High Courts22 Oct 2013Allowed
Sri. Chandrappa, Sri. Parasappa and Sri. Kaddajja Nagappa Vs State of Karnataka
Karnataka High Court · (2013) 10 KAR CK 0025
Penal Code, 1860 (IPC) — Section 149, 302
COURT ARCHIVE
Karnataka High Court judgments, 2013
3,288 judgments · page 55 of 165
High Courts22 Oct 2013Allowed
Shivanand Biradar Vs State of Karnataka
Karnataka High Court · (2013) 10 KAR CK 0024
Essential Commodities Act, 1955 — Section 3, 7
High Courts22 Oct 2013
Smt. Shaheen Taj Vs R. Krishna
Karnataka High Court · (2013) 10 KAR CK 0023
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts21 Oct 2013
Smt. Sumathi B.S., Kum. P. Deepika @ Chandana and Smt. Siddaramakka Vs The Managing Director, K.S.R.T.C. Karnataka State Road Transport Corporation Vs Smt. Sumathi.B.S., Kum. P. Deepika @ Chandana and Smt. Siddaramakka
Karnataka High Court · (2014) 1 AKR 205
Motor Vehicles Act, 1988 — Section 166
High Courts11 Oct 2013Dismissed
Smt. Padmini Raghavan Vs Mr. H.A. Sonnappa Since dead by his L.Rs. Smt. Bhagyamma and Others
Karnataka High Court · (2014) 1 AKR 706 : (2014) 1 KCCR 1
High Courts11 Oct 2013Dismissed
Janatha Dal Party Vs The Indian National Congress and Others
Karnataka High Court · (2014) 2 AKR 49 : (2014) 2 KarLJ 265 : (2014) 1 KCCR 95
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 6 Rule 1Limitation Act, 1963 — Section 27Specific Relief Act, 1963 — Section 34
High Courts11 Oct 2013Allowed
M/s. Papa and Me Vs Sri. E. Akbar
Karnataka High Court · (2013) 10 KAR CK 0246
Criminal Procedure Code, 1973 (CrPC) — Section 357Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts11 Oct 2013Dismissed
Sri K. Narayan Bhat, Ananth Bhat and Sri K.T. Vijaya Krishna Vs Official Liquidator of M/s. Karnataka Financial Services Ltd. (in Liquidation)
Karnataka High Court · (2013) 10 KAR CK 0245
Companies Act, 1956 — Section 538, 543
High Courts11 Oct 2013Dismissed
Sadik Vs Mohammed Farook and The United India Insurance Co. Ltd.
Karnataka High Court · (2013) 10 KAR CK 0244
Limitation Act, 1963 — Section 5
High Courts11 Oct 2013Allowed
The Bangalore Urban and Rural Co-operative Milk Producers Societies Union Limited Vs The Employees State Insurance Corporation
Karnataka High Court · (2014) 2 AKR 533 : (2014) 140 FLR 371 : (2013) 4 LLJ 757 : (2014) LLR 289
Employees State Insurance Act, 1948 — Section 2(9), 45A, 75
High Courts11 Oct 2013Disposed Off
Mr. H.S. Nandish Vs Mr. H.S. Mahadev Prasad
Karnataka High Court · (2013) 10 KAR CK 0242
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200, 204
High Courts11 Oct 2013Dismissed
Sri. R. Subramanya Vs Sri. D. Siddaraju, Smt. Puttamariyamma and The Oriental Insurance Co. Ltd.
Karnataka High Court · (2013) 10 KAR CK 0241
High Courts11 Oct 2013Dismissed
Shankar Gowda Basvanagowder Vs State of Karnataka
Karnataka High Court · (2013) 10 KAR CK 0233
Criminal Procedure Code, 1973 (CrPC) — Section 197, 482Penal Code, 1860 (IPC) — Section 323, 324, 504, 506
High Courts11 Oct 2013Partly Allowed
K.B. Rajashekar Vs Krishna, S.V. Krishna and The Divisional Manager, United Insurance Co., Ltd.
Karnataka High Court · (2013) 10 KAR CK 0232
Motor Vehicles Act, 1988 — Section 166
High Courts11 Oct 2013Partly Allowed
Manjunatha G. Vs United India Insurance Co. Ltd. and S. Pubeshkumar
Karnataka High Court · (2013) 10 KAR CK 0231
Motor Vehicles Act, 1988 — Section 116
High Courts11 Oct 2013Dismissed
Kum. Chandrakala Vs Smt. K. Padmavathi and The United India Insurance Company Ltd.
Karnataka High Court · (2013) 10 KAR CK 0229
High Courts11 Oct 2013Dismissed
B.C. Ravikumar Vs Shankara Murthy
Karnataka High Court · (2013) 10 KAR CK 0153
Criminal Procedure Code, 1973 (CrPC) — Section 401Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts11 Oct 2013Disposed Off
M/s. Viom Networks Ltd. Vs The Bangalore Electricity Supply Company Limited
Karnataka High Court · (2013) 10 KAR CK 0146
High Courts11 Oct 2013Dismissed
Yusuf Vs Janardhana, The Manager, The National Insurance Co., Ltd. 3rd floor, High Lane Plaze M. G. Road Kasargod, P.K. Hassain Kutty and The Manager, The National Insurance Co. Ltd.
Karnataka High Court · (2013) 10 KAR CK 0145
High Courts11 Oct 2013Dismissed
Ajay Shetty Vs P. Rakesh Kumar and The Oriental Insurance Co. Ltd.
Karnataka High Court · (2013) 10 KAR CK 0133
Motor Vehicles Act, 1988 — Section 166