High Courts16 Aug 2012Allowed
Amalgamated Bean Coffee Trading Company Limited Vs State of Karnataka
Karnataka High Court · (2013) 75 KarLJ 50
COURT ARCHIVE
Karnataka High Court judgments, 2012
2,111 judgments · page 37 of 106
High Courts16 Aug 2012
V. Thimmegowda Vs Shashi Bhushan Agarwal
Karnataka High Court · (2012) ILR (Kar) 6526
High Courts16 Aug 2012
Smt. Prabha Javali and Others Vs Karnataka State Road Transport Corporation and Others
Karnataka High Court · (2013) 1 AKR 441
High Courts16 Aug 2012Allowed
Mrs. Maya Akber and Mrs. Bina Philipose Vs Mrs. Rani Menon, Mr. Aman Varghese and Ms. Priya
Karnataka High Court · (2012) 08 KAR CK 0214
Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 213, 222, 276, 63
High Courts16 Aug 2012Dismissed
The Commissioner of Income Tax, Central Circle, C.R. Building, Queens Road, Bangalore and The Assistant Commissioner of Income Tax, Circle - 6(1) C.R. Building, Queens Road, Bangalore Vs Smt. Padmavathy, 202-203, Padmashree Apartments, II Main, Seshadripuram, Bangalore - 560020
Karnataka High Court · (2013) 257 CTR 145 : (2012) 210 TAXMAN 105
Income Tax Act, 1961 — Section 45, 54, 54 EA
High Courts16 Aug 2012Dismissed
M A Inbanathan Ex Manager, Corporate Commercial Hindustan Aeronautics Limited 15/1, Cubbon Road, Bangalore-1 House Address: No. 156, Charles Compbell Road Cox Town Bangalore - 560005 Vs The Chairman Hindustan Aeronautics Limited 15/1, Cubbon Road Bangalore-1, The Secretary Ministry of Defence Production South Block New Delhi 110011, Shri G K Sood The Public Information Officer Corporate Office Hindustan Aeronautics Limited 15/1, Cubbon Road Bangalore-01 and Shri N S Visweswara Public Information Officer Engine Division, Hindustan Aeronautics Limited, Bangalore Complex Post Bag No 9310 Bangalore-93
Karnataka High Court · (2013) 1 AKR 285
High Courts16 Aug 2012Dismissed
Balanoor Plantations and Industries Ltd. Vs State of Karnataka and Others
Karnataka High Court · (2012) 56 VST 482
High Courts14 Aug 2012Allowed
George Joseph and N.T. Sebastian Vs HMT (International) Limited and Nucor Wires Limited
Karnataka High Court · (2013) 1 KarLJ 163
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts14 Aug 2012Allowed
Shivananda Itagi Vs The State of Karnataka
Karnataka High Court · (2012) 08 KAR CK 0258
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 304 A, 337
High Courts14 Aug 2012Dismissed
The Managing Director, K.S.R.T.C. Vs Sri. B.N. Rajendra Prasad Reddy
Karnataka High Court · (2012) 08 KAR CK 0257
Motor Vehicles Act, 1988 — Section 166
High Courts14 Aug 2012Dismissed
Yashoda @ Yashodamma Vs The Manager, ICICI Lombard General Insurance Co. Ltd. and Suresh.M
Karnataka High Court · (2012) 08 KAR CK 0256
Motor Vehicles Act, 1988 — Section 166
High Courts14 Aug 2012Dismissed
The Branch Manager, United India Insurance Company Limited Vs Sri. Selestien Dungdung, Smt. Mary Dungdung and Sri. Jagadeesh Thendulkar
Karnataka High Court · (2012) 08 KAR CK 0255
Motor Vehicles Act, 1988 — Section 166
High Courts14 Aug 2012Allowed
The Managing Director, KSRTC, K.H.Road, Shanthinagar, Bangalore-27 Vs K.H. Hanumanthaiah @ Puttaswamy K.H. Hanumanthaiah @ Puttaswamy Vs The Managing Director, KSRTC, K.H. Road, Shanthinagar, Bangalore-27
Karnataka High Court · (2012) 08 KAR CK 0254
Motor Vehicles Act, 1988 — Section 166
High Courts14 Aug 2012
D.D. Sunil Vs Shariff Ahamed, Sio. B.N. Mohideen and The Manager, Royal Sundaram Allianz Insurance Co. Ltd., Mangalore
Karnataka High Court · (2012) 08 KAR CK 0244
High Courts14 Aug 2012Dismissed
Smt Meenakshi Vs The Superintendent of Police, The Police Sub-Inspector Hullahalli Police Station Hullah Alli, P. Ashokan and State of Karnataka
Karnataka High Court · (2012) 08 KAR CK 0239
High Courts14 Aug 2012
Fire Luxur Developers Pvt. Ltd. Vs Junjappa and Others
Karnataka High Court · (2012) 08 KAR CK 0227
High Courts14 Aug 2012
Smt. Namitha Povaiah Vs Superintendent of Police Mercara Coorg, Station House Officer Madikeri Circle Siddapur Police Station Polibetta Out Post Coorg, K.U. Poovaiah @ Vivek and Kumari Vidushi Povaiah
Karnataka High Court · (2012) 08 KAR CK 0153
High Courts14 Aug 2012
Commissioner of Income Tax Vs Krishnappa
Karnataka High Court · (2013) 213 TAXMAN 137
High Courts14 Aug 2012Allowed
Smt. Salamma Vs The Special Deputy Commissioner, Bangalore District, Bangalore and Others
Karnataka High Court · (2012) 08 KAR CK 0079
Constitution of India, 1950 — Article 19 (1) (u)Land Acquisition Act, 1894 — Section 30, 4, 5
High Courts14 Aug 2012Dismissed
The Range Forest Officer (Local) Srinivasapur Kolar District, The District Forest Officer Kolar District, Kolar and The Chief Conservator of Forest "Aranya Bhavan", 18th Cross Malleshwaram Bangalore-560003 Vs N. Narayan Swamy
Karnataka High Court · (2012) 08 KAR CK 0078
Industrial Disputes Act, 1947 — Section 25 F