High Courts05 Jan 2012Dismissed
Smt. Alumelamma Vs State of Karnataka
Karnataka High Court · (2012) 01 KAR CK 0301
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 309
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 1,010 of 2,397
High Courts05 Jan 2012
Sri U.K. Kulkarni Vs Official Liquidator of M/s. Swede (India) Teltronic Ltd., Attached To High Court of Karnataka, 26-27, 12th Floor, Raheja Towers, M.G. Road Bangalore-560001
Karnataka High Court · (2012) 01 KAR CK 0299
Companies Act, 1956 — Section 457 (2) (I)Company Court Rules, 1959 — Rule 6, 9
High Courts05 Jan 2012
Smt. Kumudavathi Vs The Managing Director BMTC, K.H. Road, Shanthinagar, Bangalore - 560027
Karnataka High Court · (2012) 01 KAR CK 0296
High Courts05 Jan 2012
Sri L. Shivakumar Rag Vs Officlal Liquidator of M/s. Swede (India) Teltronic Ltd., Attached to High Court of Karnataka, 26-27, 12th Floor, Raheja Towers, M G Road, Bangalore-560001
Karnataka High Court · (2012) 01 KAR CK 0295
Companies Act, 1956 — Section 457 (2) (I)Company Court Rules, 1959 — Rule 6, 9
High Courts05 Jan 2012
Sri K.G. Badiger Vs Official Liquidator of M/s. Swede (India) Teltronic Ltd., Attached to High Court of Karnataka, 26-27, 12th Floor, Rahfja Towers, MG Road Bangalore-560001
Karnataka High Court · (2012) 01 KAR CK 0294
Companies Act, 1956 — Section 457 (2) (I)Company Court Rules, 1959 — Rule 6, 9
High Courts05 Jan 2012
Sri Srinivasa Shetty Vs Official Liquidator of M/s. Swede (India) Teltronic Ltd., Attached to High Court of Karnataka, 26, 27, 12th Floor, Raheja Towers, M.G. Road, Bangalore-560001
Karnataka High Court · (2012) 01 KAR CK 0291
Companies Act, 1956 — Section 457 (2) (I)Company Court Rules, 1959 — Rule 6, 9
High Courts05 Jan 2012Allowed
Jayakara Shetty Vs Krishna Naik and The Oriental Insurance Co. Ltd.
Karnataka High Court · (2012) 01 KAR CK 0286
High Courts05 Jan 2012
Sri. S.M. Lakkanna Vs Sri. R. Ravi @ Karigowda
Karnataka High Court · (2012) 01 KAR CK 0284
Guardian and Wards Act, 1890 — Section 7 (b)
High Courts05 Jan 2012
Narayanappa Vs K. Eshwaran and The Divisional Manager United India Insurance Co. Ltd.
Karnataka High Court · (2012) 01 KAR CK 0276
High Courts05 Jan 2012Dismissed
D.H. Gangadharaiah, Dead by LR''s: Chudamani. and Shilpashree Vs C. Jayamma
Karnataka High Court · (2012) 01 KAR CK 0254
High Courts05 Jan 2012Dismissed
The Oriental Insurance Co. Ltd. Vs Sri Ramesh
Karnataka High Court · (2012) 01 KAR CK 0251
High Courts05 Jan 2012Allowed
Chinnu poojarthi and Vasanthi Vs Shekar Poojari and The New India Assurance Company Ltd.
Karnataka High Court · (2012) 01 KAR CK 0247
High Courts05 Jan 2012Dismissed
K. M. Sharadamma and Others Vs Seema Simon Reptd. By Her GPA Holder Gowramma
Karnataka High Court · (2012) 01 KAR CK 0246
High Courts05 Jan 2012Dismissed
Smt. Sheela Kamath Vs Sri. Raghavendra Nayak
Karnataka High Court · (2012) 01 KAR CK 0236
Hindu Marriage Act, 1955 — Section 13 (1) (a), 13 (1) (b), 9
High Courts05 Jan 2012
Syed Gulab Vs The New India Assurance Co. Ltd., No. 346, 2nd Floor, Manandi Court, 27th Cross, Jayanagar 3rd Block, Bangalore and Deepak C. Reddy
Karnataka High Court · (2012) 01 KAR CK 0191
High Courts05 Jan 2012Dismissed
Puttaswamachari, Puttachari and Cheluvachari Vs The Mysore Urban Development Authority and The State of Karnataka
Karnataka High Court · (2012) 01 KAR CK 0189
Karnataka Urban Development Authorities Act, 1987 — Section 17 (1), 19 (1), 27, 36
High Courts05 Jan 2012Allowed
Sri. Prakash Kumar Vs Smt. S. Shank(sic) and The Relience General Insurance Co., Ltd.
Karnataka High Court · (2012) 01 KAR CK 0171
High Courts05 Jan 2012
Sri T. Jagadeeshwar Reddy Vs Official Liquidator of M/S. Swede (India) Teltronic Ltd., Attached To High Court of Karnataka, 26-27, 12th Floor, Raheja Towers, M.G. Road Bangalore- 560001
Karnataka High Court · (2012) 01 KAR CK 0168
Companies Act, 1956 — Section 457 (2) (I)Company Court Rules, 1959 — Rule 6, 9
High Courts05 Jan 2012
Sri N.P. Chandrashekar Vs Official Liquidator of M/s. Swede (India) Teltronic Ltd., Attached to High Court of Karnataka, 26-27, 12th Floor, Raheja Towers, M.G. Road Bangalore-560001
Karnataka High Court · (2012) 01 KAR CK 0142
Companies Act, 1956 — Section 457 (2) (I)Company Court Rules, 1959 — Rule 6, 9
High Courts05 Jan 2012Allowed
Sri GK Rajanna Vs The State. of Karnataka
Karnataka High Court · (2012) 01 KAR CK 0120
Criminal Procedure Code, 1973 (CrPC) — Section 293Prevention of Corruption Act, 1988 — Section 13 (1) (d), 13 (2), 7