High Courts19 Sept 2011
New India Assurance Company Ltd. Vs R. Vasu, H.V. Rathnamma and Hexagan Engineers Ltd. R. Vasu and H.V. Rathnamma Vs New India Assurance Co. Ltd. and Hexagon Engineers Ltd.
Karnataka High Court · (2011) 09 KAR CK 0142
COURT ARCHIVE
Karnataka High Court judgments, 2011
2,843 judgments · page 55 of 143
High Courts19 Sept 2011Allowed
Smt. Vimala Murthy, Smt. Padmavathi and Others Vs S. Prabhakara and The Divisional Manager, United India Insurance Co. Ltd., A.A. Circle.
Karnataka High Court · (2011) 09 KAR CK 0140
High Courts19 Sept 2011Allowed
B.R. Krishna Vs Rame Gowda and The Manager, Oriental Insurance Co. Ltd. 221, Cubbon Pet Road, N.R. Square Bangalore-2
Karnataka High Court · (2011) 09 KAR CK 0113
High Courts19 Sept 2011Allowed
Sri. Venkataraju Vs Sri. M. Babu and The Manager, The Oriental Insurance Company LTD.
Karnataka High Court · (2011) 09 KAR CK 0112
High Courts19 Sept 2011Allowed
Smt. Lalithamma Vs Sri. B.M. Nagendrappa and The United India Insurance Company Ltd.
Karnataka High Court · (2011) 09 KAR CK 0111
High Courts19 Sept 2011Allowed
Sri Muthu Vs Sri B. Nagaraju and Others
Karnataka High Court · (2011) 09 KAR CK 0110
High Courts19 Sept 2011Allowed
Ningaraju Vs S. Porushothama and National Insurance Co. Ltd.
Karnataka High Court · (2011) 09 KAR CK 0109
High Courts19 Sept 2011Allowed
M/s. Green City Constructions Vs M/s. GKB Optolab Private Limited
Karnataka High Court · (2011) 09 KAR CK 0105
Arbitration and Conciliation Act, 1996 — Section 11 (6)
High Courts19 Sept 2011Allowed
Smt. R. Hamsa and Sri G. Siddalingaprasad Vs State and Others
Karnataka High Court · (2011) 09 KAR CK 0101
Penal Code, 1860 (IPC) — Section 34, 498A, 506
High Courts19 Sept 2011Dismissed
The Commissioner of Income Tax CR Building Queens Road. Bangalore-560001 and The Deputy Commissioner of Income Tax Company Circle 4(1) CR Building Queens Road Bangalore Vs M/s. Gowri Gopal Textile Processing Pvt. Ltd., No. 1195, 22nd A Cross 23rd Main Banashankari II Stage Bangalore-70
Karnataka High Court · (2012) 204 TAXMAN 128
High Courts19 Sept 2011Allowed
H.R. Chandra, Swamy alias Swamygowda, Subba alias Subbegowda and Sakegowda alias Saka Vs State of Karnataka
Karnataka High Court · (2011) 09 KAR CK 0099
Penal Code, 1860 (IPC) — Section 360, 380, 457
High Courts19 Sept 2011Allowed
The Divisional Manager, The New India Assurance Company Limited Vs Shri. Siddalingappa and Shri M. Mallikarjuna
Karnataka High Court · (2011) 09 KAR CK 0096
High Courts19 Sept 2011Dismissed
S. Abdul and Smt. B. Fathima Vs Abilash KP, G. Mohammed Saheb and The New India Assurance Co Ltd., Sri Ram Arcade. Opp Head Post. Office Udupi
Karnataka High Court · (2011) 09 KAR CK 0095
High Courts19 Sept 2011Allowed
Smt Girija G. Thampi Vs The New India Assurance Co Ltd. No. 1200, II Cross, Ashoknagar Mandya and Shri K.T. Ravikumar
Karnataka High Court · (2011) 09 KAR CK 0094
High Courts19 Sept 2011
Sri. Syed Gafoor Vs The Government of Karnataka and Others
Karnataka High Court · (2011) 09 KAR CK 0088
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts19 Sept 2011Dismissed
N. Puttamma Vs The State of Karnataka and L. Anuradhamma
Karnataka High Court · (2011) 09 KAR CK 0087
High Courts19 Sept 2011Dismissed
Sri A.R. Shambulinga and Sri A.R. Prabhudev Vs Smt. A.C. Lalitha and Others
Karnataka High Court · (2011) 09 KAR CK 0084
High Courts19 Sept 2011Dismissed
Smt. Dainabhi Vs Inspector of Police, Superintendent of Police/Police Commissioner, Mufiz and Home Department
Karnataka High Court · (2011) 09 KAR CK 0083
High Courts19 Sept 2011
Sarita Sequeira Vs The Commissioner, Mangalore City Corporation, The Deputy Commissioner and Madhukar Mally
Karnataka High Court · (2011) 09 KAR CK 0059
High Courts19 Sept 2011
Smt. M.R. Gangambika Vs The State of Karnataka and Others
Karnataka High Court · (2011) 09 KAR CK 0057