High Courts26 Nov 2014
The Life Insurance Corporation of India Vs The Assistant Commissioner and Special Land Acquisition Officer
Karnataka High Court · (2014) 11 KAR CK 0086
Land Acquisition Act, 1894 — Section 12(2), 18(3)(b)
COURT ARCHIVE
Karnataka High Court judgments, 2014
3,159 judgments · page 19 of 158
High Courts26 Nov 2014
Cletus Trevor Sequiera Vs Rajalakshmi Shanbhag
Karnataka High Court · (2014) 11 KAR CK 0045
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 34, 420, 448, 468
High Courts26 Nov 2014
The Oriental Insurance Company Limited Vs Gayathri Umesh
Karnataka High Court · (2014) 11 KAR CK 0044
High Courts26 Nov 2014
Rangappa Vs The State of Karnataka
Karnataka High Court · (2014) 11 KAR CK 0043
High Courts25 Nov 2014
Ameya Chemicals Vs The Bank of Maharashtra
Karnataka High Court · (2014) 11 KAR CK 0317
High Courts25 Nov 2014
A.R. Srinivasachar Vs Rajuharan
Karnataka High Court · (2014) 11 KAR CK 0304
Karnataka Rent Control Act, 1999 — Section 27(2)(r), 31
High Courts25 Nov 2014
Mustaq Ahmed Khan Vs The State of Karnataka
Karnataka High Court · (2014) 11 KAR CK 0303
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 34, 498(A), 506
High Courts25 Nov 2014
The Cotton Corporation of India Limited Vs Sri Shankar Textile Mills Limited
Karnataka High Court · (2014) 11 KAR CK 0160
Contract Act, 1872 — Section 73, 74Forward Contracts (Regulation) Act, 1952 — Section 2Sales of Goods Act, 1930 — Section 54(2), 56
High Courts25 Nov 2014
Fortis Hospital Ltd. Vs The Principal Secretary and Appellate Authority
Karnataka High Court · (2014) 11 KAR CK 0159
Constitution of India, 1950 — Article 136Transplantation of Human Organs and Tissues Act, 1994 — Section 12, 14, 14(2), 15, 15(2)
High Courts25 Nov 2014
Hanmanthi Vs The State
Karnataka High Court · (2014) 11 KAR CK 0158
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 307, 326(A), 34
High Courts25 Nov 2014
The General Manager Vs State of Karnataka
Karnataka High Court · (2014) 11 KAR CK 0157
High Courts25 Nov 2014
Usha M. Vs Karnataka State Nursing Council
Karnataka High Court · (2014) 11 KAR CK 0153
High Courts25 Nov 2014
Sunitha R. Vs The Department of Health and Family Welfare
Karnataka High Court · (2014) 11 KAR CK 0133
High Courts25 Nov 2014
Ravi Shankar Agarwal Vs Shaik Shah Vali
Karnataka High Court · (2014) 11 KAR CK 0128
High Courts25 Nov 2014
N.C. Das (Electrical) and Co. Vs Bangalore Electricity Supply Company Limited
Karnataka High Court · (2014) 11 KAR CK 0094
High Courts25 Nov 2014
Jasneet Kaur Sandhu Vs The Department of Health and Family Welfare
Karnataka High Court · (2014) 11 KAR CK 0093
High Courts25 Nov 2014
A.K. Toranagatti Vs The State of Karnataka
Karnataka High Court · (2014) 11 KAR CK 0088
Karnataka Societies Registration Act, 1960 — Section 25, 27(A)
High Courts25 Nov 2014
Mallikarjuna H.M. Vs State of Karnataka
Karnataka High Court · (2014) 11 KAR CK 0048
Criminal Procedure Code, 1973 (CrPC) — Section 173, 190(1)(d), 2(d), 378Mines and Minerals (Development and Regulation) Act, 1957 — Section 21, 21(1), 22, 3, 4Penal Code, 1860 (IPC) — Section 114, 378, 379
High Courts25 Nov 2014
Bhagappa Vs State of Karnataka State of Karnataka Vs Bhagappa
Karnataka High Court · (2014) 11 KAR CK 0042
Criminal Procedure Code, 1973 (CrPC) — Section 294Penal Code, 1860 (IPC) — Section 302, 304, 304(II), 307, 323
High Courts25 Nov 2014
D. Vijaya Vs The Royal Sundaram Allianz Insurance Co. Ltd. The Branch Manager Vs D. Vijaya
Karnataka High Court · (2014) 11 KAR CK 0036
Motor Vehicles Act, 1988 — Section 166