High Courts19 Jan 2016Disposed off
Executive Engineer (ELE) Chamundeshwari Electric Transmission Company (CHESCOM) Vs Nagarathna
Karnataka High Court · (2016) 01 KAR CK 0263
Industrial Disputes Act, 1947 - Section 17-B
COURT ARCHIVE
Karnataka High Court judgments, 2016
2,204 judgments · page 99 of 111
High Courts19 Jan 2016Dismissed
Saraswati and Others Vs Neelawwa and Others
Karnataka High Court · (2016) 01 KAR CK 0262
Civil Procedure Code, 1908 (CPC) - Section 151Limitation Act, 1963 - Section 5
High Courts19 Jan 2016Dismissed
National Insurance Co. Ltd. Vs Bhanudas and Others
Karnataka High Court · (2016) 01 KAR CK 0261
Constitution of India, 1950 - Article 142Motor Vehicles Act, 1988 - Section 147(1)(b), Section 2(44), Section 2(46)
High Courts19 Jan 2016Dismissed
Shanti and Others Vs Mahaveera and Others
Karnataka High Court · (2016) 01 KAR CK 0260
Partition Act, 1893 - Section 4
High Courts19 Jan 2016Allowed
Lakshman Vs Sri Sai Developers and Others
Karnataka High Court · (2016) 01 KAR CK 0259
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11(a), Section 2(2)
High Courts19 Jan 2016Disposed Off
Ayesha Abbas Vs The Income Tax Officer, Ward-2
Karnataka High Court · (2016) 01 KAR CK 0258
Income Tax Act, 1961 - Section 148
High Courts19 Jan 2016Dismissed
Ramachandrachar Vs Devakumari
Karnataka High Court · (2016) 163 AIC 698 : (2016) 2 AirKarR 475 : (2016) CriLJ 2497 : (2016) 3 Crimes 344 : (2016) 2 DMC 427 : (2017) 1 ECrC 98 : (2016) 3 HLR 329 : (2016) 1 HLR 660 : (2016) 4 JCC 2518 : (2016) 2 KantLJ 673 : (2016) 3 KCCR 347 : (2016) 3 RCRCriminal 645
Criminal Procedure Code, 1973 (CrPC) - Section 125, Section 397Evidence Act, 1872 - Section 17, Section 50Hindu Marriage Act, 1955 - Section 13
High Courts19 Jan 2016Allowed
Shivaji and Others Vs The State of Karnataka and Others
Karnataka High Court · (2016) 3 AirKarR 741 : (2016) ILRKarnataka 985 : (2016) 3 KantLJ 44 : (2016) 4 KCCR 3767
Karnataka Panchayat Raj Act, 1993 - Section 4
High Courts19 Jan 2016Disposed Off
Agnel B. Pereira and Others Vs K.A.V. Bhanu Prakash and Others
Karnataka High Court · (2016) 162 AIC 342 : (2016) 2 KantLJ 479
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9, Order 39 Rule 1, Order 39 Rule 2, Order 6 Rule 17Karnataka Court Fees and Suits Valuation Act, 1958 - Section 26(a), Section 26(c)Specific Relief Act, 1963 - Section 34
High Courts19 Jan 2016Disposed Off
Commissioner of Income-Tax Vs Wipro GE Medical System Ltd.
Karnataka High Court · (2016) 387 ITR 77
High Courts19 Jan 2016Partly Allowed
Commissioner of Income Tax, Central Circle Vs Wipro GE Medical System Ltd.
Karnataka High Court · (2016) 01 KAR CK 0253
Income Tax Act, 1961 - Section 10A, Section 145, Section 260A
High Courts19 Jan 2016Allowed
Arunabha Bandyopadhyay Vs The State of Karnataka and Others
Karnataka High Court · (2016) 161 AIC 326 : (2016) 2 Crimes 310 : (2016) 2 KantLJ 62
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 107, Section 306, Section 34
High Courts19 Jan 2016Dismissed
S. Lingaraju Vs Sannappa Devanna and Others
Karnataka High Court · (2016) 01 KAR CK 0251
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 3
High Courts19 Jan 2016Disposed Off
Bade Sab and others Vs Hussain Peera and others
Karnataka High Court · (2016) AAC 925
Motor Vehicles Act, 1988 — Section 168
High Courts19 Jan 2016Dismissed
Hanumantharaya Vs The State of Karnataka
Karnataka High Court · (2016) 01 KAR CK 0249
Prevention of Corruption Act, 1988 - Section 13(1)(d), Section 13(2), Section 7
High Courts19 Jan 2016Dismissed
Yashodhara Vittala Shetty Vs Poornima
Karnataka High Court · (2016) AIRCC 1371 : (2016) 2 AirKarR 273 : (2016) 2 HLR 105 : (2016) ILRKarnataka 929
Civil Procedure Code, 1908 (CPC) - Order 32 Rule 3Hindu Marriage Act, 1955 - Section 12, Section 12(1)(a), Section 12(2)(a)(II), Section 25
High Courts19 Jan 2016Dismissed
Mahadev Vs Shrikant and Others
Karnataka High Court · (2016) 01 KAR CK 0247
High Courts19 Jan 2016Dismissed
Sreedhara and Others Vs M.B. Jagadeeshappa and Others
Karnataka High Court · (2016) AAC 1635 : (2016) 2 ACC 636 : (2016) 2 CivilLJ 787 : (2016) 2 KantLJ 271 : (2016) 3 TAC 268
Motor Vehicles Act, 1988 - Section 166
High Courts18 Jan 2016Dismissed
Richard Gonsalves Vs Tressy Menezes
Karnataka High Court · (2016) 01 KAR CK 0245
Divorce Act, 1869 - Section 10 (1)(x), Section 10(1)(x)
High Courts18 Jan 2016Dismissed
Krishna Laxman Kokitkar Vs Shakuntala and Others
Karnataka High Court · (2016) 01 KAR CK 0244
Hindu Succession Act, 1956 - Section 6