High Courts01 Aug 2012
The Medical Council of India Vs Dr. K. Kishore and Others
Karnataka High Court · (2012) 08 KAR CK 0093
Indian Medical Council Act, 1956 — Section 11 (20
COURT ARCHIVE
Karnataka High Court judgments, 2012
2,111 judgments · page 51 of 106
High Courts01 Aug 2012Dismissed
Anjanappa Since dead by his L.Rs. (Smt. Chanamma and Hanumappa represented by their Power of attorney holder Sri A Basavaraju Vs State of Karnataka and Others
Karnataka High Court · (2012) 5 KarLJ 177
Karnataka Co-operative Societies Act, 1959 — Section 125Land Acquisition Act, 1894 — Section 16 (2), 4 (1)
High Courts01 Aug 2012
Kum U. Eashita, Since Minor Represented by Her Father and Natural Guardian and Sri S. Umesha Vs State of Karnataka and Others
Karnataka High Court · (2012) 08 KAR CK 0067
Civil Procedure Code, 1908 (CPC) — Section 80, 80 (2)
High Courts01 Aug 2012
Basavaraju and Vishakantegowda Vs B.M. Kamala and Others
Karnataka High Court · (2012) 08 KAR CK 0066
High Courts01 Aug 2012
Sri Basavaraj Gaded Vs Smt. Nagaveni @ Nagamma
Karnataka High Court · (2013) 1 Crimes 659 : (2012) 5 KarLJ 453
Protection of Women from Domestic Violence Act, 2005 — Section 12
High Courts01 Aug 2012
Mr. A. Syed Mastan Vs Mr. A Syed Mahaboob and Mr. Mustak Ahmed
Karnataka High Court · (2012) 08 KAR CK 0050
High Courts01 Aug 2012
Venkata Reddy, Rathnamma Reddy Vs ICICI Lombard General Insurance Co Ltd. Zenith House, Keshav Roa Khadye Marg Mahalakshmi, Mumbai- 400034 Maharastra and Rajendra
Karnataka High Court · (2012) 08 KAR CK 0036
High Courts01 Aug 2012
Smt. Mymunabe and Others Vs Sri Mohammed Bashir Bari and New India Assurance Co. Ltd.
Karnataka High Court · (2012) 08 KAR CK 0035
Workmens Compensation Act, 1923 — Section 4 A
High Courts01 Aug 2012Dismissed
Sri Ayyappaswamy Seva Samithi (Regd.) Vs Sri B.R.Prasannakumar Since Dead by his LR''s (Smt. Anandalakshmi and Master Dheeraj Minor rep. by his natural guardian Mother Smt. Anandalakshmi), Sri B.R. Suresh Kumar
Karnataka High Court · (2012) 08 KAR CK 0034
High Courts01 Aug 2012Dismissed
The Assistant Commissioner and Land Acquisition Officer Chitradurga Sub-division Chitradurga Vs S.A. Vishalakshamma
Karnataka High Court · (2012) 08 KAR CK 0033
High Courts01 Aug 2012
Mohan Kumar Vs N.R. Vishwanatha and The Branch Manager The Bajaj Allianz General Insurance Co. Ltd., Crystal ARC Balamat Road, Mangalore
Karnataka High Court · (2012) 08 KAR CK 0032
High Courts01 Aug 2012
Vanitha H. Shetty, Kishore Kumar Shetty, Vijayalaxmi M. Shetty and Ashok Kumar Shetty Vs The Land Tribunal, The State of Karnataka and Lalitha R. Hegde
Karnataka High Court · (2012) 08 KAR CK 0030
High Courts01 Aug 2012
Sarita. M Vs The University of Mysore, The Department of Higher Education and Prof. Shivabasavayya Zoology Department
Karnataka High Court · (2012) 08 KAR CK 0029
High Courts01 Aug 2012
Rajiv School of Nursing and Others Vs The Karnataka Nursing Council and The Secretary Medical Education
Karnataka High Court · (2012) 08 KAR CK 0028
High Courts01 Aug 2012Dismissed
Oriental Insurance Company Limited Vs Sri Mallikarjunappa, United India Insurance Co. Ltd. and M/s. Ranjith Road Lines
Karnataka High Court · (2012) 08 KAR CK 0025
High Courts01 Aug 2012
Sri Veerappa, Rathnamma @ Munirathnamma and Rajani @ Rashmi Vs United India Ins Co Ltd and C Narayanaswamy K G Chikkabala Jangana
Karnataka High Court · (2012) 08 KAR CK 0020
High Courts01 Aug 2012
M/s. Microtex India Ltd. Vs Insurance Regulatory and Development Authority and M/s. Cholamandalam M.S. General Insurance Company Ltd.
Karnataka High Court · (2012) 08 KAR CK 0016
Insurance Act, 1938 — Section 64 UM (3), 64 UM (4)
High Courts01 Aug 2012
Mr Avinash Prashu Vs The Urban Development Department, The Joint Commissioner Bruhat Bengaluru Mahanagara Palike N.R. Circle Sub-Division, Bangalore and The Assistant Revenue Officer Bruhat Bengaluru Mahanagara Palike
Karnataka High Court · (2012) 08 KAR CK 0015
Karnataka Municipal Corporations Act, 1976 — Section 467
High Courts01 Aug 2012
Narayana @ Naveena Vs Sri Rajesh Shetty and The Manager The New India Insurance Company Ltd.
Karnataka High Court · (2012) 08 KAR CK 0014
High Courts01 Aug 2012Allowed
Smt. H.R. Bharathi Vs P Nagabhushan
Karnataka High Court · (2012) 08 KAR CK 0013
Hindu Marriage Act, 1955 — Section 13 (1) (ib), 28