High Courts18 Jan 2016Dismissed

S.T. Krishnegowda and Others Vs The State of Karnataka and Others

Karnataka High Court · (2016) 01 KAR CK 0241

Constitution of India, 1950 - Article 162(3), Article 226, Article 243, Article 243-D, Article 243-D(6), Article 243-E, Article 243-K, Article 243-O, Article 329(b), Article 40, Article 80Karnataka Panchayat Raj Act, 1993 - Section 123, Secti