High Courts03 Feb 2014Dismissed
Srihari Dashrath Rao Vs Gulbarga University
Karnataka High Court · (2014) 2 AKR 114 : (2014) 2 KCCR 1687
COURT ARCHIVE
Karnataka High Court judgments, 2014
3,159 judgments · page 143 of 158
High Courts03 Feb 2014Dismissed
Eramma Vs The Deputy Commissioner D.C. Office, The Deputy Director Women and Child Development Department, Raichur, The Chief Executive Officer Zilla Panchayat, Raichur and Sunita
Karnataka High Court · (2014) 02 KAR CK 0270
High Courts03 Feb 2014
Smt. Chandrakala and Smt. Bhagyamma Vs The Secretary, Department of Revenue, Govt. of Karnataka and Others
Karnataka High Court · (2014) 2 AKR 645 : (2014) ILR 3459 : (2014) 2 KarLJ 563 : (2014) 1 KCCR 956
Constitution of India, 1950 - Article 226 227 32
High Courts03 Feb 2014Allowed
Prakash Vs The State
Karnataka High Court · (2014) 02 KAR CK 0264
Criminal Procedure Code, 1973 (CrPC) — Section 439Dowry Prohibition Act, 1961 — Section 3, 4, 6Penal Code, 1860 (IPC) — Section 304B, 34, 498A
High Courts03 Feb 2014Allowed
Sri. Thimmaraju @ Thimmarayappa @ Raju Vs State of Karnataka
Karnataka High Court · (2014) 02 KAR CK 0263
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 302
High Courts03 Feb 2014Allowed
Smt. Venkatamma and Mr. Santhesha Vs The State of Karnataka
Karnataka High Court · (2014) 02 KAR CK 0262
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 34, 344, 363, 376
High Courts03 Feb 2014Dismissed
Basavaraju Vs State
Karnataka High Court · (2014) 02 KAR CK 0256
Motor Vehicles Act, 1988 - Section 145 146 196
High Courts03 Feb 2014Allowed
P.S. Muddappa, P.D. Ponnanna and S.D. Prasad Vs The State of Karnataka
Karnataka High Court · (2014) 02 KAR CK 0230
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 307, 34
High Courts03 Feb 2014Dismissed
Sri. Manuprasad Vs State
Karnataka High Court · (2014) 02 KAR CK 0229
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 306
High Courts03 Feb 2014Disposed Off
Sri S. Keshava Murthy and Smt. Lakshmamma Vs The State of Karnataka and Others
Karnataka High Court · (2014) 02 KAR CK 0228
Karnataka Town and Country Planning Act, 1961 — Section 13
High Courts03 Feb 2014Dismissed
Abdul Khalik Vs The Commissioner Department of Food, The Deputy Commissioner Gulbarga and The Tashildar Gulbarga Taluka
Karnataka High Court · (2014) 02 KAR CK 0227
High Courts03 Feb 2014Partly Allowed
R. Manoj Vs G.S. Ramkrishna and United India Insurance Co. Ltd.
Karnataka High Court · (2014) 02 KAR CK 0214
High Courts03 Feb 2014Allowed
Smt. Veena Vs State of Karnataka
Karnataka High Court · (2014) 02 KAR CK 0131
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 34, 420
High Courts03 Feb 2014Dismissed
Devamma Vs Karnataka Housing Board, The Executive Engineer Karnataka Housing Board and Avinash
Karnataka High Court · (2014) 02 KAR CK 0130
High Courts03 Feb 2014Allowed
Srinivas Reddy, Venkataramana Reddy and Chowda Reddy Vs The State of Karnataka
Karnataka High Court · (2014) 02 KAR CK 0129
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 193, 199, 209, 415, 416
High Courts03 Feb 2014Disposed Off
Mr. Shiv Kumar Vs Union of India and Others
Karnataka High Court · AIR 2014 Kar 73 : (2014) 2 AKR 534 : (2014) 3 DMC 19 : (2014) ILR 2474 : (2014) 2 KCCR 1506
Constitution of India, 1950 — Article 14, 21, 226Divorce Act, 1869 — Section 10A, 10-A, 10A(1)
High Courts03 Feb 2014
Mallikarjuna Reddy Vs State of Karnataka
Karnataka High Court · (2014) 3 Crimes 549
Criminal Procedure Code, 1973 (CrPC) — Section 313, 357, 423Penal Code, 1860 (IPC) — Section 100, 100, 101, 102, 102
High Courts03 Feb 2014Disposed Off
Subhash Vs State of Kamataka
Karnataka High Court · (2014) 02 KAR CK 0116
Criminal Procedure Code, 1973 (CrPC) - Section 227 482Penal Code, 1860 (IPC) - Section 306
High Courts03 Feb 2014Allowed
Dhanya B.C. Vs Satish
Karnataka High Court · (2014) 02 KAR CK 0101
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts03 Feb 2014Disposed Off
Shabbir Vs The State of Karnataka
Karnataka High Court · (2014) 02 KAR CK 0100