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Karnataka High Court judgments, 2011

2,843 judgments · page 97 of 143

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High Courts12 Apr 2011Dismissed

The Commissioner of Central Excise, Bangalore - II Vs M/s. Ennar Cements Pvt. Ltd. and M/s. Seshashaila Cements Pvt. Ltd.

Karnataka High Court · (2011) 04 KAR CK 0071

Central Excise Rules, 2002 — Rule 10, 13, 25, 4, 5Central Excise Tariff Act, 1985 — Section 11 A (1), 35 G, 35 L
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High Courts12 Apr 2011Dismissed

Commissioner of Service Tax, Service Tax Commissionerate, No. 16, S.P. Complex, Lalbagh Road, Bangalore - 560027 Vs M/s Prudent Communication Systems (P) Ltd., No. 18, Railway Parallel Road, Kumara Park East, Bangalore - 560001

Karnataka High Court · (2011) 04 KAR CK 0070

Central Excise Act, 1944 — Section 35 G, 35 LFinance Act, 1994 — Section 65 (31)
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High Courts12 Apr 2011Dismissed

Commissioner of Service Tax, Service Tax Commissionerate, No. 16, S.P; Complex, Lalbagh Road, Bangalore Vs M/s. AMCO Batteries Limited, No. 337, Mysore Road, Bangalore - 560025

Karnataka High Court · (2011) 04 KAR CK 0069

Central Excise Act, 1944 — Section 35 G, 35 LFinance Act, 1994 — Section 65 (31)
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High Courts12 Apr 2011Dismissed

Commissioner of Central Excise And Service Tax Large Taxpayer Unit, JSS Towers, Banashankari III Stage Bangalore - 560085 Vs M/s. Biocon Limited 20th KM, Hosur Road, Electronic City, Bangalore - 560100

Karnataka High Court · (2011) 04 KAR CK 0068

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High Courts12 Apr 2011Dismissed

Commissioner of Service Tax, Service Tax Commissionerate, No. 16, S.P. Complex, Lalbagh Road, Bangalore - 5600217 Vs M/s. Scorpion Security Limited, Palace Ground, Vasanth Nagar, Bangalore - 560052

Karnataka High Court · (2011) 04 KAR CK 0067

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High Courts12 Apr 2011Allowed

M/s. Vasanth Colour Laboratories Ltd. Vs Smt Divya Devi and Karnataka State Financial Corporation

Karnataka High Court · (2011) 04 KAR CK 0066

Civil Procedure Code, 1908 (CPC) — Section 151, 21, 24, 89
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High Courts12 Apr 2011Dismissed

State of Karnataka Vs Basavalingaiah and Others

Karnataka High Court · (2011) 04 KAR CK 0065

Penal Code, 1860 (IPC) — Section 34, 498A, 506
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High Courts12 Apr 2011Allowed

Nazarulla Vs State of Karnataka

Karnataka High Court · (2011) 04 KAR CK 0064

Penal Code, 1860 (IPC) — Section 376, 448
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High Courts12 Apr 2011Allowed

Appayanna Vs State

Karnataka High Court · (2011) 04 KAR CK 0063

Penal Code, 1860 (IPC) — Section 302, 306, 448
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High Courts12 Apr 2011Allowed

Commissioner of Central Excise, Bangalore-1 Vs Bhuwalka Alloys (P.) Ltd.

Karnataka High Court · (2012) 281 ELT 213 : (2012) 34 STT 325

CENVAT Credit Rules, 2002 — Rule 7 (2), 9 (3)
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High Courts12 Apr 2011Dismissed

M/s. Shekarappa Kalakappa Shreegiri Commission Agent, APMC Yard Gadag Vs Shri Gadigeppa Jakkali

Karnataka High Court · (2013) 1 AKR 430 : (2013) 1 KCCR 431

Civil Procedure Code, 1908 (CPC) — Section 115Karnataka Agricultural Produce Marketing (Regulation) Act, 1966 — Section 84
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High Courts12 Apr 2011Dismissed

Mohammed Ayathulla Wasim Vs State Public Prosecutor High Court Building Bangalore

Karnataka High Court · (2011) 04 KAR CK 0039

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 380, 392
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High Courts12 Apr 2011Dismissed

Narayan Rao Sindhya Vs State of Karnataka

Karnataka High Court · (2011) 04 KAR CK 0038

Penal Code, 1860 (IPC) — Section 416, 418, 420, 447, 468Transfer of Property Act, 1882 — Section 3
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High Courts12 Apr 2011Allowed

Smt. Gowramma Vs Rajesh and National Insurance Co. Ltd.

Karnataka High Court · (2011) 04 KAR CK 0037

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High Courts12 Apr 2011Allowed

Sri. Prakash Vs G.K. Renuka Murthy and Divisional Manager, Oriental Insurance Co. Ltd.

Karnataka High Court · (2011) 04 KAR CK 0036

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High Courts12 Apr 2011

M/s Srinvasa Minerals and Traders Ltd. and M/s Siddeswara International Vs M/s Disha Impex Pvt. Ltd. M/s Srinvasa Minerals and Traders Ltd. Vs M/s Disha Impex Pvt. Ltd.

Karnataka High Court · (2011) 04 KAR CK 0035

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High Courts12 Apr 2011Allowed

Smt. Jalaja and Hemanthgowda Vs The Managing Director, Karnataka State Road Transport Corporation

Karnataka High Court · (2011) 04 KAR CK 0034

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High Courts12 Apr 2011Allowed

Smt. Choodamani and Kum. Malathi Vs Sri M. Prakash

Karnataka High Court · (2011) 04 KAR CK 0033

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High Courts12 Apr 2011Dismissed

National Insurance Co. Ltd. Vs Mr. Ramesh Jagannath Horatti

Karnataka High Court · (2011) 04 KAR CK 0032

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High Courts12 Apr 2011Allowed

Reva Electric Car Pvt. Ltd. Vs Commissioner of C. EX., Bangalore-I

Karnataka High Court · (2011) 269 ELT 8

CENVAT Credit Rules, 2004 — Rule 5Customs Act, 1962 — Section 129 (2), 129 C (1), 35 D
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