High Courts15 Mar 2011
Smt. Gangamma Vs The Managing Director
Karnataka High Court · (2011) 03 KAR CK 0125
Motor Vehicles Act, 1988 — Section 166
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Karnataka High Court judgments
47,933 judgments · page 1,125 of 2,397
High Courts15 Mar 2011Dismissed
Jayamma Vs M.H. Ganesh and National Insurance Company Limited
Karnataka High Court · (2011) 03 KAR CK 0124
Motor Vehicles Act, 1988 — Section 140, 170
High Courts15 Mar 2011
M. Venkatesh Setty Vs M. Zaheer and The Oriental Insurance Company Ltd.
Karnataka High Court · (2011) 03 KAR CK 0103
High Courts15 Mar 2011Dismissed
Vijaykumar Vs Karthik, K. Ravi and The Branch Manager, Oriental Insurance Co. Ltd.
Karnataka High Court · (2011) 03 KAR CK 0101
High Courts15 Mar 2011
Kum H.R. Rekha Rao Vs Prasanna G. Kulkarni and The Oriental Insurance Company Ltd.
Karnataka High Court · (2011) 03 KAR CK 0100
High Courts15 Mar 2011Allowed
C. Channe Gowda and Smt. K.V. Saraswathi Rao Vs High Court of Karnataka
Karnataka High Court · (2011) 03 KAR CK 0082
Karnataka Civil Services (Automatic Grant of Special Promotion to Senior Scale of Pay) Rules, 1991 — Rule 1 (3)
High Courts15 Mar 2011Dismissed
K.R. Ramalingappa Vs K.B. Basavarajappa
Karnataka High Court · (2011) 03 KAR CK 0073
Criminal Procedure Code, 1973 (CrPC) — Section 200, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts15 Mar 2011Allowed
G. Shobhamani and Hemanth represented by his Mother G. Shobhamani Vs Doddashanaiah and The Oriental Insurance Co. Ltd.
Karnataka High Court · (2011) 03 KAR CK 0064
High Courts15 Mar 2011
Sri Syed Firaz Ahamad Vs G. Lokesha Narasimiaha, Mahindrappa and The Oriental Insurance Co. Ltd.
Karnataka High Court · (2011) 03 KAR CK 0063
High Courts15 Mar 2011
M.P. Raghurama Bhat Vs Shankarappa Ganiga and Others
Karnataka High Court · (2011) 03 KAR CK 0062
High Courts15 Mar 2011
H. Yeshwanth Shenoy rep. by GPA Holder K.V. Prashanth Rao Vs The Tahasildar and State of Karnataka
Karnataka High Court · (2011) 03 KAR CK 0032
High Courts15 Mar 2011Dismissed
Mr. V.G. Gokhale Vs The Chief Engineer/Const./East South Western Railway- Office of the Chief Administrative Officer/Const., 18, Millers Road, Bangalore-56, The Chief Engineer/Con/Central, South Western Railway, Davanagere and The General Manager, South Western Railway, General Manager''s Office, Club Road, Hubli-580023
Karnataka High Court · (2012) 5 KarLJ 304
Arbitration and Conciliation Act, 1996 — Section 11, 11 (6)
High Courts14 Mar 2011
The Oriental Insurance Co. Ltd. Vs Shivakumara and H.P. Arasappa
Karnataka High Court · (2011) 03 KAR CK 0349
High Courts14 Mar 2011
New India Assurance Co. Ltd. Vs V. Krishna Murthy Namboodri, Smt. Rukmimi Krishna Murthy, V. Muralidharan and Oriental Insurance Co Ltd.
Karnataka High Court · (2011) 03 KAR CK 0348
Motor Vehicles Act, 1988 — Section 153 A, 163 A, 166
High Courts14 Mar 2011
N. Praveen Vs The Manager Bajaj Allianz General Ins. Co. Ltd. and R. Govindaraj
Karnataka High Court · (2011) 03 KAR CK 0344
High Courts14 Mar 2011Dismissed
Smt. Buvaneshwari Vs Smt. Shanthi
Karnataka High Court · (2011) 03 KAR CK 0342
Karnataka Rent Act, 1999 — Section 43
High Courts14 Mar 2011Allowed
Diddegowda @ Dodda Diddegowda Vs The State of Karnataka
Karnataka High Court · (2011) 03 KAR CK 0341
Criminal Procedure Code, 1973 (CrPC) — Section 200, 437, 438
High Courts14 Mar 2011Allowed
Mahesha Vs The State of Karnataka
Karnataka High Court · (2011) 03 KAR CK 0315
High Courts14 Mar 2011Allowed
Sri Ramesh Kumar Vs The State of Karnataka Social Welfare Department and Others
Karnataka High Court · (2011) 03 KAR CK 0299
High Courts14 Mar 2011Allowed
Sri. Narayanaswamy Vs The State of Karnataka and Others
Karnataka High Court · (2011) 03 KAR CK 0296
Karnataka Educational Institutions (Recruitment and terms and conditions of services of employees in private Aided Primary and Secondary Educational Institutions) Rules, 1999 — Rule 8