High Courts25 Nov 2014
Manoj Kumar Kothari Vs The State of Karnataka
Karnataka High Court · (2014) 11 KAR CK 0034
COURT ARCHIVE
Karnataka High Court judgments, 2014
3,159 judgments · page 20 of 158
High Courts25 Nov 2014
Kamala Bai Vs The Special Land Acquisition Officer cum Assistant Commissioner
Karnataka High Court · (2014) 11 KAR CK 0030
High Courts24 Nov 2014
Ayyannagowda Vs State of Karnataka
Karnataka High Court · (2014) 11 KAR CK 0302
Penal Code, 1860 (IPC) — Section 379, 511
High Courts24 Nov 2014
Ramakrishna Saw Mill and Wood Industries Vs The State of Karnataka
Karnataka High Court · (2014) 11 KAR CK 0257
High Courts24 Nov 2014
B. Somanath Kotian Vs State of Karnataka
Karnataka High Court · (2014) 11 KAR CK 0162
Criminal Procedure Code, 1973 (CrPC) — Section 154, 155(2), 482Karnataka Preservation of Trees Act, 1976 — Section 22, 8
High Courts24 Nov 2014
Vastada Shivamurthappa Vs Adhikari Chennabasappa
Karnataka High Court · (2014) 11 KAR CK 0156
Civil Procedure Code, 1908 (CPC) — Section 100, 96Karnataka Land Revenue Act, 1964 — Section 132(3)Specific Relief Act, 1963 — Section 16(c), 20(2)
High Courts24 Nov 2014
Lakshmi Venkateshwara Rice Mill Vs Maharudra Rice Industries
Karnataka High Court · (2014) 11 KAR CK 0095
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Trade Marks Act, 1999 — Section 29
High Courts24 Nov 2014
New India Assurance Co. Ltd. Vs Velumurugan V.
Karnataka High Court · (2016) ACJ 475 : (2015) 1 AKR 848 : (2015) ILR 393
Motor Vehicles Act, 1988 — Section 14(2)(a)
High Courts24 Nov 2014
Marrof Khan Vs The State of Karnataka
Karnataka High Court · (2014) 11 KAR CK 0063
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4(1), 5A, 6(1)
High Courts24 Nov 2014
Uranious Medicalcare Vs The Assistant Commissioner of Commercial Taxes
Karnataka High Court · (2014) 11 KAR CK 0032
High Courts24 Nov 2014
Florin Alphons Rodrigus Vs The Karnataka State Law Niversity
Karnataka High Court · (2014) 11 KAR CK 0031
High Courts24 Nov 2014
Subbareddy Vs Narayanaswamy
Karnataka High Court · (2014) 11 KAR CK 0029
Motor Vehicles Act, 1988 — Section 166
High Courts24 Nov 2014
P.R. Sheshagiri Rao Vs Srimathi Yashodamma
Karnataka High Court · (2014) 11 KAR CK 0028
High Courts21 Nov 2014
P. Mohan Ram Vs State of Karnataka
Karnataka High Court · (2014) 11 KAR CK 0298
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts21 Nov 2014
Somasekhara Vs State of Karnataka
Karnataka High Court · (2014) 11 KAR CK 0297
Criminal Procedure Code, 1973 (CrPC) — Section 235(2), 313Penal Code, 1860 (IPC) — Section 323, 324, 34, 504, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(x)
High Courts21 Nov 2014
Keshavan Vs Umanatha Suvarna
Karnataka High Court · (2014) 11 KAR CK 0256
Karnataka Court Fees And Suits Valuation Act, 1958 — Section 24, 24(b), 24(c), 24(d), 38
High Courts21 Nov 2014
A. Venkataraju Vs The State of Karnataka
Karnataka High Court · (2014) 11 KAR CK 0255
Karnataka Industrial Areas Development Act, 1966 — Section 29(2)Karnataka Land Revenue Act, 1964 — Section 136Land Acquisition Act, 1894 — Section 12(2), 18, 18(3)(b), 28(A), 30
High Courts21 Nov 2014
Shivanna Vs Ramegowda
Karnataka High Court · (2014) 11 KAR CK 0174
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 16, Order 13 Rule 10
High Courts21 Nov 2014
Bangalore University Jnana Bharathi Campus Vs The State of Karnataka
Karnataka High Court · (2014) 11 KAR CK 0161
Karnataka Value Added Tax Act, 2003 — Section 38, 52, 62
High Courts21 Nov 2014
R. Ananda Gowda Vs The Secretary
Karnataka High Court · (2014) 11 KAR CK 0155
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Karnataka Land Revenue Act, 1964 — Section 94A