COURT ARCHIVE

Karnataka High Court judgments, 2014

3,159 judgments · page 142 of 158

High Courts04 Feb 2014Dismissed

Anitha Kishori D''Silva Vs The Land Acquisition Officer Cum Assistant Commissioner, Mangalore Sub-Division and Others

Karnataka High Court · (2014) 02 KAR CK 0012

Land Acquisition Act, 1894 - Section 4 4(1) 48(1) 5A 6

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High Courts04 Feb 2014Dismissed

Sri. Siddashetty Vs Smt. Rajamma

Karnataka High Court · (2014) 3 AKR 356 : (2014) 2 DMC 95 : (2014) 4 KCCR 3337

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High Courts04 Feb 2014Allowed

B. Venkatesh and Others Vs Bangalore Development Authority and Government of Karnataka Urban Development Department

Karnataka High Court · (2014) 02 KAR CK 0008

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High Courts04 Feb 2014Dismissed

State Vs Yogesh @ Yogi, R. Kumar @ Ramegowda @ Gowda, D. Raja @ T.T. Raja and G. Raja @ Badrehalli Raja

Karnataka High Court · (2014) 02 KAR CK 0004

Criminal Procedure Code, 1973 (CrPC) - Section 162 313 378 386Penal Code, 1860 (IPC) - Section 302 34

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High Courts04 Feb 2014

M/s. Essae Teraoka Pvt. Ltd. Vs The Deputy Commissioner of Income Tax, Bangalore

Karnataka High Court · (2014) 266 CTR 246 : (2014) 366 ITR 408

Income Tax Act, 1961 - Section 139 139(1) 143(1) 143(2) 143(3)Provident Funds Act, 1925 - Section 2(c) 6

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High Courts03 Feb 2014Partly Allowed

Sri Channa Vs Sri Manjunatha and The Divisional Manager, The New India Assurance Co. Ltd.

Karnataka High Court · (2014) 02 KAR CK 0362

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High Courts03 Feb 2014Allowed

Abdulbari Abdul Razaq Mulla Vs The State of Karnataka

Karnataka High Court · (2014) 02 KAR CK 0360

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 306

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High Courts03 Feb 2014Dismissed

G. Dyavanna, Smt. Shankramma and Gonal Honnurappa Vs The State of Karnataka

Karnataka High Court · (2014) 02 KAR CK 0359

Penal Code, 1860 (IPC) — Section 149, 302, 323, 498A, 504

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High Courts03 Feb 2014Partly Allowed

Satish Vs Imamhusain and Others

Karnataka High Court · (2014) 02 KAR CK 0358

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17Karnataka Municipal Corporations Act, 1976 — Section 33

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High Courts03 Feb 2014Partly Allowed

Sri Srinivas Vs The Manager, The National Insurance Co. Ltd., G.S. Santhosh and Sathish

Karnataka High Court · (2014) 02 KAR CK 0351

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High Courts03 Feb 2014Allowed

Ravi Prakash Vs State of Karnataka

Karnataka High Court · (2014) 02 KAR CK 0329

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 399, 402

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High Courts03 Feb 2014Disposed Off

Sri C. Channappa Vs The Hopcoms

Karnataka High Court · (2014) 02 KAR CK 0328

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High Courts03 Feb 2014Allowed

B. Narayanappa Vs The Managing Director KSRTC, Bangalore and The Divisional Controller KSRTC, Kolar

Karnataka High Court · (2014) 02 KAR CK 0327

Industrial Disputes Act, 1947 — Section 10(4)(A), 33A

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High Courts03 Feb 2014Allowed

Akthari Vs State of Karnataka

Karnataka High Court · (2014) 02 KAR CK 0326

Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 201, 302, 34, 498(A)

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High Courts03 Feb 2014Allowed

Smt. Suppamma Vs The State of Karnataka

Karnataka High Court · (2014) 02 KAR CK 0306

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 395

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High Courts03 Feb 2014Allowed

Mohammed Ghouse Khan @ Ghouse Khan Vs State of Karnataka

Karnataka High Court · (2014) 02 KAR CK 0305

Criminal Procedure Code, 1973 (CrPC) — Section 439Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304-B, 34, 498A, 498-A

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High Courts03 Feb 2014Allowed

Smt. Kanthi. U.A. Vs State

Karnataka High Court · (2014) 02 KAR CK 0304

Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 306

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High Courts03 Feb 2014Dismissed

Karnataka State Road Transport Corporation Mysore Urban Division Mysore Vs H.B. Siddappa Rep. by his LRs. (Rathnamma @ Honnamma, Rajeshwari and Nanjundaswamy)

Karnataka High Court · (2014) 02 KAR CK 0280

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High Courts03 Feb 2014Disposed Off

Melamani Shekhar and Others Vs State of Karnataka

Karnataka High Court · (2014) 02 KAR CK 0276

Constitution of India, 1950 - Article 226

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High Courts03 Feb 2014Dismissed

Sri Santhosh Nagammanavar Vs Smt. M.S. Vanithashree

Karnataka High Court · (2014) 02 KAR CK 0274

Hindu Marriage Act, 1955 - Section 13(1)(ia) 9

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