High Courts03 Sept 2012

Venu Vs L.K. Raju

Karnataka High Court · (2012) 09 KAR CK 0063

Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts29 Aug 2012Dismissed

State of Karnataka Vs B.N. Raghupathi

Karnataka High Court · (2013) 1 AKR 517 : (2012) 5 KarLJ 677

Criminal Procedure Code, 1973 (CrPC) — Section 378 (1), 378 (3)Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 420, 490, 500