High Courts14 Mar 2011Dismissed
T.B. Udaya Shankar Aradhya Vs Smt. T.U. Shobha Aradhya
Karnataka High Court · (2011) 03 KAR CK 0290
Hindu Marriage Act, 1955 — Section 9
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 1,126 of 2,397
High Courts14 Mar 2011Allowed
Manjiah Vs State of Karnataka
Karnataka High Court · (2011) 03 KAR CK 0283
High Courts14 Mar 2011
Y.S. Consulting Pvt. Ltd., Sri K.R. Lakshmikanth Chief Executive Officer, Y.S. Consulting Pvt. Ltd. and Sri N. Gurudatta Rao Vs Surabhi Technologies Surabhi Technologies Vs Y.S. Consulting Pvt. Ltd., Sri K.R. Lakshmikanth Chief Executive Officer, Y.S. Consulting Pvt. Ltd. and Sri N. Gurudatta Rao
Karnataka High Court · (2011) 03 KAR CK 0281
Negotiable Instruments Act, 1881 (NI) — Section 138, 147
High Courts14 Mar 2011Allowed
M. Harish Vs State of Karnataka
Karnataka High Court · (2011) 03 KAR CK 0253
Criminal Procedure Code, 1973 (CrPC) — Section 437, 439
High Courts14 Mar 2011
Sri M.D. Mahesh Vs The Secretary Department of Revenue State of Karnataka and Others
Karnataka High Court · (2011) 03 KAR CK 0244
High Courts14 Mar 2011
S. Manmohan Vs John Distillers Limited and The Manager The New India Assurance Co. Ltd.
Karnataka High Court · (2011) 03 KAR CK 0236
High Courts14 Mar 2011Dismissed
Smt. R. Usha Padma and K. Seetharam Bhat Vs General Manager (Admn. and HRD) Karnataka Power Transmission Corporation Limited,Director (P and T) KPTCL and Appellate Authority and The Company Secretary KPTCL
Karnataka High Court · (2011) 03 KAR CK 0222
Banking Companies (Acquisition and Transfer of Undertaking) Act, 1970 — Section 19Constitution of India, 1950 — Article 19 (1) (g)Marathwada University Act, 1974 — Section 24 (1), 84
High Courts14 Mar 2011
Dr. M. Savitha Pande Vs The Registrar (General) University of Mysore and The Secretary cum Correspondent Sri Kaginele Mahasamsthana Kanaka Gurupeetha, College of Education
Karnataka High Court · (2011) 03 KAR CK 0221
High Courts14 Mar 2011Dismissed
The Divisional Controller, K.S.R.T.C., Hassan Division Vs Sri Chandrashekarappa
Karnataka High Court · (2011) 03 KAR CK 0150
Industrial Disputes Act, 1947 — Section 10 (4A), 11 A
High Courts14 Mar 2011Allowed
Sri Vinay Consumers Co-operative Society Ltd. Vs The State of Karnataka and Sri Altalf Hussein Sab
Karnataka High Court · (2011) 03 KAR CK 0146
High Courts14 Mar 2011Allowed
Smt. K. Shashikala Vs T.N. Shekar Babu Rao
Karnataka High Court · (2011) 03 KAR CK 0141
High Courts14 Mar 2011Allowed
Basavana Gowda Vs State
Karnataka High Court · (2011) 03 KAR CK 0139
Penal Code, 1860 (IPC) — Section 147, 149, 302, 34, 498A
High Courts14 Mar 2011Allowed
Arum V. Vs State of Karnataka
Karnataka High Court · (2011) 03 KAR CK 0136
Penal Code, 1860 (IPC) — Section 34, 406, 42 C
High Courts14 Mar 2011
P.S. Soumith Vs The Divisional Manager The Oriental Insurance Co. Ltd. and Shiva Shankar B. Joti
Karnataka High Court · (2011) 03 KAR CK 0135
High Courts14 Mar 2011
Senior Manager Claims Bajaj Allianz General Insurance Co. Ltd. Vs Smt. M.Y. Kamalakshi and Others
Karnataka High Court · (2011) 03 KAR CK 0134
High Courts14 Mar 2011
D.N. Shivanna Vs Divisional Controller.K.S.R.T.C. Hassan Depot
Karnataka High Court · (2011) 03 KAR CK 0131
Motor Vehicles Act, 1988 — Section 166
High Courts14 Mar 2011
Sri. M. Manjunath Billava Vs Mr. S.S. Hankaraiah Santhose Industries (Owner of The Vehicle) and The New India Assurance Company Ltd.
Karnataka High Court · (2011) 03 KAR CK 0128
High Courts14 Mar 2011
United India Insurance Co. Ltd. Vs Sri. Mallikarjuna and Sri. G.V. Shivakumar
Karnataka High Court · (2011) 03 KAR CK 0126
Karnataka Motor Vehicles Rules, 1989 — Rule 100, 100 (1)Motor Vehicles Act, 1988 — Section 16 (2)
High Courts14 Mar 2011
Shankara @ Vanakaraiah Vs Dr. K.P. Sridhanara Vaidya and The New India Assurance Co. Ltd.
Karnataka High Court · (2011) 03 KAR CK 0119
High Courts14 Mar 2011
Devyani International Ltd. Vs The Union of India (UOI) and Others
Karnataka High Court · (2011) 32 STT 404 : (2011) 44 VST 253