High Courts22 Apr 2016Dismissed
Bhupendra Solanki and others Vs M/s. Raghavendra Filling Station Outlet of Petroleum Products and another
Karnataka High Court · (2016) 3 AirKarR 1
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2
COURT ARCHIVE
Karnataka High Court judgments, 2016
2,204 judgments · page 48 of 111
High Courts21 Apr 2016Dismissed
Siddegowda Vs Mahabelshwara Naika
Karnataka High Court · (2016) AAC 1936
Motor Vehicles Act, 1988 — Section 166
High Courts21 Apr 2016Dismissed
Sudhir Papers Vs Kivisansho Packaging P. Ltd.
Karnataka High Court · (2016) 198 CompCas 477
Companies Act, 1956 — Section 433(e)
High Courts21 Apr 2016Partly Allowed
Branch Manager, Oriental Insurance Co. Ltd., Mandya Vs Smt. B. Uma alias Uma
Karnataka High Court · (2016) AAC 1802
Motor Vehicles Act, 1988 — Section 166
High Courts21 Apr 2016Dismissed
Union of India Vs Smt. Shankaramma
Karnataka High Court · (2017) 2 ACC 254 : (2016) 168 AIC 483 : (2016) ILRKarnataka 2597 : (2016) 5 KantLJ 166 : (2017) 1 TAC 597
Motor Vehicles Act, 1988 - Section 173(1)Railways Act, 1989 - Section 124A, 125, 161, 2(29)
High Courts21 Apr 2016Allowed
N.R. Bhat Vs State
Karnataka High Court · (2016) 4 AICLR 571 : (2016) 3 AirKarR 170 : (2016) CriLJ 3317 : (2016) ILRKarnataka 4829 : (2016) 3 KCCR 2175
Criminal Procedure Code, 1973 (CrPC) - Section 309, 312Karnataka (Payment of Expenses of Complainants and Witnesses Attending Criminal Courts) Rules, 1967 - Rule 1Penal Code, 1860 (IPC) - Section 409, 467, 471, 477A
High Courts21 Apr 2016Dismissed
T.G. Ambujakshi Vs Shankar and others
Karnataka High Court · (2016) 3 AirKarR 19
Penal Code, 1860 (IPC) - Section 376
High Courts21 Apr 2016Dismissed
Ashwini D. Shetty and Others - Petitioners @HASH Subash Shetty and Others
Karnataka High Court · (2016) 6 KantLJ 318
Motor Vehicles Act, 1988 - Section 166
High Courts21 Apr 2016Dismissed
R. Jagadish Naik Vs Smt. Gowramma
Karnataka High Court · (2016) 4 KantLJ 415
High Courts20 Apr 2016Allowed
State By Tumkur Rural Police - Appellant @HASH Rajanna and Others
Karnataka High Court · (2016) 6 KantLJ 394
Criminal Procedure Code, 1973 (CrPC) - Section 378(1), Section 378(3)Penal Code, 1860 (IPC) - Section 114, Section 143, Section 147, Section 148, Section 149, Section 302, Section 307, Section 323, Section 324, Section 341, Section 504
High Courts20 Apr 2016Dismissed
Ashok Vs Divisional Controller, KSRTC, Bijapur
Karnataka High Court · (2016) AAC 1463
Motor Vehicles Act, 1988 - Section 163A
High Courts20 Apr 2016Allowed
Nagappa Vs Ranjit A. Patil
Karnataka High Court · (2016) AAC 1963
Motor Vehicles Act, 1988 — Section 168
High Courts20 Apr 2016Disposed Off
Niloy alias Niloy Ghosh Vs Smt. Debolina
Karnataka High Court · (2016) 3 AirKarR 150
Constitution of India, 1950 - Article 226Hindu Marriage Act, 1955 - Section 24
High Courts20 Apr 2016Allowed
Smt. Elvi Vs State of Karnataka
Karnataka High Court · (2016) 3 AirKarR 303
High Courts20 Apr 2016Dismissed
Smt. Janet Shakunthala Maben Vs State of Karnataka
Karnataka High Court · (2016) 5 KantLJ 328
Karnataka Industrial Areas Development Act, 1966 — Section 28(1)
High Courts18 Apr 2016Allowed
Mallappa Siddappa Pujari Vs State of Karnataka
Karnataka High Court · (2016) 3 AirKarR 379
High Courts18 Apr 2016Allowed
Ambaji Vs State
Karnataka High Court · (2016) 3 AirKarR 226
Criminal Procedure Code, 1973 (CrPC) - Section 438
High Courts18 Apr 2016Allowed
Branch Manager, The Oriental Insurance Co. Ltd. Vs Kashibai
Karnataka High Court · (2016) AAC 2266 : (2016) 3 AirKarR 641 : (2016) 4 CivilLJ 286 : (2016) ILRKarnataka 2197
Motor Vehicles Act, 1988 - Section 147, 163A
High Courts18 Apr 2016Disposed Off
Jyotiram Vs Assistant Commissioner, Sub-Division, Belgaum
Karnataka High Court · (2016) 4 AirKarR 73 : (2016) ILRKarnataka 5539 : (2016) 3 KCCR 2483
Karnataka Civil Courts Act, 1964 — Section 19Karnataka High Court Act, 1961 — Section 5Land Acquisition Act, 1894 — Section 54
High Courts18 Apr 2016Allowed
Shrishail Mallappa Hedage - Appellant @HASH Mrs. Keerthi Shivakumar and Others
Karnataka High Court · (2016) AAC 2184
Motor Vehicles Act, 1988 - Section 166, Section 168