High Courts29 Aug 2012
Mohammed Aslam Pasha and Another Vs State
Karnataka High Court · (2013) 1 Crimes 657 : (2013) 1 KarLJ 159
Penal Code, 1860 (IPC) — Section 34, 504, 506
COURT ARCHIVE
Karnataka High Court judgments, 2012
2,111 judgments · page 34 of 106
High Courts28 Aug 2012Partly Allowed
Commissioner of Income Tax, Central Circle Vs Ved Prakash Rakhra
Karnataka High Court · (2013) 256 CTR 285 : (2012) 210 TAXMAN 605
Income Tax Act, 1961 — Section 143 (2), 2 (42), 2 (47), 54, 54 F
High Courts28 Aug 2012Allowed
Kamalesh Kumar Idnani Vs The State
Karnataka High Court · (2012) 08 KAR CK 0372
Karnataka Excise Act, 1965 — Section 32, 34
High Courts28 Aug 2012Dismissed
Vaddara Gangaraju Vs The State of Karnataka Anjineyalu @ Anji Vs The State of Karnataka
Karnataka High Court · (2012) 08 KAR CK 0370
Penal Code, 1860 (IPC) — Section 120 B, 149, 201, 302
High Courts28 Aug 2012
Smt. Hemavati Alias Umashri Vs Mahalingappa Kurtakoti
Karnataka High Court · (2012) 08 KAR CK 0290
Hindu Marriage Act, 1955 — Section 13 (1) (1a)1 (1b) (iii)
High Courts28 Aug 2012Dismissed
Basavantha Marate Vs Mukthabai
Karnataka High Court · (2012) 08 KAR CK 0143
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts28 Aug 2012
Gundappa Potenoor, Shivarama Potenoor, Tippanna Potenoor and Devendra Potenoor Vs Nagappa Sonakeri and Aleem Pasha
Karnataka High Court · (2012) 08 KAR CK 0141
Motor Vehicles Act, 1988 — Section 149, 149 (2) (a) (i) (a), 173 (1)
High Courts28 Aug 2012
State of Karnataka Vs Sri. B.R. Muralidhar, Karnataka Slum Clearance Board and M/s. Chandra Spinning and Weaving Mills Private Limited
Karnataka High Court · (2013) 2 AKR 415 : (2013) ILR (Kar) 509
Karnataka Slum Areas (Improvement and Clearance) Act, 1973 — Section 17, 20Land Acquisition Act, 1894 — Section 23, 24
High Courts28 Aug 2012Dismissed
D. Raju Gowda Vs The Commissioner/Director Department of Health and Family Welfare and Others
Karnataka High Court · (2012) 08 KAR CK 0076
High Courts28 Aug 2012Dismissed
The Managing Director N.E.K.R.T.C Vs Sumitrabai Patil
Karnataka High Court · (2012) 08 KAR CK 0047
Motor Vehicles Act, 1988 — Section 173 (1)
High Courts28 Aug 2012Dismissed
Sri. Subhash Tengle Vs Smt. Jayashree Subhas Tengle
Karnataka High Court · (2012) 08 KAR CK 0046
Criminal Procedure Code, 1973 (CrPC) — Section 125Family Courts Act, 1984 — Section 19 (4)
High Courts28 Aug 2012Dismissed
Chako Vs N.R. Police
Karnataka High Court · (2012) 6 KarLJ 444
Criminal Procedure Code, 1973 (CrPC) — Section 313, 360Essential Commodities Act, 1955 — Section 3, 3 (2), 4, 7 (1) (a) (ii)
High Courts27 Aug 2012
I.P. Subbaiah Vs Union of India and Others
Karnataka High Court · (2012) 08 KAR CK 0317
High Courts27 Aug 2012Dismissed
V. Sengotavan Vs State
Karnataka High Court · (2012) 08 KAR CK 0189
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 304 AProbation of Offenders Act, 1958 — Section 4
High Courts27 Aug 2012
Sri S. Salim Khan Vs The State
Karnataka High Court · (2012) 08 KAR CK 0188
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 304 A, 337
High Courts27 Aug 2012Dismissed
Aleem Pasha and Ahmed MohaIla Vs State of Karnataka
Karnataka High Court · (2013) 2 ACC 367 : (2013) CriLJ 174 : (2012) 6 KarLJ 463
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 304 A, 337
High Courts25 Aug 2012Dismissed
Super Cassettes Industries Limited, Bangalore Vs G.M. Hulbanni
Karnataka High Court · (2012) 5 KarLJ 665
Evidence Act, 1872 — Section 73Negotiable Instruments Act, 1881 (NI) — Section 138, 138 (b), 139, 142
High Courts25 Aug 2012Allowed
Sri. Subramanian Vs Smt. Srividya
Karnataka High Court · (2013) 1 AKR 14
Hindu Marriage Act, 1955 — Section 13 (1) (ia)
High Courts25 Aug 2012Allowed
The Government of Karnataka Vs V. Harish Babu and Sri. B.R. Panduranga, Superintending Engineer (Retd) and Sole Arbitrator, No. 1426, Harshamahal Road, Hassan - 573 091
Karnataka High Court · (2013) 1 AKR 361
Arbitration And Conciliation Act, 1996 — Section 34Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, Order 7 Rule 11DLimitation Act, 1963 — Section 5
High Courts25 Aug 2012Dismissed
Prema Murthy Vs Narayanaswamy
Karnataka High Court · (2012) 08 KAR CK 0236
Transfer of Property Act, 1882 — Section 58 (c)