High Courts16 Mar 2016Dismissed
K. Ramappa Kyadagi Earanna Vs R. Narayan Rao and Others
Karnataka High Court · (2016) 03 KAR CK 0234
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 4, Section 151
COURT ARCHIVE
Karnataka High Court judgments, 2016
2,204 judgments · page 62 of 111
High Courts16 Mar 2016Allowed
K.C. Huchappa Vs K.M. Kemparaju
Karnataka High Court · (2016) 5 KantLJ 152
Karnataka Stamp Act, 1957 - Article 20, 5(e)(i)
High Courts16 Mar 2016Disposed Off
Tirupathi Stone Industries Private Limited, Rajmahal Vilas Extension, Bangalore and Others - Petitioners @HASH Karnataka State Financial Corporation, Bangalore
Karnataka High Court · (2017) 1 DRTC 411 : (2016) 4 KantLJ 106
Sate Financial Corporation Act, 1951 - Section 29, Section 31(1)(aa)
High Courts16 Mar 2016Allowed
Nataraj and Others - Petitioners @HASH State of Karnataka and Another
Karnataka High Court · (2016) 3 KantLJ 445
Criminal Procedure Code, 1973 (CrPC) - Section 242, Section 311
High Courts16 Mar 2016Dismissed
Bajaj Allianz General Insurance Co. Ltd. Vs R. Logaraj and Others
Karnataka High Court · (2016) 03 KAR CK 0230
Motor Vehicles Act, 1988 - Section 134(c), Section 149, Section 149(2)
High Courts16 Mar 2016Partly Allowed
Lalitha and Others Vs The Managing Director, Karnataka State Road Transport Corporation
Karnataka High Court · (2016) 03 KAR CK 0229
Motor Vehicles Act, 1988 - Section 117, Section 122
High Courts16 Mar 2016Allowed
Pampanna and Others Vs Bheemanna
Karnataka High Court · (2016) 03 KAR CK 0228
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 14, Order 14 Rule 2, Order 14 Rule 2(2), Order 43 Rule 1(d), Order 6 Rule 4, Order 9 Rule 13, Order 9 Rule 9, Section 24
High Courts16 Mar 2016Allowed
Manjunath Yamanappa Elemmi Vs The State of Karnataka and Others
Karnataka High Court · (2016) 3 KantLJ 71
High Courts16 Mar 2016Allowed
Yaseen and Others Vs The State of Karnataka
Karnataka High Court · (2016) 03 KAR CK 0226
Criminal Procedure Code, 1973 (CrPC) - Section 155(2), Section 156, Section 173, Section 190Karnataka Excise Act, 1965 - Section 15-A, Section 2(c), Section 32, Section 32(3), Section 33, Section 34, Section 35, Section 36, Section 37, Sectio
High Courts15 Mar 2016Dismissed
H.M. Munireddy Vs Divisional Controller, KSRTC.
Karnataka High Court · (2016) 2 AirKarR 647 : (2016) 3 KCCR 308 : (2016) LIC 3878
High Courts15 Mar 2016Allowed
Nithyananda Swamy Vs The Deputy Commissioner, Ramanagara District and Others
Karnataka High Court · (2016) 03 KAR CK 0224
Criminal Procedure Code, 1973 (CrPC) - Section 107Karnataka Land Revenue Act, 1964 - Section 95, Section 95(2), Section 95(5)Karnataka Town and Country Planning Act, 1961 - Section 14
High Courts15 Mar 2016Dismissed
Manager, Iffco Tokio General Insurance Company Limited, Bangalore Vs Halesh And Another
Karnataka High Court · (2016) 3 ACC 193 : (2017) 1 CLR 434 : (2016) 3 KantLJ 104
Employees Compensation Act, 1923 — Section 2(1)(n)
High Courts15 Mar 2016Disposed Off
Indian Institute of Management, Bangalore - Petitioner @HASH State of Karnataka and another
Karnataka High Court · (2016) 4 KantLJ 79
Karnataka Municipal Corporation Act, 1976 - Section 110(1)(i)
High Courts15 Mar 2016Allowed
B. Sudhakara Vs The State
Karnataka High Court · (2016) 03 KAR CK 0221
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 328, Section 330Penal Code, 1860 (IPC) - Section 302, Section 307, Section 84
High Courts15 Mar 2016Dismissed
Managing Director, N.E.K.R.T.C. Vs Tanveer Chaudhary and another
Karnataka High Court · (2016) AAC 1753 : (2016) 3 AirKarR 241
Motor Vehicles Act, 1988 - Section 168
High Courts15 Mar 2016Disposed off
Indian Institute of Management, Bangalore Vs State of Karnataka Dept. of Housing and Urban Development and Others
Karnataka High Court · (2016) 03 KAR CK 0219
Constitution of India, 1950 - Article 285Karnataka Municipal Corporations Act, 1976 - Section 10 (i), Section 110, Section 110 (i), Section 110(i), Section 110(j)
High Courts15 Mar 2016Dismissed
United India Insurance Company Limited, Bangalore - Appellant @HASH Anjinappa and Others
Karnataka High Court · (2016) 4 KantLJ 233
Motor Vehicles Act, 1988 - Section 173
High Courts15 Mar 2016Partly Allowed
United India Insurance Co. Ltd. Vs Anjinappa and Others
Karnataka High Court · (2016) 03 KAR CK 0217
High Courts15 Mar 2016Dismissed
Mallesh Vs The State of Karnataka
Karnataka High Court · (2016) 03 KAR CK 0216
Penal Code, 1860 (IPC) - Section 201, Section 302, Section 376
High Courts15 Mar 2016Disposed off
Gopal Simpi and Others Vs The State of Karnataka and Others
Karnataka High Court · (2016) 03 KAR CK 0215
Constitution of India, 1950 - Article 14, Article 226Contract Labour (Regulation and Abolition) Act, 1970 - Section 10, Section 10(1), Section 2(e)