High Courts04 Jan 2012Allowed
The Divisional Controller, K.S.R.T.C. Vs Smt. Lakshmamma and Others
Karnataka High Court · (2012) 01 KAR CK 0266
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 1,012 of 2,397
High Courts04 Jan 2012Dismissed
Mr. Marwin D Cruz Vs Mr. John D''souza and National Insurance Company Ltd.
Karnataka High Court · (2012) 01 KAR CK 0262
High Courts04 Jan 2012
Smt Asharani A.G., Madan and Mahima, represented by natural guardian - mother Smt Asharani Vs B. Yogeshappa @ B.B.Sadappa and The Manager, The Oriental Insurance Co. Ltd.
Karnataka High Court · (2012) 01 KAR CK 0258
High Courts04 Jan 2012Allowed
Rathnamma and Ashwini Vs C Palaniyappa Annanagar Kaspapettai, Erode Tamilnadu, The Branch Manager National insurance Co. Ltd V.V. Road Mandya, Subbanna Since Dead, R-4 IS L.R. of R3 and Patamma
Karnataka High Court · (2012) 01 KAR CK 0244
High Courts04 Jan 2012Dismissed
Sri Janardhan Heble Vs Sri Anand Kanchan
Karnataka High Court · (2012) 01 KAR CK 0243
Income Tax Act, 1961 — Section 269 (ss)Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts04 Jan 2012Dismissed
State Vs Chowrada Malleshappa and Others
Karnataka High Court · (2012) 01 KAR CK 0242
Criminal Procedure Code, 1973 (CrPC) — Section 378 (1), 378 (3)Penal Code, 1860 (IPC) — Section 149, 324, 326, 427, 448
High Courts04 Jan 2012Dismissed
Official Liquidator of: M/s. K.A.H. Metal Sections Pvt. Ltd., (In Liqn) Attached To High Court of Karnataka ''F'' Wing, 4th Floor, Kendriyasadan Koramangala, Bangalore-34 Vs M/S. Karnataka State Financial Corporation No 1/1, Thimmaiah Road Near Cantonment Railway Station Bangalore-52, Venkatesh Chhabria Authorised Person M/s. V.C.M. Polyurethene Pvt. Ltd., C/o. E-307, Sunrise Chambers No. 22, Ulsoor Road Bangalore-42 and Abdul Suban Mookambika Containers Hoskote
Karnataka High Court · (2012) 01 KAR CK 0240
Companies Act, 1956 — Section 449, 537, 537 (1) (b)State Financial Corporations Act, 1951 — Section 29
High Courts04 Jan 2012Allowed
Shankaregowda Vs Marchegawda
Karnataka High Court · (2012) 01 KAR CK 0239
High Courts04 Jan 2012Dismissed
Sri. R.Y. Agadi Vs State of Karnataka and Sri. M. Omkar Murthy
Karnataka High Court · (2012) 01 KAR CK 0238
Constitution of India, 1950 — Article 226, 227, 32, 323A
High Courts04 Jan 2012Dismissed
The Divisional Controller, K.S.R.T.C. Vs Smt Shakila Banu Mi and Others
Karnataka High Court · (2012) 01 KAR CK 0223
Motor Vehicles Act, 1988 — Section 156
High Courts04 Jan 2012Dismissed
Sadashivaiah, Since Died by His L.Rs. Smt. Gurusiddamma and Ors Vs The Land Tribunal
Karnataka High Court · (2012) 01 KAR CK 0222
Constitution of India, 1950 — Article 226
High Courts04 Jan 2012Dismissed
State Vs Vijaya Kumar and Others
Karnataka High Court · (2012) 01 KAR CK 0207
Penal Code, 1860 (IPC) — Section 201, 302, 34Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3 (2) (v)
High Courts04 Jan 2012Allowed
Naidu Seena @ Srinivas Vs State of Karnataka
Karnataka High Court · (2012) 01 KAR CK 0206
Penal Code, 1860 (IPC) — Section 307, 326, 43
High Courts04 Jan 2012Dismissed
Sri Vimal Singh rep by Nominee Sri Vimal Singh Vs The State of Karnataka
Karnataka High Court · (2012) 01 KAR CK 0201
Criminal Procedure Code, 1973 (CrPC) — Section 200Prevention of Food Adulteration Act, 1954 — Section 7
High Courts04 Jan 2012Allowed
Sri H.R. Nagaraja Vs State of Karnataka
Karnataka High Court · (2012) 01 KAR CK 0199
Criminal Procedure Code, 1973 (CrPC) — Section 227, 239Prevention of Corruption Act, 1988 — Section 13 (2), 19, 19 (1), 7
High Courts04 Jan 2012Dismissed
State of Karnataka Vs Sri B. Srinivasaiah and The Special Deputy Commissioner (Revenue) Bangalore District, Office of the Deputy Commissioner, 2nd Floor, D.C.Office Building, Near City Civil Court Complex, K.G.Road, Bangalore-09
Karnataka High Court · (2012) 01 KAR CK 0195
Karnataka Land Revenue Act, 1964 — Section 136 (3)
High Courts04 Jan 2012Dismissed
Sri. P.G. Sukandaraj Rao Vs Smt. Chithra
Karnataka High Court · (2012) 01 KAR CK 0192
General Clauses Act, 1897 — Section 27Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts04 Jan 2012Dismissed
B Krishna Bhat Vs Sri. Jayaram Murthy and Sri H V Vadiraj
Karnataka High Court · (2012) 01 KAR CK 0182
High Courts04 Jan 2012Dismissed
National Insurance Co., Ltd. Vs Master Vrishab Bhatt and Others
Karnataka High Court · (2012) 01 KAR CK 0178
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33