High Courts08 Sept 2010Allowed
Shivamma Vs Krishna Grameen Bank
Karnataka High Court · (2011) 3 KCCR 334 SN : (2011) 3 KCCR 329
Industrial Disputes Act, 1947 — Section 2 (k)
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 1,186 of 2,397
High Courts08 Sept 2010
Venkatesh Naidu Vs Bangalore Development Authority and Another
Karnataka High Court · (2010) ILR (Kar) 4959 : (2011) 1 KarLJ 462 : (2011) 2 KCCR 936
High Courts08 Sept 2010Allowed
Sri C Ramaiah Reddy Vibuthipura Basavanagar Marathalli (P.O.) Bangalore - 560037 Vs The Assistant Commissioner of Income Tax (IMV) Circle 5(1) C R Building Bangalore
Karnataka High Court · (2010) 09 KAR CK 0052
Income Tax Act, 1961 — Section 132, 132 (1), 158 BC, 158 BE (i)
High Courts08 Sept 2010Dismissed
Mahadev Naik and Others Vs The Union of India and Others
Karnataka High Court · (2010) 09 KAR CK 0051
High Courts08 Sept 2010Dismissed
High Court of Karnataka Vs Madhu @ Madhuranatha and Others
Karnataka High Court · (2011) ILR (Kar) 516 : (2011) 2 KCCR 1201 : (2011) 8 RCR(Criminal) 1723
Penal Code, 1860 (IPC) — Section 120 B, 201, 302, 364 A
High Courts08 Sept 2010
New India Assurance Company Ltd. Vs Smt. Geetha Kom Narayanagowda and Others
Karnataka High Court · (2012) ACJ 1693 : (2011) 4 KCCR 3068
Motor Vehicles Act, 1988 — Section 163 A, 166
High Courts08 Sept 2010
Deputy Commissioner and District Election Officer, Bellary Legislative Assembly Constituency, Bellary Vs The State of Karnataka
Karnataka High Court · (2010) 09 KAR CK 0004
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 321, 397 (2)Karnataka Open Spaces (Prevention of Disfigurement) Act, 1981 — Section 3
High Courts07 Sept 2010
Sri. Muneendra Vs Sri. Srinivasappa and United India Insurance Company Limited United India Insurance Company Limited Vs Muneendra and Srinivasappa
Karnataka High Court · (2010) 09 KAR CK 0171
Motor Vehicles Act, 1988 — Section 110 (a), 110 (d), 173 (1)
High Courts07 Sept 2010
Shantappa Gowda and Others Vs Oriental Insurance Co. Ltd.and Another
Karnataka High Court · (2011) 1 KCCR 474 : (2011) 4 TAC 285
Motor Vehicles Act, 1988 — Section 163 A, 166
High Courts07 Sept 2010Dismissed
Mohammad Ghayasulla represented by GPA Holder Mohammad Nadeemulla Vs H. Asadulla Shariff and Mohammad Kaleemulla
Karnataka High Court · (2011) 3 KarLJ 413
Limitation Act, 1963 — Section 58, 59Mohammedan Law — Section 161, 167
High Courts07 Sept 2010Dismissed
M/s. J.K. Panthaki and Co. Vs Income tax officer (Inv), Circle-IV. Bangalore
Karnataka High Court · (2010) 09 KAR CK 0131
Income Tax Act, 1922 — Section 132, 139 (5), 37
High Courts07 Sept 2010
Kumar Mylari Rep. by Minor Guardian Natural Father Ningappa Vs Madu Machayya
Karnataka High Court · (2011) 4 KCCR 3222
Motor Vehicles Act, 1988 — Section 163 A
High Courts07 Sept 2010Allowed
The Manager Oriental Insurance Co. Limited Bangalore Vs Raghu and Another
Karnataka High Court · (2011) 129 FLR 824 : (2011) 1 KarLJ 395 : (2011) 2 LLJ 780
Workmens Compensation Act, 1923 — Section 22
High Courts07 Sept 2010
Smt. Suchitra Hegde, Srusti and Smt Sampavathi Hegde Vs Raghavendra M., Abubbakar and The New India Assurance Co. Ltd.
Karnataka High Court · (2010) 4 KCCR 3030
Motor Vehicles Act, 1988 — Section 173
High Courts07 Sept 2010
P. Venkateshwar Rao Vs Smt. Sarojamma and Others
Karnataka High Court · (2010) 09 KAR CK 0006
Motor Vehicles Act, 1988 — Section 147, 147 (1) (a)
High Courts07 Sept 2010Dismissed
North West Karnataka Road Transport Corporation Vs Smt. Kulsumbi Nadaf and Others
Karnataka High Court · (2010) 09 KAR CK 0005
Motor Vehicles Act, 1988 — Section 166, 167
High Courts06 Sept 2010Dismissed
The Registrar General, High Court of Karnataka Vs Mohammad Bin Beerankutti
Karnataka High Court · (2011) CriLJ 1922 : (2010) ILR (Kar) 5513 : (2011) 2 KCCR 1075 : (2011) 8 RCR(Criminal) 2647
Penal Code, 1860 (IPC) — Section 201, 302, 392
High Courts06 Sept 2010Allowed
Aby Abdul Rubb Vs State of Karnataka and Dr. Shadrack, N.Y., Mahima Institute of Nursing
Karnataka High Court · (2010) 09 KAR CK 0132
Penal Code, 1860 (IPC) — Section 465, 468, 471, 506, 511
High Courts06 Sept 2010Dismissed
Sri T.P. Sathyanarayana Telkar and Sri T.P. Anand Rao Vs Sri Mahesh Ahuja and Smt. Champa Ahuja
Karnataka High Court · (2010) 4 KCCR 2969
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 15, Order 7 Rule 8
High Courts06 Sept 2010Dismissed
Smt. Nandamma Since Deceased By Her Lr. and Smt. Hanumavva Panchagal Vs The Land Tribunal
Karnataka High Court · (2010) 09 KAR CK 0126
Karnataka Land Reforms Rules, 1974 — Rule 17 (8), 17 (9)Karnataka Land Revenue Act, 1964 — Section 112, 133, 50