High Courts14 Feb 2011
Anil Shetty Vs Jagannath Achari, The Branch Manager New India Insurance Co. Ltd. and Mr. Dinesh Shetty
Karnataka High Court · (2011) 02 KAR CK 0132
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 1,140 of 2,397
High Courts14 Feb 2011
L. Venkateshappa Vs The Divisional Controller and Disciplinary Authority, K.S.R.T.C., Banglore Central Division
Karnataka High Court · (2011) 02 KAR CK 0086
Industrial Disputes Act, 1947 — Section 10 (4-A), 11 A
High Courts14 Feb 2011
V. Premkumar and Others Vs The Vyalikaval House Building Co-operative Society Ltd.
Karnataka High Court · (2011) 02 KAR CK 0085
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 227Consumer Protection Act, 1986 — Section 21 B
High Courts14 Feb 2011
M.S. Gurudeva Aradhya and Keerthana, Represented by her Father/Natural Guardian Vs The Divisnal Manager, The Oriental Insurance Co. Ltd. and M. Nagendra
Karnataka High Court · (2011) 02 KAR CK 0081
High Courts14 Feb 2011
Vincent Paul, Vinod Yesudas, Victoriya Rani and Mary Violet Vs Sri Joanes and Smt. Agnase
Karnataka High Court · (2011) 02 KAR CK 0077
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10A, 151
High Courts14 Feb 2011
Sri. Israr @ Syed Israr Ahmed Vs Sri. R. Rama Raju and New India Assurance Co. Ltd.
Karnataka High Court · (2011) 02 KAR CK 0076
High Courts14 Feb 2011Allowed
Sri. R. Janardhan, Sri. B.R. Suresh and Sri. Kumar Swamy Vs State
Karnataka High Court · (2011) 02 KAR CK 0072
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 302
High Courts14 Feb 2011Dismissed
Kempamma Vs M.S. Jayalakshmi Arakere and The National Insurance Company Ltd.
Karnataka High Court · (2011) 02 KAR CK 0070
High Courts14 Feb 2011
Oriental Insurance Co. Ltd. Vs Sharadamma D.N. and Others
Karnataka High Court · (2011) 02 KAR CK 0051
Motor Vehicles Act, 1988 — Section 170Workmens Compensation Act, 1923 — Section 149 (2)
High Courts14 Feb 2011Dismissed
CIT and Another Vs Sami Labs Ltd.
Karnataka High Court · (2011) 02 KAR CK 0044
Finance Act, 2006 — Section 10 B, 115 JAA (2), 143, 234 B, 244 A
High Courts14 Feb 2011
D. Sudhakar and Others Vs D.N. Jeevaraju and Others Shivaraj S. Thangadgi and Others Vs The Hon''ble Speaker and Others
Karnataka High Court · (2011) 5 RCR(Civil) 318
High Courts14 Feb 2011
Smt. Lalitha Vs Bruhat Bangalore Mahanagara Palike and Others
Karnataka High Court · (2011) ILR (Kar) 3174 : (2011) 3 KarLJ 121 : (2011) 6 RCR(Civil) 2109
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11DGeneral Clauses Act, 1897 — Section 10Karnataka Municipal Corporations Act, 1976 — Section 32, 33, 33 (1)
High Courts11 Feb 2011
Sri Abdul Nazir Maudarry Vs State of Karnataka
Karnataka High Court · (2011) 02 KAR CK 0202
High Courts11 Feb 2011Dismissed
Commissioner of C. Ex. Vs Sree Chamundeswari Sugars Ltd.
Karnataka High Court · (2011) 267 ELT 332
Central Excise Act, 1944 — Section 35 C (2)Limitation Act, 1963 — Section 24, 4, 5
High Courts11 Feb 2011Dismissed
Shilpa Enterprises Vs State of Karnataka
Karnataka High Court · (2012) 51 VST 56
Karnataka Sales Tax Act, 1957 — Section 22 A (1)
High Courts11 Feb 2011Allowed
Nippon Sheet Glass Co. Ltd. Vs Raman Fibre Sciences Private Limited
Karnataka High Court · (2011) CriLJ 2702 : (2011) 2 KCCR 1085 : (2011) 5 RCR(Criminal) 345
Constitution of India, 1950 — Article 19 (1) (a), 227Criminal Procedure Code, 1973 (CrPC) — Section 155 (2), 156 (1), 482Penal Code, 1860 (IPC) — Section 200, 499, 500
High Courts10 Feb 2011
Commr. of C. Ex. and Service Tax, Mangalore Vs S.S. Maritime
Karnataka High Court · (2011) 23 STR 114
Central Excise Act, 1944 — Section 35 G, 35 L
High Courts10 Feb 2011Allowed
The Asst. Commissioner of Commercial Taxes, The Commissioner of Commercial Taxes and State of Karnataka and Others Vs M/s.Pink City No. 30/3
Karnataka High Court · (2011) 02 KAR CK 0198
Constitution of India, 1950 — Article 14, 19 (1) (g), 19 (6)Karnataka Value Added Tax Act, 2003 — Section 35, 72 (1)
High Courts10 Feb 2011Dismissed
Commr. of C. Ex., Bangalore-III Vs Bhazrat Heavy Electricals Ltd.
Karnataka High Court · (2011) 24 STR 29 : (2012) 34 STT 293
High Courts10 Feb 2011
Lakshmegowda Vs State of Karnataka and Others
Karnataka High Court · (2011) 5 KarLJ 335 : (2011) 2 KCCR 150 SN : (2011) 8 RCR(Civil) 2967