High Courts22 Jul 2011
The Oriental Insurance Co. Ltd. Vs Sri M.R. Govind and Sri D. Babu Yadav
Karnataka High Court · (2011) 07 KAR CK 0018
Civil Procedure Code, 1908 (CPC) — Section 151
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 1,093 of 2,397
High Courts22 Jul 2011Allowed
Sri Seetharama Naika and Smt. Gowramma Vs M/s Vijay Steel Tubes and The Reliance General Insurance Co. Ltd.
Karnataka High Court · (2011) 07 KAR CK 0009
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 151
High Courts22 Jul 2011Allowed
Shakira, Ruzmi rep by Guardian Mother Smt. Shakira, Mohammed Husen Shabandri and Sabeera Vs Krishna Kanchan and Royal Sundaram Alliance Insurance Co. Ltd.
Karnataka High Court · (2011) 07 KAR CK 0008
High Courts21 Jul 2011
Commr. of C. Ex., Bangalore-III Vs Kenna Metal Widia [India] Ltd.
Karnataka High Court · (2012) 280 ELT 381
Central Excise Act, 1944 — Section 11 AB, 11 AB (2B)
High Courts21 Jul 2011Allowed
Ismail Khan Shah and Others Vs State
Karnataka High Court · (2012) CriLJ 2649
Penal Code, 1860 (IPC) — Section 120 B, 420Prevention of Corruption Act, 1988 — Section 3, 4
High Courts21 Jul 2011
Ismail Khan Shah @ I.K. Shah, M. Ibrahim Khan and I.K. Feju Shah Vs State
Karnataka High Court · (2011) 07 KAR CK 0272
Penal Code, 1860 (IPC) — Section 120 B, 420, 467, 468
High Courts21 Jul 2011Allowed
Commissioner of Central Excise, Bangalore-I Vs Aravind Brands Ltd.
Karnataka High Court · (2011) 273 ELT 239
Central Excise Act, 1944 — Section 11 AB
High Courts21 Jul 2011
Shahina K.K. Vs State
Karnataka High Court · (2011) 07 KAR CK 0192
Constitution of India, 1950 — Article 19Penal Code, 1860 (IPC) — Section 149, 506
High Courts21 Jul 2011Dismissed
V.K. Sasikala Vs State
Karnataka High Court · (2011) 07 KAR CK 0172
Criminal Procedure Code, 1973 (CrPC) — Section 311, 482Penal Code, 1860 (IPC) — Section 109, 120 BPrevention of Corruption Act, 1988 — Section 13 (1), 13 (2)
High Courts21 Jul 2011Dismissed
Sri. R.N. Sohankumar and Others Vs Sri. Sirajin Basha
Karnataka High Court · (2011) 07 KAR CK 0114
Criminal Procedure Code, 1973 (CrPC) — Section 482Karnataka Land (Restriction on Transfer) Act, 1991 — Section 3, 4Penal Code, 1860 (IPC) — Section 120 B, 405, 406, 420, 463
High Courts21 Jul 2011Dismissed
Aisin NTTF Pvt. Limited Vs State of karnataka and Others
Karnataka High Court · (2012) 50 VST 494
Karnataka Sales Tax Act, 1957 — Section 22 (6), 25 A, 4, 5 A, 6 B
High Courts21 Jul 2011Dismissed
Official Liquidator of Murudeshwara Foods and Exports Ltd. (in Liqn.) Vs Sri. K. Ananda Shetty and Others
Karnataka High Court · (2011) 167 CompCas 422
Companies (Court) Rules, 1959 — Rule 11B, 260Companies Act, 1956 — Section 503 (5), 543, 550 (3), 552, 555 (3)
High Courts20 Jul 2011
Commissioner of Income Tax, Bangalore Vs Kurlon Ltd.
Karnataka High Court · (2011) 07 KAR CK 0286
High Courts20 Jul 2011
Smt. R. Geethamani Vs Sri Chandraiah
Karnataka High Court · (2011) 07 KAR CK 0217
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts20 Jul 2011Dismissed
Branch Manager, Oriental Insurance Co Ltd. Vs Smt. Fathimabi
Karnataka High Court · (2012) 1 KarLJ 346 : (2012) 2 LLJ 770 : (2012) 2 TAC 481
High Courts20 Jul 2011Dismissed
State Vs Muniyappa Nagappa and Chikka Nagappa
Karnataka High Court · (2011) 07 KAR CK 0117
Penal Code, 1860 (IPC) — Section 109, 376, 417, 506
High Courts20 Jul 2011Allowed
Divakara Bhandary and Sri Ponkar Poojary @ Shivappa Poojary Vs State of Karnataka
Karnataka High Court · (2011) 07 KAR CK 0116
Criminal Procedure Code, 1973 (CrPC) — Section 34, 439
High Courts20 Jul 2011
The High Court of Karnataka Vs G. Ramesh and Smt. Pushpalatha
Karnataka High Court · (2011) 07 KAR CK 0115
Contempt of Courts Act, 1971 — Section 12
High Courts20 Jul 2011Dismissed
M/s. ETA Melco Engg. Co. Pvt. Ltd. Vs Commercial Tax Officer, (ENF 14), SZ, VTK-2, Office of the Addl. Commissioner of Commercial Taxes, 6th Floor, 80 Feet Road, Near NGH Complex, Viveknagar Post, Koramangala, Bangalore - 47, The Dy. Commissioner of Commercial Taxes (ENF), SZ, VTK-2, Office of the Addl. Commissioner of Commercial Taxes, 6th Floor, 80 Feet Road, Near NGH Complex, Viveknagar Post, Koramangala, Bangalore - 47, Addl. Commissioner of Commercial Taxes (ENF), SZ, VTK-2, Office of the Addl. Commissioner of Commercial Taxes, 6th Floor, 80 Feet Road, Near NGH Complex, Viveknagar Post, Koramangala, Bangalore - 47 and The Commissioner of Commercial Taxes, Karnataka, HOD, 1st Main, VTK, Gandhinagar, Bangalore - 9
Karnataka High Court · (2011) 07 KAR CK 0107
Karnataka Value Added Tax Act, 2003 — Section 2 (24), 39 (1), 72 (2)
High Courts20 Jul 2011Dismissed
M/s. Ador Multiproducts Ltd. Vs Mr. N.B. Sagadevan
Karnataka High Court · (2012) 1 LLJ 20 : (2011) LLR 1166
Industrial Disputes Act, 1947 — Section 10 (4A), 2 (s)