High Courts22 Jul 2011Allowed
Mohammed Ghouse Father of deceased Aman and Others Vs Kenchappa
Karnataka High Court · (2011) 07 KAR CK 0178
Motor Vehicles Act, 1988 — Section 166
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 1,090 of 2,397
High Courts22 Jul 2011Dismissed
The managing director the Campco Ltd., Varanasi towers mission street Mangalore - 575001 Vs Sri B. Vishnu Murthy
Karnataka High Court · (2011) 07 KAR CK 0176
High Courts22 Jul 2011Dismissed
Sri N. Kambaiah, Since dead by L.Rs., Sri. A.K. Lakshrnipathayya, Sri. K Narasanna, Sri. K Vijayakumar and Smt. Rathnamma Vs Mr. K. Naganna, The Manager, New India Assurance Co. Ltd., No. 23-2. Grant Road, Bangalore-1 and The Manager, New India Assurance Co. Ltd., Lamington Road, Hubli-20
Karnataka High Court · (2011) 07 KAR CK 0168
High Courts22 Jul 2011
The Manager, Oriental Insurance Co. Ltd. Vs Linganna @ Ninganna and Komala
Karnataka High Court · (2011) 07 KAR CK 0165
High Courts22 Jul 2011Allowed
M/S. Ballal Motor Service Vs Employees State Insurance Corporation
Karnataka High Court · (2011) 07 KAR CK 0164
Employees State Insurance Act, 1948 — Section 75
High Courts22 Jul 2011Dismissed
Sri. Nanjundegowda @ Nanjundappa Vs Sri. Somegowda, Sri. B.H. Sathyanarayana Setty and United India Insurance Co. Ltd.
Karnataka High Court · (2011) 07 KAR CK 0163
Penal Code, 1860 (IPC) — Section 279, 337
High Courts22 Jul 2011Allowed
The Deputy Director, E.S.I. Corporation, No. 10, Binnyfields, Binnypet, Bangalore - 560 023 Vs M/s. Syed Nooruddin and Sons, Auto Engineering Works, No. 1, 8th Cross, H. Siddaiah Road, Bangalore - 560 027
Karnataka High Court · (2011) 07 KAR CK 0162
Employees State Insurance Act, 1948 — Section 45 A, 75, 76
High Courts22 Jul 2011Allowed
Smt. Parimala Reddy, Yuvaraj Reddy, Tulasi and Sumathi Vs Harsimran Singh and Others
Karnataka High Court · (2011) 07 KAR CK 0161
High Courts22 Jul 2011Allowed
K. Gopal Vs The Managing Director Karnataka Power Transmission Corporation Limited, Cauvery Bhavan, Bangalore 560 009 and Others
Karnataka High Court · (2011) 07 KAR CK 0158
High Courts22 Jul 2011Dismissed
Sri Durgadas Hegde Vs State of Karnataka and Others
Karnataka High Court · (2011) 07 KAR CK 0157
High Courts22 Jul 2011Dismissed
Mrs K Sulochana and Smt. Jayanthi Vs The Deputy Commissioner Dakshina Kannada District Mangalore and Others
Karnataka High Court · (2011) 07 KAR CK 0156
Karnataka Scheduled Castes and Scheduled Tribes (Prohibition of Transfer of Certain Lands) Act, 1978 — Section 4 (2), 5 (2)
High Courts22 Jul 2011Allowed
Bangalore Metropolitan Transport Corporation Vs Sri Y.K. Shashidhara @ Shashidhar and Others
Karnataka High Court · (2011) 07 KAR CK 0149
High Courts22 Jul 2011Dismissed
Bosch Limited Vs Mysore Sales International Ltd.
Karnataka High Court · (2012) 276 ELT 8
Constitution of India, 1950 — Article 226
High Courts22 Jul 2011
Synopsys (India) Private Limited 5th Floor, Tower A Rmz Infinity No. 3, Old Madras Road, Benniganahalli Bangalore 560 016 Vs NIL
Karnataka High Court · (2011) 07 KAR CK 0091
Companies Act, 1956 — Section 159 (2), 391
High Courts22 Jul 2011
State of Karnataka Vs Sri B.M. Moganna Gowda
Karnataka High Court · (2011) 07 KAR CK 0090
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Prevention of Corruption Act, 1988 — Section 13 (1) (d), 13 (2), 7
High Courts22 Jul 2011Allowed
Smt. Vijayakumari Vs Sri. T. Vasanthakumar
Karnataka High Court · (2011) 07 KAR CK 0089
Criminal Procedure Code, 1973 (CrPC) — Section 200Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts22 Jul 2011
B.S. Manjula Vs Hemanth Kumar
Karnataka High Court · (2011) 07 KAR CK 0088
Protection of Women from Domestic Violence Act, 2005 — Section 12, 23
High Courts22 Jul 2011Dismissed
M. Girijesh Vs State of Karnataka
Karnataka High Court · (2011) 07 KAR CK 0087
Prevention of Corruption Act, 1988 — Section 13 (1) (d), 13 (2), 7
High Courts22 Jul 2011Allowed
Sri. Ramaiah Vs M/s Chetan Logistics Ltd. A 13 Sector-II, Dlf Mathura Road, Faridabad (Haryana) Faridabad and The Regional Manager Oriental Insurance Co. Ltd.
Karnataka High Court · (2011) 07 KAR CK 0086
High Courts22 Jul 2011Allowed
The Oriental Insurance Co. Ltd. Vs H.R. Hemalatha, N.H. Barath and Shahin Pasha H.R. Hemalatha and Others Vs Shahin Pasha and The Manager, The Oriental Insurance Co. Ltd.
Karnataka High Court · (2011) 07 KAR CK 0085