High Courts15 Feb 2011Dismissed
Sri Manjunatha Vs The State of Karnataka
Karnataka High Court · (2011) 02 KAR CK 0126
Penal Code, 1860 (IPC) — Section 201, 302, 304
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 1,139 of 2,397
High Courts15 Feb 2011Allowed
Ramesh Gowda Vs State Mange Gowda, Rudresh Huchegowda, B.J. Manjegowda and Yogish Vs State
Karnataka High Court · (2011) 02 KAR CK 0125
Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 307
High Courts15 Feb 2011Allowed
Rangaswamy A/o late Puttaveeraiah Vs State
Karnataka High Court · (2011) 02 KAR CK 0109
Arms Act, 1959 — Section 25, 27Penal Code, 1860 (IPC) — Section 120 (B), 143, 147, 148, 149
High Courts15 Feb 2011
Ziaulla Vs A. Dadapeer and The Branch Manager Oriental Insurance Co. Ltd.
Karnataka High Court · (2011) 02 KAR CK 0084
High Courts15 Feb 2011
Smt. Shivamma, Sagar, Swetha and Nayana Vs V. Subramanyam and The Branch Manager, The Oriental Insurance Co. Ltd.
Karnataka High Court · (2011) 02 KAR CK 0083
High Courts15 Feb 2011
Jagadeesh H.P. Vs The Manager New India Assurance Co. Ltd. and M.N. Devaraju
Karnataka High Court · (2011) 02 KAR CK 0082
High Courts15 Feb 2011
Mrs. Kavitha Mahesh Vs Chief Election Commissioner, Election Commissioners and Election Commission of India and Others
Karnataka High Court · (2011) 2 KCCR 1662 : (2011) 8 RCR(Civil) 2958
Evidence Act, 1872 — Section 22 A, 39, 45 A, 47 A, 65 A
High Courts15 Feb 2011Allowed
Shri T.C. Rajashekar Reddy Vs The Divisional Controller and Disciplinary Officer
Karnataka High Court · (2011) 02 KAR CK 0078
Penal Code, 1860 (IPC) — Section 279, 304 A
High Courts15 Feb 2011
Managing Director KSRTC Vs M. Harish M. Harish Vs Karnataka State Road Transport Corporation
Karnataka High Court · (2011) 02 KAR CK 0066
High Courts15 Feb 2011
Sri Anand Babu @ V. Anand Reddy Vs The Oriental Insurance Co. Ltd. and N.K. Gopal
Karnataka High Court · (2011) 02 KAR CK 0065
High Courts15 Feb 2011
Akkn Marate Vs Sanjeeva Shetty and United India Insurance Co. Ltd.
Karnataka High Court · (2011) 02 KAR CK 0062
High Courts15 Feb 2011
B. Martin and Others Vs State of Karnataka and Mysore Sales International Limited
Karnataka High Court · (2011) ILR (Kar) 1777 : (2011) 3 KarLJ 16 : (2011) 4 KCCR 397 SN
Karnataka Excise (Sale of Indian and Foreign Liquor) Rules, 1968 — Rule 12, 3 (11) (c), 8Karnataka Excise Act, 1965 — Section 71
High Courts14 Feb 2011Dismissed
S. Kumar Vs Mr. Philips and The Manager, Reliance General Insurance Co. Ltd.
Karnataka High Court · (2011) 02 KAR CK 0168
High Courts14 Feb 2011
Bangalore Metropolitan Transport Corporation Vs The Deputy Labour Commissioner and The Appellate Authority under the Payment of Gratuity Act, The Assistant Labour Commissioner and Controlling Authority under the Payment of Gratuity Act and C. Hanumaiah
Karnataka High Court · (2011) 02 KAR CK 0165
High Courts14 Feb 2011Dismissed
A.A. Enterprises Vs Tektronix (India) Pvt. Ltd.
Karnataka High Court · (2011) 3 KCCR 353 SN : (2011) 3 KCCR 351
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114
High Courts14 Feb 2011
Panchavarnam and Others Vs The Manager Bajaj Allianz Gen. Ins. Co. Ltd. and Swarnalatha J. Prakash
Karnataka High Court · (2011) 02 KAR CK 0161
High Courts14 Feb 2011
Smt. Sharadamma, R. Manasa, R. Bindhu and Smt. Hanumakks Vs C.H. Venkatesh and United India Insurance Co. Ltd.
Karnataka High Court · (2011) 02 KAR CK 0160
High Courts14 Feb 2011Dismissed
Sri H.N. Nagaraja Rao Vs Smt. Sushma Rani
Karnataka High Court · (2011) 2 KCCR 1001 : (2011) 8 RCR(Civil) 829
Hindu Marriage Act, 1955 — Section 13, 9
High Courts14 Feb 2011
Sri S.M. Kannaiah Vs The State of Karnataka
Karnataka High Court · AIR 2011 Kar 93 : (2011) ILR (Kar) 795
Constitution of India, 1950 — Article 300ALand Acquisition Act, 1894 — Section 16 (1), 3 (c), 48 (1)
High Courts14 Feb 2011
Karnataka State Road Transport Corporation Vs R. Chandrachari
Karnataka High Court · (2011) 02 KAR CK 0145
Industrial Disputes Act, 1947 — Section 10 (1) (c)