High Courts25 Apr 2016Disposed Off
Mrs. Sherin Mathew Vs Mathew P.M. Thomas
Karnataka High Court · (2016) 3 AirKarR 147
Civil Procedure Code, 1908 (CPC) - Section 89Divorce Act, 1869 - Section 10(1)(3)
COURT ARCHIVE
Karnataka High Court judgments, 2016
2,204 judgments · page 46 of 111
High Courts25 Apr 2016Allowed
Rosaline Siromani Vs Fathima Bi
Karnataka High Court · (2016) 3 ICC 787 : (2016) 3 KCCR 1993
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, Order 7 Rule 11 (b)
High Courts25 Apr 2016Allowed
Divisional Manager M/s National Insurance Company Limited Vs Chandramma and others
Karnataka High Court · (2016) 4 ACC 293 : (2016) 149 FLR 1040 : (2016) 3 TAC 404
Workmens Compensation Act, 1923 - Section 22
High Courts25 Apr 2016Allowed
Reliance General Insurance Co. Ltd. Vs Javeed Mohd. and others
Karnataka High Court · (2016) AAC 1751 : (2016) 3 AirKarR 214
Motor Vehicles Act, 1988 - Section 168
High Courts25 Apr 2016Allowed
N. Vijendra Rao Vs Vasudeva Pal and others
Karnataka High Court · (2016) 3 AirKarR 86 : (2016) 3 ICC 44 : (2016) 4 KantLJ 626 : (2016) 3 KCCR 2086
Easements Act, 1882 - Section 15
High Courts25 Apr 2016Dismissed
Sri Nagaraj, S/o Late Kempaiah, Aged about 50 years, R/a No. 42, Kamakshipalya Yeshwanthapura Hobli, Bangalore North Taluk-560079 Vs Smt Uma, W/o Late A. Lakshmi Narayana, R/a No. 691, 1st Floor MRC Layout, 11th Cross, 5th Main, Vijayanagar,
Karnataka High Court · (2016) AIRCC 1981 : (2016) 2 AirKarR 798 : (2016) 3 CivCC 753 : (2016) 3 ICC 373 : (2016) 4 KCCR 3720
Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1963 — Article 54Specific Relief Act, 1963 — Section 16(c), 20
High Courts25 Apr 2016Dismissed
Yohanan Bamnolkar Vs State of Karnataka
Karnataka High Court · (2016) 168 AIC 501 : (2016) 4 KantLJ 654
High Courts25 Apr 2016Dismissed
The Management of NWKRTC Vs Sri B.A. Madival
Karnataka High Court · (2016) LabLR 746
High Courts25 Apr 2016Allowed
Smt. Rindabai Vs Ramanlal Lakshmichand Lunkad
Karnataka High Court · (2016) AAC 1637
High Courts25 Apr 2016Partly Allowed
State by Hariharapura Police Vs Naveesha
Karnataka High Court · (2016) 3 AirKarR 222
Penal Code, 1860 (IPC) - Section 354, 376
High Courts25 Apr 2016Allowed
Nagamma Srimanth Kale Vs State
Karnataka High Court · (2016) 3 AirKarR 697
Criminal Procedure Code, 1973 (CrPC) — Section 311Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts23 Apr 2016Allowed
Sri Fedric D''Souza Vs State of Karnataka
Karnataka High Court · (2016) 4 KCCR 2836
Constitution of India, 1950 - Article 226
High Courts23 Apr 2016Allowed
Angadi Srinivas dead by LRs. Vs M. Girija
Karnataka High Court · (2016) AIR(Karnataka) 176 : (2017) 1 AirKarR 397 : (2016) 3 ICC 731 : (2016) ILRKarnataka 2641 : (2016) 3 KCCR 1997
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 4(4), 100
High Courts23 Apr 2016Dismissed
Moulali - Petitioner @HASH The Principal Secretary, Department of Education, Government of Karnataka, Bengaluru and Others
Karnataka High Court · (2016) 4 KantLJ 155
Karnataka Educational Institutions (Collegiate Education) Rules, 2003 - Rule 8(2)
High Courts23 Apr 2016Disposed Off
Sri Lakshminarasappa Vs The Managing Director
Karnataka High Court · (2016) 5 KantLJ 698
Motor Vehicles Act, 1988 — Section 173(1)
High Courts23 Apr 2016Dismissed
Gowramma and another Vs K. Savithramma and others
Karnataka High Court · (2016) 3 AirKarR 138
Succession Act, 1925 - Section 372
High Courts23 Apr 2016Partly Allowed
New India Assurance Co. Ltd., Bangalore Vs Durgappa
Karnataka High Court · (2016) AAC 1606 : (2016) 2 TNMAC 350
High Courts23 Apr 2016Dismissed
Sri Gurugundabramheswara Swamy Deity Vs Girishkumar
Karnataka High Court · (2016) 166 AIC 477 : (2016) 4 KantLJ 371
High Courts23 Apr 2016Partly Allowed
Reliance Infocomm Engineer Pvt. Ltd. Vs Vijaykumar
Karnataka High Court · (2016) AIR(Karnataka) 138
High Courts23 Apr 2016Allowed
B.M. Krishnappa Vs K.V. Sriramappa
Karnataka High Court · (2016) 3 AirKarR 357