High Courts06 Jan 2012Dismissed
Sri Virupaksha Gouda M. Patil Vs Smt. Kamalamma Director of Public Instructions [Higher Education] Bangalore Division Nripathunga Road, Bangalore
Karnataka High Court · (2012) 01 KAR CK 0033
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 1,009 of 2,397
High Courts06 Jan 2012Dismissed
Mr. Ronald D. Colaco Vs Official Liquidator M/s Janamadhyama Prakashana Ltd., (in Liquidation) (Attached to High Court of Karnataka) Corporate Building, No. 26-27, 12th Floor, Rahje Towers, M.G. Road, Bangalore
Karnataka High Court · (2012) 01 KAR CK 0026
Companies (Court) Rules, 1959 — Rule 6, 9Companies Act, 1956 — Section 449, 454 (4), 537 (1B), 543, 543 (2)
High Courts06 Jan 2012Dismissed
The Oriental Insurance Co. Ltd. Vs Smt. Balawwa Basavanni @ Basappa Teli and Others
Karnataka High Court · (2012) 01 KAR CK 0023
Motor Vehicles Act, 1988 — Section 147
High Courts06 Jan 2012Allowed
ICICI Lombard General Insurance Co. Ltd. Vs Lakshmamma and D. Raghava
Karnataka High Court · (2012) 01 KAR CK 0020
Motor Vehicles Act, 1988 — Section 166
High Courts06 Jan 2012Allowed
Sri Mohammed Iqubal Vs Sri Mahadev and Others
Karnataka High Court · (2012) 01 KAR CK 0017
Employees State Insurance Act, 1948 — Section 53, 61Motor Vehicles Act, 1988 — Section 166
High Courts06 Jan 2012Allowed
Yashodamma, H.S. Ananda, [Appellant No. 2 died on 10.2.2011 First appellant is his mother Appellant Nos. 3 and 4. Are his brothers. His legal representatives Are already on record], H.S. Ravi Kumar and H.S. Ramesh Vs H.S. Yashoda and Others
Karnataka High Court · (2012) 01 KAR CK 0011
High Courts06 Jan 2012
North West Karnataka Road Transport Corporation Vs Sri. Jampanagouda @ Mudakanagouda Patil
Karnataka High Court · (2012) 01 KAR CK 0010
High Courts06 Jan 2012Allowed
The Oriental Insurance Co. Ltd. Vs Noorullahkhan and Syed Aleem Vs The Oriental Insurance Co. Ltd. Lakshmi Towers, No. 200/3, 1st Floor, R.V. Road, Bangalore -550004 and Syed Aleem
Karnataka High Court · (2012) 01 KAR CK 0009
High Courts06 Jan 2012
Sri Chandrashekara Gowda Vs Sri Nagaraj Gowda, Sri A.B.Parameshwarapa Gowda and United India Insurance Co., Ltd.
Karnataka High Court · (2012) 01 KAR CK 0008
High Courts06 Jan 2012Dismissed
United India Insurance Co. Ltd. Vs Smt. Latha Naik and Kum. Laxmi
Karnataka High Court · (2012) 01 KAR CK 0006
High Courts06 Jan 2012
Arkaniyamma, Since deceased by her LR., N. Veluswamy Vs National Highways Authority of India
Karnataka High Court · (2012) 01 KAR CK 0005
Arbitration and Conciliation Act, 1996 — Section 34 (2)National Highways Act, 1956 — Section 3 G (7) (a)
High Courts06 Jan 2012Dismissed
Rameshchandra Lodaya Vs Rajashekarayya Mursavirayya
Karnataka High Court · (2012) 01 KAR CK 0002
High Courts05 Jan 2012
Sri Hemanth Kumar Naik Vs Sri G.H. Ajay and Others
Karnataka High Court · (2012) 01 KAR CK 0331
High Courts05 Jan 2012Allowed
Reshma Bhanu, Asibaulla Shariff, Yashim Shariff and Thanaj Afran Shariff Appellant Nos. 3 and 4 Are Minors represented by Their Natural Guardian Mother Ist Appellant Vs The Divisional Controler KSRTC
Karnataka High Court · (2012) 01 KAR CK 0330
High Courts05 Jan 2012
C.K. Shivanna Vs Mubashahira Jabin
Karnataka High Court · (2012) 01 KAR CK 0329
High Courts05 Jan 2012
Kantharaj K R Vs The New India Assurance Co. Ltd. 1st Floor, Kiade Complex, Hosur Road, Bommasandra, Bangalore - 560099 and S.N. Shivakumar
Karnataka High Court · (2012) 01 KAR CK 0327
High Courts05 Jan 2012Dismissed
State of Karnataka Vs Mohammed and Others
Karnataka High Court · (2012) 01 KAR CK 0324
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 34, 498A, 504, 506
High Courts05 Jan 2012Dismissed
State of Karnataka Vs R.D. Prabhu
Karnataka High Court · (2012) 01 KAR CK 0323
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378 (1), 378 (3)Penal Code, 1860 (IPC) — Section 304 A
High Courts05 Jan 2012Allowed
Manjunatha Shetty Vs Ramakrishna N. Naik and The National Insurance Co. Ltd.
Karnataka High Court · (2012) 01 KAR CK 0320
High Courts05 Jan 2012Allowed
Commissioner of Income Tax, Central Circle Vs Nova Nordisk Pharma India Ltd.
Karnataka High Court · (2012) 250 CTR 98 : (2012) 205 TAXMAN 203
Income Tax Act, 1961 — Section 194, 194 (c) 201 (1A), 194 C (1d), 260 A