High Courts09 Feb 2023
Kushal S/O Khubbu Jadhav Vs Vijaya Ratan S/O Kushal
Karnataka High Court · (2023) 02 KAR CK 0016
COURT ARCHIVE
Karnataka High Court judgments, 2023
490 judgments · page 23 of 25
High Courts09 Feb 2023Allowed
Ahamadh Kabeer & Others Vs State Of Karnataka
Karnataka High Court · (2023) 02 KAR CK 0015
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 399, 402
High Courts08 Feb 2023Dismissed
Kannan @ KANNAIAH Vs State By Aldur Police Chikkamagaluru District Represented By Public Prosecutor High Court Building, Bangalore � 560001
Karnataka High Court · (2023) 02 KAR CK 0020
Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4Indian Penal Code, 1860 — Section 363, 366, 376
High Courts07 Feb 2023Dismissed
M/S Haryana Maharastra Roadways (Pvt) Limited, Fleet Owners & Transport, Conractors, Head Office, No.16/6, Mathura Road, (Opp. Capital Bus Stand), Faridabad, Represented By Its Managing Director Sri.K.L.Sethi & Others Vs M/S The Oriental Insurance Company Limited, Division Office No.2, Kheny Building, No.3, 1st Floor, 1st Cross Gandhinagar, Bangalore – 560009. Represented By Its Divisional Manager & Others
Karnataka High Court · (2023) 02 KAR CK 0033
Carriers Act, 1865 — Section 3, 4, 6, 7, 8, 9, 10
High Courts07 Feb 2023Dismissed
Sulochanamma & Others Vs S.Narayanaiah & Others
Karnataka High Court · (2023) 02 KAR CK 0032
High Courts07 Feb 2023Partly Allowed
Maruthi Vs State By Kora Police, Tumkur District - 572101
Karnataka High Court · (2023) 02 KAR CK 0022
Code Of Criminal Procedure, 1973 — Section 313, 397(1)Motor Vehicles Act, 1988 — Section 133, 181, 196Indian Penal Code, 1860 — Section 279, 304A
High Courts07 Feb 2023Allowed
Raghuram L Naik & Others Vs Government Of Karnataka By Its Principal Secretary Department Of Higher Education (Department Of Techical Education) Gate No. 2, 6th Floor, M S Building Bengaluru 560001 & Others
Karnataka High Court · (2023) 02 KAR CK 0019
Karnataka Education Act, 1983 — Section 101
High Courts07 Feb 2023Disposed Of
M/S Transsible Plot No 31 Agrotech Park Navanagar, Bagalkot 587101 Karnataka Represented By Proprietor Santanu Tribedy S/O Ashim Kumar Tribedy Vs State Of Karnataka & Others
Karnataka High Court · (2023) 02 KAR CK 0017
High Courts06 Feb 2023Disposed Of
Shruthi M.U. Vs S.Santhosh
Karnataka High Court · (2023) 02 KAR CK 0028
High Courts06 Feb 2023Disposed Of
Arjun Ramesh & Others Vs H.G. Chandrashekaraiah, Deputy Commissioner, (Land Acquisition) Bruhath Bangalore Mahanagara Palike, N.R. Square, Bangalore-560002
Karnataka High Court · (2023) 02 KAR CK 0027
Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 64
High Courts06 Feb 2023Disposed Of
Ani Chiravakkath Vs H.G. Chandrashekaraiah
Karnataka High Court · (2023) 02 KAR CK 0026
Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 64
High Courts03 Feb 2023Allowed
B. Suresh & Others Vs R. Sundara Murthy
Karnataka High Court · (2023) 02 KAR CK 0011
Code Of Civil Procedure Code, 1908 — Order 7 Rule 7, Order 47 Rule 1
High Courts03 Feb 2023Allowed
M/S. JMJ Agro Exports Vs M/S. ABC Enterprises No. 416, Ananya, 3rd Main, 60 Feet Road, Near State Bank Of India, R.R Layout, Nagadevanahalli, Bengaluru -560056
Karnataka High Court · (2023) 02 KAR CK 0005
Negotiable Instruments Act, 1881 — Section 138, 147
High Courts02 Feb 2023Disposed Of
M/S Keppel Purvankara Development Pvt Ltd. Vs Bengaluru Development Authority, T Chowdaiah Road, Kumara Parak West, Bengaluru-560020. Rep By Its Commissioner
Karnataka High Court · (2023) 02 KAR CK 0012
High Courts02 Feb 2023Disposed Of
T.C. Srinivas & Others Vs Ramanna & Others
Karnataka High Court · (2023) 02 KAR CK 0007
Karnataka Court Fees And Suit Valuation Act, 1955 — Section 64Code Of Civil Procedure Code, 1908 — Order 41 Rule 27
High Courts02 Feb 2023Allowed
T.R. Srinivasa Vs K.N. Madhu & Others
Karnataka High Court · (2023) 02 KAR CK 0001
Motor Vehicles Act, 1988 — Section 166, 166(1), 166(1)(c)Indian Penal Code, 1860 — Section 279, 304, 337, 338
High Courts01 Feb 2023Disposed Of
Amasasetty Vs State Of Karnataka & Others
Karnataka High Court · (2023) 02 KAR CK 0003
Code Of Criminal Procedure, 1973 — Section 173, 200, 210, 482Indian Penal Code, 1860 — Section 380, 406, 408, 415, 420, 457
High Courts01 Feb 2023Allowed
Nagarathana D/O Durugamma Vs State Of Karnataka & Others
Karnataka High Court · (2023) 02 KAR CK 0002
High Courts31 Jan 2023Allowed
Susheelamma & Others Vs B.M. Kariappa
Karnataka High Court · (2023) 01 KAR CK 0052
Code Of Civil Procedure Code, 1908 — Section 100Code Of Civil Procedure Code, 1908 — Order 23 Rule 1
High Courts31 Jan 2023Dismissed
Santhosh Kumar M & Others Vs A Keshava Bhat & Others
Karnataka High Court · (2023) 01 KAR CK 0051
Code Of Criminal Procedure, 1973 — Section 200, 204, 397, 482Indian Penal Code, 1860 — Section 499, 500