High Courts18 Jul 2025Allowed
Gowramma V Vs Rajesh Kumar Mehta
Karnataka High Court · (2025) 07 KAR CK 0509
Indian Penal Code, 1860 - Section 380, 411, 413Code Of Criminal Procedure, 1973 - Section 438
COURT ARCHIVE
Karnataka High Court judgments, 2025
473 judgments · page 8 of 24
High Courts18 Jul 2025Dismissed
Shanthamma Vs State Of Karnataka
Karnataka High Court · (2025) 07 KAR CK 0507
High Courts18 Jul 2025Dismissed
Lingappa Reddy @ Ningappa Vs State Of Karnataka
Karnataka High Court · (2025) 07 KAR CK 0506
Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8(C), 22(A), 22(b), 22(c), 25, 27, 27(B)Foreigners Act, 1946 - Section 14Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483
High Courts18 Jul 2025Partly Allowed
Syed Salman Vs State Of Karnataka & Ors.
Karnataka High Court · (2025) 07 KAR CK 0505
Bharatiya Nyaya Sanhita, 2003 - Section 190, 316(2), 318(4), 351(2), 352Karnataka Protection Of Interest Of Depositors In Financial Establishments Act, 2004 - Section 9Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 35(3), 35(4), 35(5), 35(6)
High Courts18 Jul 2025Disposed Of
A.M. Hanumante Gowda & Ors Vs State Of Karnataka
Karnataka High Court · (2025) 07 KAR CK 0504
High Courts18 Jul 2025Disposed Of
Sunil M Vs State By Doddapete Police Station & Ors.
Karnataka High Court · (2025) 07 KAR CK 0503
Negotiable Instruments Act, 1881 - Section 138, 147
High Courts18 Jul 2025Dismissed
M. Arunachalam & Ors Vs State Of Karnataka & Ors.
Karnataka High Court · (2025) 07 KAR CK 0502
High Courts18 Jul 2025Dismissed
Sadashivamurthy Vs State Of Karnataka & Ors.
Karnataka High Court · (2025) 07 KAR CK 0501
High Courts18 Jul 2025Dismissed
S. Girish Vs State Of Karnataka & Ors.
Karnataka High Court · (2025) 07 KAR CK 0500
High Courts17 Jul 2025Allowed
M/S Shree Lakshmi Enterprises (Partnership Concern Estatblished As Per Partnership Act) & Ors Vs Canara Bank Saraswathi Puram Branch Mysuru - 570009 Represented By Its Senior Manager & Ors.
Karnataka High Court · (2025) 07 KAR CK 0493
High Courts16 Jul 2025Allowed
State Of Karnataka Vs Ashwatha & Ors.
Karnataka High Court · (2025) 07 KAR CK 0495
Indian Penal Code, 1860 - Section 392, 397Arms Act, 1959 - Section 27Code Of Criminal Procedure, 1973 - Section 439
High Courts16 Jul 2025Allowed
Dinesh R Vs State By Nelamangala Rural Ps Represented By The State Public Prosecutor, High Court Of Karnataka, Principal Bench At Bengaluru, High Court Building, Pin Code 560001 & Ors.
Karnataka High Court · (2025) 07 KAR CK 0494
High Courts15 Jul 2025Disposed Of
Punith. P Vs State By Basaveshwaranagara Police Represented By Government Pleader High Court Of Karnataka, Bangalore - 560001
Karnataka High Court · (2025) 07 KAR CK 0487
High Courts15 Jul 2025
B R Tirumalai Vs State Of Karnataka & Ors.
Karnataka High Court · (2025) 07 KAR CK 0486
Contempt Of Courts Act, 1971 - Section 12(1)Code Of Criminal Procedure, 1973 - Section 428Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 468
High Courts15 Jul 2025Disposed Of
Manjegowda Vs Raghu Shetty
Karnataka High Court · (2025) 07 KAR CK 0485
Code Of Criminal Procedure, 1973 - Section 245
High Courts14 Jul 2025Dismissed
Mittal Lal Jain C Vs State Of Karnataka
Karnataka High Court · (2025) 07 KAR CK 0491
High Courts14 Jul 2025Disposed Of
Rohit V Vs State Of Karnataka
Karnataka High Court · (2025) 07 KAR CK 0490
Indian Penal Code, 1860 - Section 34, 120(B), 201, 302Karnataka Prisons And Correctional Services Manual, 2021 - Section 643 i(a)
High Courts14 Jul 2025Disposed Of
Augustine Dada Vs State Of Karnataka
Karnataka High Court · (2025) 07 KAR CK 0488
High Courts10 Jul 2025Disposed Of
Issa Toure Vs State By Karnataka By S H O Govindapura Police Station Bangalore, Represented By Special Public Prosecutor, High Court Building Bangalore - 560001
Karnataka High Court · (2025) 07 KAR CK 0481
High Courts10 Jul 2025Disposed Of
Suresh C.S Vs State Of Karnataka
Karnataka High Court · (2025) 07 KAR CK 0479
Code Of Criminal Procedure, 1973 - Section 320Indian Penal Code, 1860 - Section 307