High Courts14 Dec 2012Allowed
M/S Abhishek Stone Crusher Vs State of Karnataka Department of Mines and Geology and Others
Karnataka High Court · (2012) 12 KAR CK 0039
Karnataka Regulation of Stone Crushers Act, 2011 — Section 3 (3), 3 (4), 6 (9)
COURT ARCHIVE
Karnataka High Court judgments, 2012
2,111 judgments · page 3 of 106
High Courts14 Dec 2012
Saleem Madki and Mohammed Khayum Vs State and Sri Sharath, Manager, ICICI Lombard, General Insurance Company
Karnataka High Court · (2012) 12 KAR CK 0029
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 409, 420
High Courts14 Dec 2012
Aristotle Teachers Training Institute K.G.F. Vs National Council for Teachers Education Southern Regional Committee, National Council for Teachers Education and Banglaore University
Karnataka High Court · (2012) 12 KAR CK 0028
National Council for Teachers Education Act, 1993 — Section 13, 14 (1)
High Courts14 Dec 2012
Sri C. Andanappa Vs The Assistant Provident Fund Commissioner Employees Provident Fund Organization Sub-Regional Office NH-4, Lakshmi Complex Opp. Syndicate Bank Old Madras Road Bangalore - 560036 and The Commissioner Employees Provident Fund Organization Regional Office Bhavishyanidhi Bhavan No. 13, Rajaram Mohan Rai Road Bangalore - 560025
Karnataka High Court · (2012) 12 KAR CK 0027
Industrial Disputes Act, 1947 — Section 10 (4A), 33 (2) (b)
High Courts14 Dec 2012Allowed
M/s. Jayadev Stone Crusher and Others Vs State of Karnataka, Department of Mines and Geology and Others
Karnataka High Court · (2012) 12 KAR CK 0026
Karnataka Regulation of Stone Crushers Act, 2011 — Section 3 (3), 3 (4), 6 (9)
High Courts14 Dec 2012Allowed
M/s Krishna Stone Crusher Industries and Others Vs The State of Karnataka, Department of Mines and Geology and Others
Karnataka High Court · (2012) 12 KAR CK 0025
Karnataka Regulation of Stone Crushers Act, 2011 — Section 3 (3), 3 (4), 6 (9)
High Courts13 Dec 2012Dismissed
Smt. Tarabai Vs Roop Singh and Another
Karnataka High Court · (2013) 2 AKR 403
High Courts13 Dec 2012Dismissed
The Commissioner of Income Tax and The Income Tax Officer Vs M/s. Manjunatha Cotton and Ginning Factory The Commissioner of Income Tax and The Assistant Commissioner of Income Tax Vs M/s. Veerabhadrappa Sangappa and Co.
Karnataka High Court · (2012) 12 KAR CK 0032
Income Tax Act, 1961 — Section 133A, 271(1)(c), 274
High Courts13 Dec 2012
Ravi Varun Kumar and Others Vs Station House Officer
Karnataka High Court · (2013) 1 AKR 862
High Courts13 Dec 2012Allowed
State of Karnataka Vs Abdul Hammed and Another
Karnataka High Court · (2013) 1 AKR 520 : (2013) CriLJ 1038
High Courts13 Dec 2012Allowed
M/S Narendra Stone Crusher Amaradevaragudda and Others Vs The State of Karnataka and Others
Karnataka High Court · (2013) 1 AKR 792
Karnataka Regulation of Stone Crushers Act, 2011 — Section 3 (3), 3 (4), 6 (9)
High Courts13 Dec 2012Allowed
M/s Hemagiri Industries, Stone Crusher Unit, Partner: H Hemadri, M/s Doddabasaveshwara Stone Crusher Unit, Pro: Sri N. Ravindra Gouda, M/s Jyothi Stone Crusher, Pro: Sri. T. Koteshwara Rao and Sree Nandi Stone Crusher, Pro: C. Raja Reddy Vs The State of Karnataka and The Chairman, Karnataka State Pollution Control Board
Karnataka High Court · (2012) 12 KAR CK 0007
Karnataka Regulation of Stone Crushers Act, 2011 — Section 3 (3), 3 (4), 6 (9)
High Courts13 Dec 2012Allowed
Hanamareddeppa and Channaveerappa Vs Syed Ghalib Hashimi and Others
Karnataka High Court · (2012) 12 KAR CK 0001
Penal Code, 1860 (IPC) — Section 34, 341, 342, 504, 506Protection of Human Rights Act, 1993 — Section 2 (d)
High Courts12 Dec 2012Dismissed
Confederation of Real Estate Developers Association of India and Another Vs Union of India and Others
Karnataka High Court · (2013) 3 AKR 380 : (2013) ILR (Kar) 569 : (2013) 75 KarLJ 144 : (2013) 58 VST 350
Finance Act, 1994 — Section 65(105)(zzq), 65(105)(zzzh), 65(105)(zzzzu)
High Courts12 Dec 2012Allowed
Management, B.M.T.C. Vs E. Balakrishna
Karnataka High Court · (2013) 137 FLR 464 : (2013) LLR 271
High Courts12 Dec 2012Dismissed
Sri D.L. Nagaraj Vs Senior Divisional Manager, LIC of India,
Karnataka High Court · (2013) 1 AKR 679 : (2013) 2 KarLJ 153
Constitution of India, 1950 — Article 226LIC of India (Staff) Regulations, 1960 — Rule egulation39(1)(c), egulation39(1)(g)
High Courts12 Dec 2012Dismissed
Lalit Babulal Jain Vs Narendra Kumar
Karnataka High Court · (2013) 1 AKR 521 : (2013) ALLMR(Cri) 88
High Courts12 Dec 2012Dismissed
B.L. Karunakar Hegde Vs Shubhakara Shetty
Karnataka High Court · (2013) 1 AKR 567
High Courts11 Dec 2012Disposed Off
A.B. Reshmi and Others Vs Government of Karnataka and Others
Karnataka High Court · (2013) 4 KarLJ 216
Karnataka Regulation of Stone Crushers Act, 2011 — Section 3(4), 7