High Courts02 Sept 2026Allowed

Akash Vs State Of Karnataka

Karnataka High Court · (2026) 09 KAR CK 0817

Code of Criminal Procedure-Section 439BNSS, 2023-Section 483BNS, 2023-Section 115(2), 140(2), 329(4), 351(2), 352, 3(5)
High Courts02 Sept 2026Allowed

The State Of Karnataka Vs Touhid Pasha

Karnataka High Court · (2026) 09 KAR CK 0800

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 439(2), 187(3)(i), 483(3)Code of Criminal Procedure, 1973-Section 439(2), 167(2)Narcotic Drugs and Psychotropic Substances Act, 1985-Section 36A(4), 19, 24, 27A
High Courts02 Sept 2026Allowed

Sri. Sudarshan. R Vs State By Thalaghattapura P.S.

Karnataka High Court · (2026) 09 KAR CK 0798

Code of Criminal Procedure, 1973-Section 438The Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482The Bharatiya Nyaya Sanhita, 2023-Sections 111(2), 61(2), 140(3), 308(2), 118(1), 351(2), 352, 190