High Courts13 Apr 2011
Commissioner of Service Tax, Bangalore Vs Goetze TP (India) Ltd.
Karnataka High Court · (2011) 24 STR 28
Central Excise Act, 1944 — Section 35 G, 35 L
COURT ARCHIVE
Karnataka High Court judgments, 2011
2,843 judgments · page 95 of 143
High Courts13 Apr 2011Dismissed
Commr. of C. Ex. and S.T., Ltu, Bangalore Vs Volvo India Ltd.
Karnataka High Court · (2011) 04 KAR CK 0104
Central Excise Act, 1944 — Section 35 G, 35 LService Tax Rules, 1994 — Rule 2 (1) (d) (iv)
High Courts13 Apr 2011Dismissed
Commissioner of S.T., Bangalore Vs Siemens Vdo Automotive Ltd.
Karnataka High Court · (2012) 27 STR 11
Central Excise Act, 1944 — Section 35 G, 35 L
High Courts13 Apr 2011Dismissed
Commissioner of Service Tax, Bangalore Vs Top Security Ltd.
Karnataka High Court · (2011) 272 ELT 667 : (2011) 24 STR 170
High Courts13 Apr 2011Dismissed
Commr. of S.T, Bangalore Vs Maini Material Movement Pvt. Ltd
Karnataka High Court · (2012) 26 ELT 106 : (2012) 26 STR 106
Finance Act, 1994 — Section 65, 65 (31)
High Courts13 Apr 2011Dismissed
Commr. of Service Tax, Bangalore Vs Tottori Sanyo Electric Company
Karnataka High Court · (2012) 26 STR 7
Central Excise Act, 1944 — Section 35 C, 35 L
High Courts13 Apr 2011Dismissed
Commr. of S.T., Bangalore Vs Aquamall Water Solutions Ltd.
Karnataka High Court · (2012) 25 STR 233 : (2012) 50 VST 264
Central Excise Act, 1944 — Section 35 G, 35 L
High Courts13 Apr 2011
Mohmmad Ali and Abdul Malik Vs State of Karnataka
Karnataka High Court · (2011) 04 KAR CK 0018
Penal Code, 1860 (IPC) — Section 279, 307, 332, 337, 34
High Courts12 Apr 2011Dismissed
Commissioner of C. Ex., Mangalore Vs Hindustan Petroleum Corporation Ltd.
Karnataka High Court · (2012) 280 ELT 510
High Courts12 Apr 2011Dismissed
Commissioner of Income Tax, Bangalore Vs Mittal Creations
Karnataka High Court · (2011) 202 TAXMAN 60
Income Tax Act, 1961 — Section 80 HHC, 80 HHC (4b)
High Courts12 Apr 2011Dismissed
The Commissioner of Service Tax, Service Tax Commissionerate, No. 16, S.P. Complex, Lalbagh Road, Bangalore - 560027 Vs M/s. Waters India Pvt. Ltd., Plot No. 36-A, II Phase Peenya Industrial Area, Bangalore - 560058
Karnataka High Court · (2011) 04 KAR CK 0179
Central Excise Act, 1944 — Section 35 (G) (2), 35 L
High Courts12 Apr 2011
The Commissioner of Central Excise, Bangalore - I Commissionerate, Bangalore-560001 Vs M/s. Bhuwalka Steel Industries Ltd., 10th Mile, Old Madras Road, Bandapura Village Bangalore-560049
Karnataka High Court · (2012) 277 ELT 153
CENVAT Credit Rules, 2002 — Rule 7 (2), 9 (3)
High Courts12 Apr 2011Allowed
Mr. Wilson Rodrigus Vs Mr. Raghavendra Bhat and The Oriental Insurance Co. Ltd. and Dist.
Karnataka High Court · (2011) 04 KAR CK 0177
High Courts12 Apr 2011
Sadashiv @ Shivappa Balekai Vs Shri. Rafikshya Makandar, The Divisional Manager, United India Insurance Co., Ltd. and The Divisional Manager, The Oriental Insurance Company Ltd. Divisional Manager, Oriental Insurance Co. Ltd. Vs Sadashiva @ Shivappa Balikai
Karnataka High Court · (2011) 04 KAR CK 0176
High Courts12 Apr 2011Dismissed
United India Insurance Co. Ltd. Vs A. Harish Kumar and M. Sathishchandra Sri. A. Harish Kumar Murthy Vs Sri. Sathish Chandra and The Branch Manager United India Insurance Co. Ltd
Karnataka High Court · (2011) 04 KAR CK 0175
High Courts12 Apr 2011Allowed
Smt. Sundaramma and Sri. T.S. Rajashekar Vs Naresh Kumar Agarwal and Others
Karnataka High Court · (2011) 04 KAR CK 0174
High Courts12 Apr 2011Allowed
Sri. K.C. Babu Vs Smt. D. Hemasudha and The New India Assurance Co. Ltd.
Karnataka High Court · (2011) 04 KAR CK 0173
High Courts12 Apr 2011Dismissed
National Insurance Co. Ltd. Vs Sri. Giddegowda and Mr. K Ismail
Karnataka High Court · (2011) 04 KAR CK 0172
High Courts12 Apr 2011
Divisional Manager, National Insurance Co. Ltd. Vs Santosh and Sanjeev Santosh Narayankar Vs Sanjeev Ghodke
Karnataka High Court · (2011) 04 KAR CK 0171
Motor Vehicles Act, 1988 — Section 166
High Courts12 Apr 2011Allowed
K. Musthafa Sab Vs B. Shivalingappa, B. Bharmappa and The Manager, National Insurance Co. Ltd., Divisional Office Bapuji Hospital Road Melagiri Plaza, Davanagere
Karnataka High Court · (2011) 04 KAR CK 0170