High Courts11 Apr 2012Dismissed
Y.S. Company Enterprises Vs Mrs. Aarthi Caroline Edwards and Another
Karnataka High Court · (2013) 1 KarLJ 115
COURT ARCHIVE
Karnataka High Court judgments, 2012
2,111 judgments · page 75 of 106
High Courts11 Apr 2012
Smt. M.G. Manjula Vs B. Veerendrakumar
Karnataka High Court · (2012) 5 KarLJ 189
High Courts11 Apr 2012
M. Nagendra Murthy and others Vs State of Karnataka and others
Karnataka High Court · (2012) 5 KarLJ 268
Land Acquisition Act, 1894 — Section 31, 31 (2), 34
High Courts10 Apr 2012Dismissed
Abdul Azeem Vs State of Karnataka
Karnataka High Court · (2013) 1 AKR 474 : (2012) ILR (Kar) 5671 : (2013) LabIC 743
High Courts10 Apr 2012
Official Liquidator of Vajra Cements and Minerals (P.) Ltd. Vs Karnataka State Industrial Investment and Development Corpn. Ltd.
Karnataka High Court · (2012) 114 SCL 1
Companies Act, 1956 — Section 446, 446, 529 A, 529 A
High Courts09 Apr 2012Allowed
Vokkaligara Sangha Vs The Bangalore Development Authority and Mitra Wrunda Youth Association (R)
Karnataka High Court · (2012) ILR (Kar) 2256 : (2012) 4 KarLJ 673
Bangalore Development Authority (Allotment of Civic Amenity Sites) Rules, 1989 — Rule 7, 7 (2)Constitution of India, 1950 — Article 14
High Courts05 Apr 2012Allowed
Smt. A. Kowsalya Bai and Others Vs Union of India and Others
Karnataka High Court · (2012) 251 CTR 150 : (2012) 346 ITR 156
Income Tax Act, 1961 — Section 139 A, 193, 197 A, 206 AA
High Courts03 Apr 2012
Commissioner of Income Tax, Central Circle Vs Lucent Technologies Hindustan Ltd.
Karnataka High Court · (2012) 22 TAXMAN 244 : (2012) 208 TAXMAN 89
Income Tax Act, 1961 — Section 260 A
High Courts03 Apr 2012Allowed
Commissioner of Income Tax and Another Vs Lucent Technologies Hindustan Ltd.
Karnataka High Court · (2012) 252 CTR 438 : (2012) 345 ITR 407
Income Tax Act, 1961 — Section 260 A, 32 (1), 37
High Courts03 Apr 2012
M/s. Hutti Gold Mines Company Ltd. Vs Union of India and Others
Karnataka High Court · (2012) 4 KarLJ 393
Mines and Mineral (Development and Regulation) Act, 1957 — Section 11, 17 A (2), 30
High Courts03 Apr 2012Allowed
Janekere C. Krishna Advocate Vs State of Karnataka and Mr. Justice Chandrashekaraiah (Retd.)
Karnataka High Court · (2012) 4 KarLJ 529
Consumer Protection Act, 1986 — Section 16, 16 (1) (a), 20 (1) (a)Karnataka Lokayukta Act, 1984 — Section 3 (2) (a), 3 (2) (b)
High Courts03 Apr 2012
Bharat Fritz Werner Karmika Sangha Vs Management of Bharat Fritz Werner Ltd.
Karnataka High Court · (2012) 135 FLR 672 : (2012) 4 LLJ 678 : (2012) LLR 1052
Industrial Disputes Act, 1947 — Section 10 (4), 9 A
High Courts03 Apr 2012Dismissed
Younus Khan Vs State of Karnataka
Karnataka High Court · (2013) 1 AKR 515 : (2013) CriLJ 1040 : (2012) ILR (Kar) 6556 : (2012) 6 KarLJ 643
Penal Code, 1860 (IPC) — Section 221, 222, 223
High Courts03 Apr 2012Allowed
Smt. M.K. Premalata @ Lalita Vs Gangadhar
Karnataka High Court · AIR 2013 Kar 119
High Courts02 Apr 2012
Commissioner of Income Tax, Central Circle Vs Sangmeshwara Associates
Karnataka High Court · (2012) 345 ITR 396 : (2012) 20 TAXMAN 379
Income Tax Act, 1961 — Section 143 (3), 148, 260 a, 271 (1) (c)
High Courts02 Apr 2012
Irappa Shivalingappa Pawadi Vs State
Karnataka High Court · (2013) 4 KarLJ 157
Arms Act, 1959 — Section 25(1)Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 149, 302, 504, 506
High Courts02 Apr 2012
Ravindrakumar Vs Government of Karnataka and Another
Karnataka High Court · (2012) 3 KarLJ 171
Karnataka Municipal Corporations Act, 1976 — Section 10 (1A)
High Courts02 Apr 2012
Smt. Byramma Vs The Special Deputy Commissioner, Bangalore District, Bangalore and Another
Karnataka High Court · (2012) 3 KarLJ 167
Karnataka Land Revenue Act, 1964 — Section 136 (3)
High Courts02 Apr 2012
Arun Raju Vs Smt. Lydia Anjali and Another
Karnataka High Court · (2012) 3 KarLJ 490
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Information Technology Act, 2000 — Section 67Penal Code, 1860 (IPC) — Section 354, 394
High Courts02 Apr 2012Allowed
The Commissioner of Income Tax Central Circle, C.R. Building, Queens Road Bangalore. and The Income Tax Officer Ward-6(2), C.R. Building, Queens Road Bangalore Vs M/s Sangmeshwara Associates 191, Sankey Road Sadashivanagar Bangalore
Karnataka High Court · (2012) 253 CTR 87 : (2012) 208 TAXMAN 311
Income Tax Act, 1961 — Section 143 (3), 271, 271 (1) (c)