High Courts16 Apr 2012
Smt. Sundrabai and Others Vs Deputy Commissioner and Others
Karnataka High Court · (2012) ILR (Kar) 2358
Karnataka Land Revenue Act, 1964 — Section 136 (2), 136 (3)Limitation Act, 1963 — Section 5
COURT ARCHIVE
Karnataka High Court judgments, 2012
2,111 judgments · page 73 of 106
High Courts16 Apr 2012
Sri Rakesh Ponnappa, Sri Mittu Poovaiah and Smt. Eshwari Poovaiah Vs State of Karnataka and Smt. Rashmi Ponnappa
Karnataka High Court · (2012) 04 KAR CK 0187
Criminal Procedure Code, 1973 (CrPC) — Section 482, 482Dowry Prohibition Act, 1961 — Section 4, 4Penal Code, 1860 (IPC) — Section 120 B, 320, 498A, 498A
High Courts16 Apr 2012
Smt. Amla Mary Vs Bangalore Mahanagar Palike and Others
Karnataka High Court · (2012) 04 KAR CK 0179
High Courts16 Apr 2012Allowed
The Bangalore Water Supply and Sewerage Board Vs Sri T.K. Kemparaju, Smt Gajalakshmamma Dead By Lrs (2(A) Sri Suresh, 2(B) Sri Ramesh and 2(C) Sri Venkatesh) and Smt. Chinnamma
Karnataka High Court · (2012) 04 KAR CK 0178
Civil Procedure Code, 1908 (CPC) — Section 26, 9
High Courts16 Apr 2012
Harbans Thukral and Smt. Madhu Thukral Vs Cyma Exports Private Limited and M/s. Vora Exports Private Limited
Karnataka High Court · (2012) 04 KAR CK 0148
High Courts16 Apr 2012Dismissed
Smt. Thimmakka and Others and Others Vs The Chief Secretary to Government of Karnataka, Vidhana Soudha, Bangalore - 560001 and Others,
Karnataka High Court · (2012) 04 KAR CK 0129
Karnataka Industrial Area Development Act, 1966 — Section 28 (1), 28 (4), 28 A, 29 (2), 29 (4)
High Courts16 Apr 2012Dismissed
State Vs D.V. Chandrashekar
Karnataka High Court · (2012) 04 KAR CK 0126
Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3 (1) (iv), 3 (1) (v), 3 (v)
High Courts16 Apr 2012Dismissed
Arecanut Processing and Sales Co-Operative Society Ltd.Shri Prakash B.V.
Karnataka High Court · (2012) 04 KAR CK 0125
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts16 Apr 2012
Mrs. Lubna Arshiya, Master Mohammed Ashfaq Raza and Master Atheeq Raza Rep. by their natural guardian Mother Vs Mr. Mohammed Azeem
Karnataka High Court · (2012) 04 KAR CK 0114
High Courts16 Apr 2012
T. Narayanaswamy, Since dead by his LRs, Smt. Tara and Sri. Satish, N. Vs The Deputy Labour Commissioner And Appellate Authority, The Assistant Labour Commissioner And Controlling Authority, Under Payment of Gratuity Act, Division-II, Karmika Bhavana, Bannerghatta Road, Bangalore-26 and The Chief Traffic Manager, B.M.T.C. Central Offices, K.H. Road, Shanthinagar, Bangalore-27
Karnataka High Court · (2012) 04 KAR CK 0113
Payment of Gratuity Act, 1972 — Section 7 (3A)
High Courts16 Apr 2012
Sri Deepak Devaiah Vs State of Karnataka and Smt. Binny Deepak
Karnataka High Court · (2012) 04 KAR CK 0110
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120 B, 498A, 506
High Courts16 Apr 2012Allowed
M/s. HDFC Bank (P) Ltd. Vs M/S Unex Cargo P. Ltd.
Karnataka High Court · (2012) 04 KAR CK 0109
Companies Act, 1956 — Section 433 (e), 434
High Courts16 Apr 2012Dismissed
Chandrakant Ranchhodbhai Patel Vs Electronic Manufacturing and Design Services India P. Ltd. and Others
Karnataka High Court · (2012) 110 CLA 452 : (2012) 173 CompCas 208
Companies Act, 1956 — Section 10 F, 111 (4), 397, 398
High Courts16 Apr 2012Dismissed
K.G. Pramila, D.T. Santhosh and D.T. Sangeeth Vs The State of Karnataka, The Special Land Acquisition Officer Visveswaraiah Centre and The Bangalore Water Supply And Sewerage Board
Karnataka High Court · (2012) 04 KAR CK 0103
High Courts16 Apr 2012Allowed
M/s. DEEBE Power Systems Pvt. Ltd. Vs Sri K. Balasubramaniam, Sri Devaraj Uchil Davsadan and Sri M. Padmanabha
Karnataka High Court · (2012) 04 KAR CK 0100
Companies Act, 1956 — Section 543 (1), 634
High Courts16 Apr 2012
Sri B.R. Veerakyathaiah Vs Chairman, Land Tribunal Doddaballapura and Smt. Akkabommakka Since dead by LRs. K. Huliyappa and Others
Karnataka High Court · (2012) 04 KAR CK 0083
High Courts16 Apr 2012
Sri. H. Narayanaswamy Vs The State of Karnataka
Karnataka High Court · (2012) 04 KAR CK 0079
High Courts16 Apr 2012Dismissed
Shri Veerabhadrappa and Others Vs The State of Karnataka and Others
Karnataka High Court · (2012) 04 KAR CK 0051
Karnataka Land Reforms Act, 1961 — Section 63 (7)Karnataka Land Revenue Act, 1964 — Section 39
High Courts16 Apr 2012
Smt. Yeshodabai Vs The Commissioner Bangalore Development Authority T. Chowdaiah Road Kumara Park (West) Bangalore 560020
Karnataka High Court · (2012) 04 KAR CK 0045
High Courts16 Apr 2012
Smt. K. Jayalakshmi and Others Vs U. Mathyas, Uttreyanathan and Another
Karnataka High Court · AIR 2012 Kar 130