Karnataka High Court Judgments 2022 — Page 7

High Courts22 Jul 2022Disposed Of

M/S Vijanath Industries Pvt. Ltd & Others Vs Authorized Officer Union Bank Of India, Registered Office, 1049/B-2, Tilakwadi, Khanapur Road, Belagavi 590006 & Others

Karnataka High Court · (2022) 07 KAR CK 0028

Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 18Constitution Of India, 1949 — Article 226, 227

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High Courts22 Jul 2022Disposed Of

Vishnu B.Ed College, Hunasanahalli Extension, Teka Rod, Bangarpet, Kolar District - 563114 & Others Vs State Of Karnataka & Others

Karnataka High Court · (2022) 07 KAR CK 0025

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High Courts22 Jul 2022Allowed

Chethan Kumar Vs State Of Karnataka

Karnataka High Court · (2022) 07 KAR CK 0024

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 406, 420

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High Courts20 Jul 2022Dismissed

Neelamma W/O Mallana Gouda @ Mallikarjun Gouda & Others Vs M. Nagaveni @ Nagavenamma & Others

Karnataka High Court · (2022) 07 KAR CK 0030

Code Of Civil Procedure Code, 1908 — Order 21 Rule 97

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High Courts20 Jul 2022Dismissed

Pr. Commissioner Of Income Tax, Central Bmtc Complex, Kormangala, Bangalore & Others Vs M/S Ennoble Construction No.6/4, Ennoble House, Raghavachari Road, Belary-583101 Pan: AFJPA5974P

Karnataka High Court · (2022) 07 KAR CK 0021

Income Tax Act, 1961 — Section 30, 31, 32, 33, 34, 35, 36, 37, 37(1), 131, 143(3), 145, 260A, 260A(1), 260A(7), 260BCode Of Civil Procedure Code, 1908 — Section 100

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High Courts19 Jul 2022Dismissed

Dr. P.Dilip Kumar Vs State Of Karnataka

Karnataka High Court · (2022) 07 KAR CK 0022

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 406, 420Banning Of Unregulated Deposit Schemes Act, 2019 — Section 23

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High Courts18 Jul 2022Dismissed

Chandra Shekar K M Vs State Of Karnataka

Karnataka High Court · (2022) 07 KAR CK 0020

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 419, 420, 465, 467, 468

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High Courts18 Jul 2022Allowed

Shrinath Babu Vs State Of Karnataka

Karnataka High Court · (2022) 07 KAR CK 0019

Code Of Criminal Procedure, 1973 — Section 41A, 438, 439Indian Penal Code, 1860 — Section 306

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High Courts18 Jul 2022Disposed Of

Sea Bird Tourist Centre A Proprietorship Concern Vs Smas Auto Leasing India Pvt Ltd A Private Company Limited, Office No 406, 4th Floor, Worldmark-2, Aerocity Hospitality District, New Delhi 110037, Represented By Its Managing Director

Karnataka High Court · (2022) 07 KAR CK 0017

Code Of Civil Procedure Code, 1908 — Section 9, 151Code Of Civil Procedure Code, 1908 — Order 39 Rule 1, Order 39 Rule 2Arbitration And Conciliation Act, 1996 — Section 9

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High Courts15 Jul 2022Dismissed

Suresh H.G. Alias Suri Vs State Of Karnataka

Karnataka High Court · (2022) 07 KAR CK 0018

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 201, 302

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High Courts15 Jul 2022Dismissed

Padmini Vs M. Sathyanarayana & Others

Karnataka High Court · (2022) 07 KAR CK 0016

Transfer Of Property Act, 1882 — Section 43Code Of Civil Procedure Code, 1908 — Order 47 Rule 1

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High Courts15 Jul 2022Dismissed

Shashi Kumar @ Moole Vs State Of Karnataka

Karnataka High Court · (2022) 07 KAR CK 0015

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 394, 397

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High Courts15 Jul 2022Allowed

Yashwanth Kumar Vs State By Chamaraja Nagara Town Police Station Chamaraja Nagar

Karnataka High Court · (2022) 07 KAR CK 0014

Code Of Criminal Procedure, 1973 — Section 311Indian Penal Code, 1860 — Section 354AProtection Of Children From Sexual Offences Act, 2012 — Section 8, 33(5)

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High Courts15 Jul 2022Allowed

Nayeeem Ahmed Shariff Vs State Of Karnataka & Others

Karnataka High Court · (2022) 07 KAR CK 0013

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4

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High Courts15 Jul 2022Disposed Of

Siddappa Vs Principal Secretary Department Of Mines And Geology State Of Karnataka Vidhana Soudha Bengaluru-560001 & Others

Karnataka High Court · (2022) 07 KAR CK 0011

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High Courts15 Jul 2022Allowed

Praveen Kumar Reddy Velampalli Vs State Of Karnataka

Karnataka High Court · (2022) 07 KAR CK 0010

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 498A, 504

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High Courts13 Jul 2022Disposed Of

Sunita Gupta Vs Mamta Singhania & Others

Karnataka High Court · (2022) 07 KAR CK 0009

Code Of Civil Procedure Code, 1908 — Section 151Code Of Civil Procedure Code, 1908 — Order 39 Rule 1, Order 39 Rule 2

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High Courts11 Jul 2022Dismissed

Thousif Ahamad @ Thotha Vs State Of Karnataka

Karnataka High Court · (2022) 07 KAR CK 0006

Code Of Criminal Procedure, 1973 — Section 439(1)(b), 446(3)

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High Courts07 Jul 2022Disposed Of

Aditya Reddy A. H Vs East Point College Of Medical Sciences And Research Centre & Others

Karnataka High Court · (2022) 07 KAR CK 0004

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High Courts05 Jul 2022Dismissed

Management Of M/S Grasim Industries Ltd Unit Harihar Ployfibers Kumarapattanam 581123 Ranebennur Taluk Haveri Dist Vs GENERAL SECRETRY HARIHAR POLYFIBERS, EMPLOYEES UNION KUMARAPATTANAM 581123 RANIBENNUR TALUK HAVERI DIST & Others

Karnataka High Court · (2022) 07 KAR CK 0039

Karnataka High Court Act, 1961 — Section 4Industrial Employment (Standing Orders) Act, 1946 — Section 2(i)Industrial Disputes Act, 1947 — Section 12(3)

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Karnataka High Court judgments, 2022