COURT ARCHIVE

Karnataka High Court judgments

47,963 judgments · page 110 of 2,399

High Courts30 May 2023Allowed

Vipul Prakash Patil Vs State Of Karnataka & Others

Karnataka High Court · (2023) 05 KAR CK 0047

Code Of Criminal Procedure, 1973 — Section 173, 482Karnataka Protection Of Interest Of Deposits In Financial Establishment Act, 2004 — Section 9Indian Penal Code, 1860 — Section 406, 420

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High Courts30 May 2023Dismissed

B. Raghunath Pai Vs Karnataka State Financial Corporation Ltd. & Others

Karnataka High Court · (2023) 05 KAR CK 0046

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High Courts30 May 2023Partly Allowed

M. Shashidharan & Others Vs S. Sadashivappa & Others

Karnataka High Court · (2023) 05 KAR CK 0039

Contempt Of Courts Act, 1971 — Section 2(b), 11, 12, 12(4), 12(5), 19(2)Karnataka Co-Operative Societies Act, 1959 — Section 12, 12(1), 20, 27, 28, 68, 70Negotiable Instruments Act, 1881 — Section 138, 141, 141(1), 141(2)

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High Courts29 May 2023Dismissed

M. Ramalingam Vs Archies Ltd, A Company Incorporated Under The Companies Act, 1956, Having Its Registered Office At Plot No.191-F, Sector-4, Imt Manager, Gurgaon-122050 And Branch Office At C-113, Naraina Industrial Area, Phase-I, New Delhi-110028 Represented By Its Director

Karnataka High Court · (2023) 05 KAR CK 0040

Karnataka Small Cause Courts Act, 1964 — Section 18

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High Courts26 May 2023Dismissed/ Allowed

Branch Manager Shriram General Insurance Company Ltd. E-8, Epip Riico, Industrial Area Sitapur, Jaipur, Rajasthan Vs Indiramma & Others

Karnataka High Court · (2023) 05 KAR CK 0034

Motors Vehicles Act, 1988 — Section 147Workmen's Compensation Act, 1906 — Section 2(1), 3, 4, 147, 147(1)(b), 149Karnataka Motor Vehicles Rules, 1989 — Rule 100

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High Courts26 May 2023Dismissed

M/S. Shakthi Tyres Retreaders & Others Vs Manager, Taj Engineeing, Ambadi Lane, Kokkalai, Thrisur-680021, Kerala State & Others

Karnataka High Court · (2023) 05 KAR CK 0032

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High Courts23 May 2023Disposed Of

Mahesh D. Yatnalli Vs State Of Karnataka & Others

Karnataka High Court · (2023) 05 KAR CK 0027

Code Of Criminal Procedure, 1973 — Section 125

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High Courts22 May 2023Dismissed

S. Rajendra kumar Vs State Of Karnataka & Others

Karnataka High Court · (2023) 05 KAR CK 0030

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 114, 143, 147, 148, 149, 307, 323, 329, 332, 353, 384, 504, 506

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High Courts18 May 2023Dismissed

Manjunatha D C Vs State Of Karnataka & Others

Karnataka High Court · (2023) 05 KAR CK 0026

Code Of Criminal Procedure, 1973 — Section 173(8), 482Indian Penal Code, 1860 — Section 114, 120B, 149, 379, 420

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High Courts16 May 2023

Vasantha @ Vasu Vs State Of Karnataka & Others

Karnataka High Court · (2023) 05 KAR CK 0024

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High Courts16 May 2023Disposed Of

Rajesh. S. N Vs Union Of India & Others

Karnataka High Court · (2023) 05 KAR CK 0021

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High Courts16 May 2023Allowed

Parashurama Gowdar Vs State Of Karnataka & Others

Karnataka High Court · (2023) 05 KAR CK 0019

Code Of Criminal Procedure, 1973 — Section 164, 439Child Marriage Restraint Act, 1929 — Section 9Protection Of Children From Sexual Offences Act, 2012 — Section 6

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High Courts11 May 2023Allowed