High Courts11 Oct 2013Partly Allowed
Mr. R.S. Pavan Kumar Vs Sri. G.M. Guruswamy and M/s. Oriental Insurance Company Limited
Karnataka High Court · (2013) 10 KAR CK 0078
Motor Vehicles Act, 1988 — Section 166
COURT ARCHIVE
Karnataka High Court judgments, 2013
3,288 judgments · page 56 of 165
High Courts11 Oct 2013Disposed Off
The Managing Director, The Chief Engineer, The Executive Engineer and The Assistant Executive Engineer, Karnataka Urban Water Supply and Drainage Board Vs Mr. Basavaraj Ningappa Hudli and Others Basavaraj Ningappa Hudali Vs The Karnataka Urban Water Supply and Draining Board and Others
Karnataka High Court · (2013) 10 KAR CK 0077
Industrial Disputes Act, 1947 — Section 10, 10(1)(d), 10(4A), 25F
High Courts11 Oct 2013Dismissed
Master Kishoor Vs The Managing Director, B.M.T.C.
Karnataka High Court · (2013) 10 KAR CK 0072
Motor Vehicles Act, 1988 — Section 166
High Courts11 Oct 2013Allowed
Lanco Infratech Limited Vs The Additional Commissioner of Commercial Taxes, Zone I and Others
Karnataka High Court · (2013) 77 KarLJ 513
High Courts11 Oct 2013Dismissed
Pandi Suvarna, Rep. by his wife, Smt. Sarojini Poojary Vs Ravi Poojary and The Branch Manager, United India Insurance Co. Ltd.
Karnataka High Court · (2013) 10 KAR CK 0005
Motor Vehicles Act, 1988 — Section 166
High Courts11 Oct 2013Dismissed
Smt. Pathakka @ Pathamma Vs S. Mallaiah and The Divisional Manager Divisional Office The United India Insurance Co. Ltd.
Karnataka High Court · (2013) 10 KAR CK 0004
Limitation Act, 1963 — Section 5
High Courts11 Oct 2013Partly Allowed
Smt. Jayashree Prabhakar Vs Sri. Kempaiah and ICICI Lombard Gen. Ins. Co. Ltd.
Karnataka High Court · (2013) 10 KAR CK 0003
High Courts10 Oct 2013
The Commissioner of Income Tax and The Assistant Commissioner of Income Tax Vs M/s. Robert Bosch (India) Ltd.
Karnataka High Court · (2014) 1 AKR 412
High Courts10 Oct 2013
Deepak and Others Vs State of Karnataka and Others
Karnataka High Court · (2014) 3 AKR 428 : (2014) ILR (Kar) 118 : (2013) 6 KarLJ 506
Karnataka Prevention of Destruction and Loss of Property Act, 1981 — Section 2(1)Penal Code, 1860 (IPC) — Section 109, 143, 147, 148, 427
High Courts10 Oct 2013Dismissed
Devaraju Vs H.M. Ningaraju
Karnataka High Court · (2013) 10 KAR CK 0240
Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts10 Oct 2013Partly Allowed
Dr. Vivekananda Shetty Vs Raghu Achar, Mahabala Shetty and The Divisional Manager New India Ass. Co. Ltd.
Karnataka High Court · (2013) 10 KAR CK 0230
High Courts10 Oct 2013Dismissed
Mudalagiri Gowda and K.V. Suresha Vs The Special Land Acquisition Officer
Karnataka High Court · (2014) 1 AKR 196 : (2013) ILR (Kar) 5582 : (2013) 6 KarLJ 391 : (2014) 1 KCCR 269
Civil Procedure Code, 1908 (CPC) — Section 152Land Acquisition Act, 1894 — Section 18(1), 34, 4(1)
High Courts10 Oct 2013Partly Allowed
Sri H.S. Umesh and Smt. Poornima Umesh Vs The Oriental Insurance Co. Ltd., Bangalore-1 and Sri H.B. Harish
Karnataka High Court · (2013) 10 KAR CK 0162
High Courts10 Oct 2013Dismissed
Sri. Anandappa T.R. Vs Sri. Dhananjaya D.C.
Karnataka High Court · (2013) 10 KAR CK 0161
Criminal Procedure Code, 1973 (CrPC) — Section 357(3)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts10 Oct 2013Dismissed
M. Rajan Vs Umesh L. and C.G. Krishnadas Nair
Karnataka High Court · (2013) 10 KAR CK 0160
Penal Code, 1860 (IPC) — Section 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(v), 3(1)(vi), 3(1)(vii)
High Courts10 Oct 2013Allowed
Dr. N. Krishna Reddy Vs Mr. Sanjay
Karnataka High Court · (2013) 10 KAR CK 0159
Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts10 Oct 2013Partly Allowed
Sri Nagaraja Vs State of Karnataka
Karnataka High Court · (2013) 10 KAR CK 0156
Land Acquisition Act, 1894 — Section 18, 28(A)
High Courts10 Oct 2013Dismissed
Sri Kumar Vs State of Karnataka
Karnataka High Court · (2013) 10 KAR CK 0149
Penal Code, 1860 (IPC) — Section 325, 326
High Courts10 Oct 2013Dismissed
N. Siddashetty Vs State
Karnataka High Court · (2013) 10 KAR CK 0134
Karnataka Motor Vehicles Taxation Act, 1957 — Section 3, 4
High Courts10 Oct 2013Disposed Off
M. Nagaraj and M. Nagaraj,Police Constable Vs Smt. Rajamma and Boregowda
Karnataka High Court · (2013) 10 KAR CK 0076