High Courts10 Sept 2012Dismissed
Divisional Manager, South Central Railway Vs Smt. Manjamma and Another
Karnataka High Court · (2012) 09 KAR CK 0251
COURT ARCHIVE
Karnataka High Court judgments, 2012
2,111 judgments · page 27 of 106
High Courts10 Sept 2012
Ravindra Kumar Gupta Vs The State of Karnataka
Karnataka High Court · (2012) 09 KAR CK 0242
Karnataka Land Revenue Act, 1964 — Section 83 (4)
High Courts10 Sept 2012Dismissed
Sri. A. Govindaraju Vs State of Karnataka
Karnataka High Court · (2012) 09 KAR CK 0227
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228Prevention of Corruption Act, 1988 — Section 13 (1) (d), 13 (2), 7
High Courts10 Sept 2012
S. Mangala and Santoshima Shyanu Bhagara Vs The State of Karnataka Nayana and Others Vs The State of Karnataka
Karnataka High Court · (2012) 09 KAR CK 0224
High Courts10 Sept 2012
Sri. Yogesh Vs State of Karnataka and General Manager Karnataka State Women Dev. Corporation
Karnataka High Court · (2012) 09 KAR CK 0223
High Courts10 Sept 2012
Y.M. Jayaraj Vs H.S. Ningraju
Karnataka High Court · (2012) 09 KAR CK 0212
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts10 Sept 2012Dismissed
Smt Maheshwari Vs The Director Women and Child Welfare Development Dept., M.S. Buidling, Bangalore 1, The Deputy Director Women and Child Development, Bagalkot District, Bagalkot, Project Officer Child Development Project, ICDS, Dept. of Women and Child Dev. Hunagund TQ, Bagalkot and Shashikala M Puruvanthar
Karnataka High Court · (2012) 09 KAR CK 0202
High Courts10 Sept 2012
The Divisional Controller, NWKRTC Vs Krishnappa Naik, Since deceased by His LRs (1. Smt. Yeshodha Naik, 2. Master Mithun Naik, 3. Miss. Nisha) Respondents 2 and 3 since minors are Rep. By their natural guardian
Karnataka High Court · (2012) 09 KAR CK 0201
High Courts10 Sept 2012Dismissed
Smt. Basavannevva Bhajantri Vs Sri. Mahadevappa Budnayak and Others
Karnataka High Court · (2012) 09 KAR CK 0200
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts10 Sept 2012Dismissed
The Divisional Controller NEKRTC, Sarige Sadan Gulbarga Vs Seeta @ Seethabai
Karnataka High Court · (2012) 09 KAR CK 0199
High Courts10 Sept 2012Dismissed
Smt. Meenaxi, Suvarna and Kamalabai Vs Yallappa Parasappa Kumbar, The Manager The Oriental Insurance Co. Ltd. and Shivaram Subbayya Devadiga
Karnataka High Court · (2012) 09 KAR CK 0140
High Courts10 Sept 2012
Smt. N.S. Muniyamma Vs Smt. N. Govindamma
Karnataka High Court · (2012) 09 KAR CK 0139
High Courts10 Sept 2012
Sri Veerabhadreshwara Industries Vs The State of Karnataka and The Agricultural Produce Market Committee
Karnataka High Court · (2012) 09 KAR CK 0138
High Courts10 Sept 2012Allowed
Bassanna Ranatala and Smt. Siddamma Vs The State
Karnataka High Court · (2012) 09 KAR CK 0137
Penal Code, 1860 (IPC) — Section 323, 34, 498A, 504
High Courts10 Sept 2012Allowed
Vinod @ Vinaykumar Girani Vs The State
Karnataka High Court · (2012) 09 KAR CK 0136
Penal Code, 1860 (IPC) — Section 302
High Courts10 Sept 2012Dismissed
Shaheen Taj, Momin @ Syed Momin and Ammajan @ Shahanaj BI Vs State of Karnataka
Karnataka High Court · (2012) 09 KAR CK 0135
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 306
High Courts10 Sept 2012Dismissed
B.M. Thimmaiah Vs Smt. T.M. Rukimini, Raja P. Thimmaiah @ P. Thimmaiah Since Dead and P. Sreenivasaiah Advocate
Karnataka High Court · AIR 2013 Kar 81 : (2013) 2 AKR 234 : (2013) 2 KarLJ 28 : (2013) 1 KCCR 749
High Courts10 Sept 2012
Sri. Sadashiva Kembhavi Vs Principal Secretary Higher Education Department M.S. Building, Bangalore 1, Director, Technical Education Palace Road, Bangalore and Principal Basaveshwara Engineering College Bagalkot
Karnataka High Court · (2012) 09 KAR CK 0075
High Courts10 Sept 2012Dismissed
Anita Kudlayya Gudi Vs The State of Karnataka and Others
Karnataka High Court · (2012) 09 KAR CK 0074