High Courts22 Jul 2011Allowed
R Rajendra Vs H.L. Sathisha and The Divisional Manager, Oriental Insurance Co. Ltd.
Karnataka High Court · (2011) 07 KAR CK 0084
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 1,091 of 2,397
High Courts22 Jul 2011Allowed
Bajaj Allianz General Insurance Co. Ltd. Vs Sri. Akkamma, Suresh, Basavaraj. Respondents NO. 2 and 3 herein Since minors represented by their Natural Guardian/mother the 1st respondent herein
Karnataka High Court · (2011) 07 KAR CK 0083
High Courts22 Jul 2011Dismissed
The Divisional Manager, National Insurance Company Limited Vs Shri Sathyanarayana Gupta, N.S. Vinay and Soumya Sathyanarayana Gupta, N.S. Vinay and Soumya Vs The Divisional Manager, National Insurance Company Limited
Karnataka High Court · (2011) 07 KAR CK 0082
High Courts22 Jul 2011Dismissed
Krishnegowda Vs B.M. Raveesha and D.C. Girish
Karnataka High Court · (2011) 07 KAR CK 0081
High Courts22 Jul 2011Allowed
Mr. H.E. Lakshmi Narayan Vs The Regional Manager, United India Assurance Co. Ltd., Regional Office, I Floor, Shankaranarayan, Building, M.G. Road, Bangalore and Mr. N. Bala Subramaniyam
Karnataka High Court · (2011) 07 KAR CK 0080
High Courts22 Jul 2011Allowed
Mohan Kumar M.R. Vs The United India Insurance Co. Ltd. and Suresh
Karnataka High Court · (2011) 07 KAR CK 0079
High Courts22 Jul 2011
M/s. ICICI Lombard Company Ltd. Vs Devaraj Devaraj and Others Vs M/s. ICICI Lombard Company Ltd.
Karnataka High Court · (2011) 07 KAR CK 0078
High Courts22 Jul 2011Dismissed
Sri G.S. Venkatesha Babu Vs Sri P.A. Krishna Murthy, Smt. Padmavathi and The New India Assurance Co. Ltd.
Karnataka High Court · (2011) 07 KAR CK 0077
Motor Vehicles Regulations — Regulation 28
High Courts22 Jul 2011Allowed
Muniyamma and Others Vs M. Subramaniam Double Road, M.M. Extension, Belgaum-590 016 and National Insurance Company Limited, Divisional Office No. 1732, Ist Floor, Ramdevgalli, Belgaum -01 and Also Its Regional Office No. 144, Subharam Complex, M.G. Road, Bangalore -01
Karnataka High Court · (2011) 07 KAR CK 0075
High Courts22 Jul 2011Allowed
Appi Poojarthy and Others Vs Nagaraj Naik and The Branch Manager The National Insurance Co. Ltd.
Karnataka High Court · (2011) 07 KAR CK 0074
High Courts22 Jul 2011Allowed
V. Lalith Kumar Jain Vs Anand Kumar. V.P., R.S. Basavarajappa and Others
Karnataka High Court · (2011) 07 KAR CK 0073
High Courts22 Jul 2011Dismissed
The New India Assurance Co. Ltd. Vs E.K. Girijamma and E.R. Kotrappa E.K. Girijamma and E.R. Kotrappa Vs Shankar S. Ladwa and The Branch Manager The New India Assurance Co. Ltd., Vali Complex, Shimoga Road Harihar, Davanagere District
Karnataka High Court · (2011) 07 KAR CK 0072
High Courts22 Jul 2011Allowed
State of Karnataka Vs M.S. Nagendra Kumar and Others
Karnataka High Court · (2011) 07 KAR CK 0071
High Courts22 Jul 2011Dismissed
Karnataka Neeravari Nigam Ltd. Vs The Special Land Acquisition Officer, Malaprabha Project, Saundatti, now at Opp. Hindi Prachar Sabha, U.P. Hills, Dharwad and Sri Ravindra Kulkarni
Karnataka High Court · (2011) 07 KAR CK 0070
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114Land Acquisition Act, 1894 — Section 23 (1A), 4 (1)
High Courts22 Jul 2011
Sri. Bhalchandra Paradeshi Vs The Regional Commissioner, The Deputy Commissioner and Shree Devangamath Trust
Karnataka High Court · (2011) 07 KAR CK 0069
High Courts22 Jul 2011Dismissed
Puttaswamy Bovi Vs Mohammad Altaf Ahamad and The Regional Office New India Assurance Co.
Karnataka High Court · (2011) 07 KAR CK 0059
Limitation Act, 1963 — Section 3, 5
High Courts22 Jul 2011Allowed
Afzal Baig Vs R.N. Mohan Naik, So Nagendra Naik, Driver-cum owner of Toyota innova, Bearing Reg. No.KA-4/B-8905
Karnataka High Court · (2011) 07 KAR CK 0058
Motor Vehicles Act, 1988 — Section 166
High Courts22 Jul 2011Allowed
Jyothi and Others Vs Sri. Jayaramu Kenchegowda and Others
Karnataka High Court · (2011) 07 KAR CK 0057
High Courts22 Jul 2011Dismissed
Susheela Poojarthy Vs Durga Prasad Hegde @ Babanna
Karnataka High Court · (2011) 07 KAR CK 0056
High Courts22 Jul 2011Dismissed
Sri R M Prahaladanmurthy Vs The Chief Security Commissioner Railway Protection Force Southern Railway MMC 6th floor Chennai - 03, The Divisional Security Commissioner Office of the Divisional Security Commissioner, Railway Protection Force Chennai and The Divisional Chief Security Commissioner, Southern Railway Chennai
Karnataka High Court · (2011) 07 KAR CK 0055