High Courts14 Aug 2012Dismissed
The Bangalore Development Authority Vs Sri. K. Purushotham Reddy
Karnataka High Court · (2012) 08 KAR CK 0077
COURT ARCHIVE
Karnataka High Court judgments, 2012
2,111 judgments · page 38 of 106
High Courts14 Aug 2012Dismissed
Abdul Sattar Vs State of Karnataka
Karnataka High Court · (2013) 2 KarLJ 461
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 304 A, 337
High Courts14 Aug 2012
S.A. Suryanarayana Vs M S. Devendrappa
Karnataka High Court · (2013) 1 AKR 252
Criminal Procedure Code, 1973 (CrPC) — Section 313Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 139
High Courts14 Aug 2012Allowed
Farooq Pasha Vs State of Karnataka
Karnataka High Court · (2012) 08 KAR CK 0060
Motor Vehicles Act, 1988 — Section 134 (a), 34 (b)Penal Code, 1860 (IPC) — Section 279, 304 A
High Courts13 Aug 2012Allowed
Smt. S. Glory Vs Bangalore Development Authority
Karnataka High Court · (2012) 08 KAR CK 0369
Bangalore Development Authority (Allotment of Sites) Rules, 1984 — Rule 11A (3)
High Courts13 Aug 2012
Devamma Vs Smt Girijamma and Divisional Manager National Insurance Company Ltd.
Karnataka High Court · (2012) 08 KAR CK 0368
High Courts13 Aug 2012
Nanjegowda, Nethra and Manjegowda Vs Manager Bajaj Allianz General Insurance Co Ltd. and Suhas S
Karnataka High Court · (2012) 08 KAR CK 0367
High Courts13 Aug 2012
Smt. Rekha, Kumari. Vinutha and Kumari. Anusha, Minor Rep by natural guardian Mother Smt. Rekha, Appellant No. 1 Vs Managing Director, Owner-Cum-Internal Insurance Fund of the KSRTC, Sarige Bhavana, K.H. Double Road, Shanthinagara, Bangalore - 560 027
Karnataka High Court · (2012) 08 KAR CK 0366
High Courts13 Aug 2012Allowed
Raja Shekar Shetty Vs Lakshmana B and National Insurance Co. Ltd.
Karnataka High Court · (2012) 08 KAR CK 0365
High Courts13 Aug 2012Allowed
Balaji Vs State of Karnataka
Karnataka High Court · (2012) 08 KAR CK 0321
Penal Code, 1860 (IPC) — Section 380, 420
High Courts13 Aug 2012
Venkatesh and Others Vs State of Karnataka
Karnataka High Court · (2012) 08 KAR CK 0320
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 143, 323, 324, 498A
High Courts13 Aug 2012Dismissed
Sri H Anjanappa Vs Smt Kempakka (Dead) and Others
Karnataka High Court · (2012) 08 KAR CK 0304
High Courts13 Aug 2012Dismissed
Smt. Ratnamma Vs N. Manoharan
Karnataka High Court · (2012) 08 KAR CK 0303
High Courts13 Aug 2012Allowed
M/s Sri Lakshminarashima Recreation Association (R) Vs The state of Karnataka and Others
Karnataka High Court · (2012) 08 KAR CK 0281
High Courts13 Aug 2012Dismissed
N.S. Madhukar Vs Smt. G.B. Ramya
Karnataka High Court · (2012) 08 KAR CK 0279
High Courts13 Aug 2012Allowed
Bata India Limited Vs Bata Employees Association
Karnataka High Court · (2012) 08 KAR CK 0278
Industrial Disputes Act, 1947 — Section 33 (2) (b), 33 (c) (i)
High Courts13 Aug 2012
Nanjamma Vs H Jagadeesh Reddy and The Divisional Manager The National insurance Co. Ltd.
Karnataka High Court · (2012) 08 KAR CK 0275
High Courts13 Aug 2012
Sri V.S. Virkthamath, Smt. R. Bhadramma and Kum Roopashree @ Usha Vs Reliance General Insurance Co. Ltd. No. 19, Wolchand Hirechand Marg, Ballard Estate, Mumbai-400001 Policy Issuing Office:No. 570, Naigaum Cross Road, Next to Royal Industrial Estate, Wadala (W), Mumbai-400031, Policy Serving Office: No. 3, 1st Floor, North Wing, Manandi Plaza, ST. Mark''s Road, Bangalore-560001 and Sri H.K. Raghunandan
Karnataka High Court · (2012) 08 KAR CK 0274
High Courts13 Aug 2012Allowed
Smt. Savithramma Vs S.S. Hemavathi, Branch Manager, Bajaj Allianz General Insurance Co. Ltd. and P.M. Mohammed
Karnataka High Court · (2012) 08 KAR CK 0273
High Courts13 Aug 2012Allowed
Ashwith Suvarna Vs Vijith Kumar and The Royal Sundaram Alliance Insurance Company Ltd.
Karnataka High Court · (2012) 08 KAR CK 0272