COURT ARCHIVE
47,933 judgments · page 1,142 of 2,397
Karnataka High Court · (2011) 02 KAR CK 0184
Karnataka High Court · AIR 2011 Kar 101 : (2011) ILR (Kar) 2223 : (2011) 4 KarLJ 165 : (2011) 2 KCCR 1652 : (2011) 8 RCR(Civil) 2955
Karnataka High Court · (2011) 02 KAR CK 0113
Karnataka High Court · (2011) 02 KAR CK 0090
Karnataka High Court · (2011) 02 KAR CK 0028
Karnataka High Court · (2011) 02 KAR CK 0007
Karnataka High Court · (2011) 02 KAR CK 0001
Karnataka High Court · (2011) 02 KAR CK 0088
Karnataka High Court · (2011) 46 VST 19
Karnataka High Court · (2011) 44 VST 177
Karnataka High Court · (2011) 3 KCCR 2366
Karnataka High Court · (2011) 02 KAR CK 0157
Karnataka High Court · (2011) 02 KAR CK 0156
Karnataka High Court · (2011) 02 KAR CK 0155
Karnataka High Court · (2011) 02 KAR CK 0153
Karnataka High Court · (2011) 1 KCCR 708
Karnataka High Court · (2011) 02 KAR CK 0134
Karnataka High Court · (2011) 02 KAR CK 0133
Karnataka High Court · (2011) 02 KAR CK 0130
Karnataka High Court · (2011) 02 KAR CK 0121