High Courts15 Apr 2013
Sri Mounesh Nagesh Poddar Vs The Vice-Chancellor (Examination), Karnataka State Open University and Others
Karnataka High Court · (2014) 3 AKR 31 : (2013) 3 KCCR 1975
COURT ARCHIVE
Karnataka High Court judgments, 2013
3,288 judgments · page 132 of 165
High Courts10 Apr 2013
Ganeshlal Tapadiya and Another Vs Basavaraj Patil Alias Raja Patil
Karnataka High Court · (2014) 1 ARBLR 479 : (2014) 1 KarLJ 157
High Courts10 Apr 2013Partly Allowed
IBM India (P) Ltd. Vs Income Tax Officer and Another
Karnataka High Court · (2013) 261 CTR 152
Income Tax Act, 1961 — Section 194B, 194C, 200, 200A, 201(1)
High Courts10 Apr 2013
Smt. Bhagyalakshmi Vs N.S. Suresh
Karnataka High Court · (2013) 3 DMC 142 : (2013) 3 KarLJ 404 : (2013) 4 KCCR 3241
Hindu Marriage Act, 1955 — Section 21-A(2)(b)
High Courts10 Apr 2013Dismissed
Dr. Rajashekhar Bhusanurmath and Another Vs Government of India, The Ministry of Health and Family Welfare and Others
Karnataka High Court · (2013) 3 KarLJ 401
Indian Medicine Central Council Act, 1970 — Section 3(1)(a)Karnataka Ayurvedic, Naturopathy, Siddha, Unani and Yoga Practitioners Registration and Medical Practitioners Miscellaneous Provisions Act, 1961 — Section 2(h)
High Courts10 Apr 2013Dismissed
Venkatamma and Others Vs Ankamma and Others
Karnataka High Court · (2013) 5 KarLJ 263
Evidence Act, 1872 — Section 63, 68Succession Act, 1925 — Section 63
High Courts10 Apr 2013
M/s. Guru Teak Investments (Mysore) Pvt. Ltd. and Mr. Gangadhar Vs Union of India and Securities and Exchange Board of India
Karnataka High Court · AIR 2013 Kar 133 : (2013) 3 AKR 335 : (2013) 115 CLA 388 : (2013) ILR (Kar) 3352 : (2013) 3 KarLJ 615 : (2013) 120 SCL 148
High Courts10 Apr 2013
M/s. S.R. Constructions Partner M/S. S.R. Constructions and Others Vs State of Karnataka Dept. of Housing and Urban Development, The Commissioner Bruhat Bengaluru Mahanagara Palike Bangalore-02, The Joint Commissioner Yelahanka Zone and The Asst. Revenue Officer Yelahanka Sub Zone and Others etc. etc.
Karnataka High Court · (2013) 3 KarLJ 588
Constitution of India, 1950 — Article 265Karnataka Municipal Corporations Act, 1976 — Section 222, 266, 466(b), 467
High Courts10 Apr 2013Dismissed
Sri. M.N. Cariappa (Mrs. Muthu Cariappa, Mr. M.C. Karumbaiah and Mr. M.C. Nanjappa) Vs Smt. Rosamma and Others
Karnataka High Court · (2013) 3 AKR 390 : (2013) 138 FLR 247 : (2013) ILR (Kar) 1861 : (2013) 3 KarLJ 371 : (2013) 4 KCCR 2635
Industrial Disputes Act, 1947 — Section 18, 25F, 25FF
High Courts10 Apr 2013Dismissed
Anjaneya A.B. Vs The Registrar General, High Court of Karnataka and Another
Karnataka High Court · (2013) 4 KarLJ 229
High Courts10 Apr 2013
Gowri Lankesh and K.L. Ashok Vs The State of Karnataka and Deepak
Karnataka High Court · (2013) 04 KAR CK 0058
High Courts10 Apr 2013
Commissioner of Income Tax and Another Vs IBM India Ltd. (Amalgamated with IBM Global Services India P. Ltd.)
Karnataka High Court · (2013) 357 ITR 88
Income Tax Act, 1961 — Section 115JA, 115JA(ii), 234B, 37
High Courts10 Apr 2013
Sri. Nandish M.V. Vs The Special Deputy Commissioner, The Assistant Commissioner, The Tahsildar and The Secretary Revenue Department
Karnataka High Court · (2013) 3 KarLJ 409 : (2013) 4 KCCR 3218
High Courts09 Apr 2013
Smt. J. Manjula Vs The Director, Department of Pre-University Education and Others
Karnataka High Court · (2014) 1 KarLJ 93
High Courts09 Apr 2013
Smt. Arati Simpron Pinto and Others Vs J. Luis and Another
Karnataka High Court · (2014) 2 ACC 620 : (2014) 2 AKR 711 : (2013) 6 KarLJ 431
Motor Vehicles Act, 1988 — Section 168, 173
High Courts09 Apr 2013
H. Ramakrishna Gowda Vs Karnataka Information Commission and Another
Karnataka High Court · (2013) 4 KarLJ 193
Right To Information Act, 2005 — Section 8(1)(e)
High Courts09 Apr 2013
Commissioner of Income Tax and Another Vs Mysore Cements Ltd.
Karnataka High Court · (2013) 355 ITR 136
Income Tax Act, 1961 — Section 143(3), 147, 148
High Courts09 Apr 2013Dismissed
B. Puttagiriyanna (Since Deceased) Vs State of Karnataka and Others
Karnataka High Court · (2013) 3 KarLJ 406 : (2013) 4 KCCR 3456
High Courts09 Apr 2013
Sampath Kumar Vs Principal Secretary, Department of Revenue, Government of Karnataka and Others
Karnataka High Court · (2013) 4 KarLJ 210
Karnataka Land Revenue Act, 1964 — Section 68(1), 68(5)
High Courts09 Apr 2013
M/s. Bhoruka Engineering Inds. Ltd. Vs The Deputy Commissioner of Income Tax
Karnataka High Court · (2013) 261 CTR 287 : (2013) 356 ITR 25 : (2013) 218 TAXMAN 259
Income Tax Act, 1961 — Section 10(38), 115JB, 50C