High Courts10 Dec 2012
Rudragouda Vs The Divisional Controller, N.E.K.R.T.C.
Karnataka High Court · (2012) 12 KAR CK 0042
Industrial Disputes Act, 1947 — Section 33 (2) (b), 33 A
COURT ARCHIVE
Karnataka High Court judgments, 2012
2,111 judgments · page 4 of 106
High Courts09 Dec 2012Allowed
Barkatali Majeedsab Vs State of Karnataka
Karnataka High Court · (2013) 1 AKR 251
Penal Code, 1860 (IPC) — Section 394
High Courts09 Dec 2012Dismissed
Smt. Khatambi Vs The Managing Director, KSRTC, Central Office, K.H. Road, Bangalore-27 and The Chairman, Internal Security Fund, KSRTC, Central Offices, K.H. Road, Bangalore-27
Karnataka High Court · (2012) 12 KAR CK 0002
High Courts07 Dec 2012Allowed
Sri Syed Yaseen Vs Smt. Reshma and Another
Karnataka High Court · (2013) ILR (Kar) 389 : (2013) 2 KCCR 1083
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7(1A)(i)
High Courts07 Dec 2012Allowed
Shri Chowdappa @ Baddi Chowdappa, Shri Puttanna, Shri Seenappa and Shri Mohan Vs State
Karnataka High Court · (2012) 12 KAR CK 0086
Criminal Procedure Code, 1973 (CrPC) — Section 313Karnataka Money Lenders Act, 1961 — Section 39Penal Code, 1860 (IPC) — Section 323, 341
High Courts07 Dec 2012
Abdul Mafeez Vs Branch Manager National Insurance Company Ltd Branch Office, Giri Complex Basaveshwar Chowk Gandhi Gunj Road Bidar and Mohan Khadke
Karnataka High Court · (2012) 12 KAR CK 0084
High Courts07 Dec 2012
Bangalore Metropolitan Transport Corporation Vs Sri. B.N. Nagesh and Smt. Kamala B.N. Nagesh and Kamala Vs The Managing Director B.M.T.C
Karnataka High Court · (2013) 2 AKR 577 : (2013) ILR (Kar) 739
High Courts07 Dec 2012
Digambar Warty and Others Vs District Registrar and Chief Controller of Revenue and Commissioner of Stamps
Karnataka High Court · (2013) 3 AKR 597 : (2013) ILR (Kar) 2099 : (2013) 4 KarLJ 247
Karnataka Stamp Act, 1957 — Section 20(2), 46, 46A, 67, 67-B
High Courts07 Dec 2012
Smt. S.R. Uma Vs Sri C Nagarajaiah and M/s N V Enterprises
Karnataka High Court · (2012) 12 KAR CK 0003
Criminal Procedure Code, 1973 (CrPC) — Section 313Negotiable Instruments Act, 1881 (NI) — Section 138, 139, 145, 145 (1)
High Courts06 Dec 2012Allowed
Sreenivasa @ Seen Vs State of Karnataka
Karnataka High Court · (2013) 1 KCCR 866
High Courts06 Dec 2012
M/s. IVRCL-PJSC LSHP-PJSC LGSH-DM Consortium Vs The State of Karnataka, M/s. Hutti Gold Mines Ltd. and M/s. Shriram EPC Ltd.
Karnataka High Court · (2013) 3 AKR 703 : (2013) 2 KCCR 1055
Constitution of India, 1950 — Article 226Karnataka Transparency in Public Procurements Act, 1999 — Section 16
High Courts06 Dec 2012Dismissed
Sri. V.H. Mahesha Vs The Registrar General, High Court of Karnataka
Karnataka High Court · (2013) ILR (Kar) 183
High Courts05 Dec 2012Allowed
Mahadevi Vs Special Land Acquisition Officer
Karnataka High Court · (2013) 1 AKR 465
High Courts05 Dec 2012Dismissed
Special Land Acquisition Officer Vs Neelkantappa and Another
Karnataka High Court · (2013) 1 AKR 462
High Courts05 Dec 2012Dismissed
Special Land Acquisition Officer, Gulbarga Vs Rehemansab Badesab since deceased by his L.Rs. and Another
Karnataka High Court · (2013) 1 AKR 461
High Courts05 Dec 2012Allowed
Srikanth Vs Special Land Acquisition Officer
Karnataka High Court · (2013) 1 AKR 433
High Courts05 Dec 2012Dismissed
Smt. K.T. Suchitra Vs Registrar General and Others
Karnataka High Court · (2013) 1 AKR 676 : (2013) 1 KCCR 764 : (2013) LabIC 1409
High Courts05 Dec 2012Allowed
Vyavasaya Seva Sahakara Sangha Ltd. Vs The Assistant Registrar of Co-operative Societies, Sindhanoor, Raichur Dist., T. Sangappa and Smt. Rudramma
Karnataka High Court · (2012) 12 KAR CK 0059
High Courts05 Dec 2012
Sri M. Nagaraj Vs Syndicate Bank and Others
Karnataka High Court · (2013) 2 AKR 448 : (2013) 2 KCCR 1244
High Courts04 Dec 2012Dismissed
L.S. Hajare Vs State of Karnataka, Principal Secretary to Government, Education Department (Higher Education), Bangalore, The Commissioner for Collegiate Education, Palace Road, Bangalore-1 and Joint Director for Collegiate Education, Regional Office, Gulbarga, Mini Vidhana Soudha, Gulbarga. 4 Principal MSI Degree College, Gulbarga
Karnataka High Court · (2012) 12 KAR CK 0090