High Courts17 Mar 2016Partly Allowed
Govindappa Vs Alijin and another
Karnataka High Court · (2016) AAC 1344
Motor Vehicles Act, 1988 — Section 149 (2)
COURT ARCHIVE
Karnataka High Court judgments, 2016
2,204 judgments · page 61 of 111
High Courts17 Mar 2016Dismissed
Commissioner of Income-Tax Vs Kishore Rao
Karnataka High Court · (2016) 387 ITR 196
Income Tax Act, 1961 — Section 40(A)(IA)
High Courts17 Mar 2016Partly Allowed
M/s. ICICI Lombard General Insurance Company Ltd., Bangalore Vs Eranna and another
Karnataka High Court · (2016) AAC 1198
Motor Vehicles Act, 1988 — Section 147, 166
High Courts17 Mar 2016Dismissed
Shettara Basappa and Others Vs Khasim Khan and Others
Karnataka High Court · (2016) 2 AirKarR 590 : (2016) 4 CivilLJ 277 : (2016) 2 ICC 425
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9, Section 100
High Courts17 Mar 2016Disposed off
M.A. Ayyappan Vs State of Karnataka
Karnataka High Court · (2016) 03 KAR CK 0250
Karnataka Scheduled Castes and Scheduled Tribes and Other Backward Classes (Reservation of Appointments, Etc.) Act, 1990 - Section 4-C(2)
High Courts17 Mar 2016Dismissed
Chidananda Vs The State of Karnataka
Karnataka High Court · (2016) 03 KAR CK 0249
Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 25, Section 26, Section 27, Section 8
High Courts17 Mar 2016Dismissed
The Commissioner of Income Tax, Mangalore Vs Kishore Rao and Others
Karnataka High Court · (2016) 03 KAR CK 0248
High Courts17 Mar 2016Allowed
Gopi and Others Vs Balaji and Others
Karnataka High Court · (2016) 03 KAR CK 0247
Penal Code, 1860 (IPC) - Section 149, Section 201, Section 302, Section 34
High Courts17 Mar 2016Dismissed
Madaiah Bin Doddamadaiah and Others Vs State of Karnataka and Others
Karnataka High Court · (2016) 03 KAR CK 0246
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 1Land Acquisition Act, 1894 - Section 11, Section 4(1)
High Courts17 Mar 2016Dismissed
N. Venkataramana Prabhu Vs J.F. Castelino
Karnataka High Court · (2016) ACD 424
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts17 Mar 2016Allowed
Venkatesh Vs National Insurance Co. Ltd. and Others
Karnataka High Court · (2016) AAC 1248 : (2017) ACJ 1333
Motor Vehicles Act, 1988 - Section 166
High Courts17 Mar 2016Disposed Off
Vishwabharathi House Building Co-operative Society Ltd. Vs The State of Karnataka and Others
Karnataka High Court · (2016) 03 KAR CK 0243
Karnataka Co-operative Societies Act, 1959 - Section 64
High Courts17 Mar 2016Partly Allowed
Saraswathi and Others Vs Shettalaiah and another
Karnataka High Court · (2016) AAC 1259 : (2017) ACJ 1088
Motor Vehicles Act, 1988 — Section 168
High Courts17 Mar 2016Dismissed
Mohammed Aziz Ahamedkhan Vs Deputy Commissioner, Koppal
Karnataka High Court · (2016) 4 AICLR 945 : (2016) 4 AirKarR 130 : (2016) ILRKarnataka 4519 : (2016) 3 KCCR 2245
Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 20
High Courts17 Mar 2016Allowed
Rajkumar Vs State of Karnataka
Karnataka High Court · (2016) ILRKarnataka 3097 : (2016) 3 KCCR 2413
Karnataka Land Revenue Act, 1964 — Section 95(2)
High Courts17 Mar 2016Allowed
Rajkumar Vs The State of Karnataka and Others
Karnataka High Court · (2016) 03 KAR CK 0239
Karnataka Land Reforms Act, 1961 - Section 109, Section 48-A, Section 77Karnataka Land Revenue Act, 1964 - Section 195, Section 95, Section 95(2), Section 95(2-A)Karnataka Town and Country Planning Act, 1961 - Section 14-A
High Courts17 Mar 2016Allowed
Manager, National Insurance Company Limited, Bijapur Vs Somanagouda and Others
Karnataka High Court · (2016) AAC 1262
Motor Vehicles Act, 1988 — Section 147, 166
High Courts17 Mar 2016Dismissed
Virupakshappa Ishwarappa Martur - Petitioner @HASH State of Karnataka and Others
Karnataka High Court · (2016) 3 KantLJ 301
Karnataka Land Reforms Act, 1961 - Section 48A
High Courts16 Mar 2016Allowed
Ravi and Others Vs The State of Karnataka and Others
Karnataka High Court · (2016) 03 KAR CK 0236
High Courts16 Mar 2016Disposed off
Deena Anup Kumar Vs Anup Kumar K.
Karnataka High Court · (2016) 03 KAR CK 0235
Hindu Marriage Act, 1955 - Section 13(1) (i-a)