High Courts20 Sept 2011
Sri B.V. Tokare Koli and Others Vs The State of Karnataka
Karnataka High Court · (2011) 09 KAR CK 0085
COURT ARCHIVE
Karnataka High Court judgments, 2011
2,843 judgments · page 54 of 143
High Courts20 Sept 2011Allowed
Smt. A.V. Gayathri Vs The State of Karnataka and Arya Vidya Shala Parents'' Association
Karnataka High Court · (2011) 09 KAR CK 0058
Karnataka Education Act, 1983 — Section 130
High Courts20 Sept 2011Allowed
Sri V.R. Somwanshi Vs Management of Karnataka State Agro Corn Products Ltd., Managing Director, Karnataka State Agro Corn Products Ltd. and Chairman and Board of Directors, Karnataka State Agro Corn Products Ltd.
Karnataka High Court · (2011) 09 KAR CK 0055
Constitution of India, 1950 — Article 226
High Courts20 Sept 2011Allowed
Smt. C. Vidya Murthy Vs Bangalore Metro Rail Corporation Ltd.
Karnataka High Court · (2011) 6 KarLJ 375
Constitution of India, 1950 — Article 42Maternity Benefits Act, 1961 — Section 2, 2 (1), 4, 5
High Courts19 Sept 2011Dismissed
Commissioner of Income Tax, Bangalore Vs Digital Global Soft Ltd.
Karnataka High Court · (2011) 203 TAXMAN 98
Income Tax Act, 1961 — Section 143 (1) (a), 154, 237, 263
High Courts19 Sept 2011Dismissed
U Sadananda Udupa Vs Smt T. Kusuma Shedthi
Karnataka High Court · (2011) 09 KAR CK 0200
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 29, Order 39 Rule 1, Order 39 Rule 2, 115, 47
High Courts19 Sept 2011Dismissed
State Vs Shankaraiah Gudi and Others
Karnataka High Court · (2011) 09 KAR CK 0197
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 489 (B), 489 (C)
High Courts19 Sept 2011Allowed
Branch Manager, National Insurance Co. Ltd. Vs Nijalingappa @ B. Nijalingappa and Kumar
Karnataka High Court · (2011) 09 KAR CK 0192
Workmens Compensation Act, 1923 — Section 4 (1) (c) (ii)
High Courts19 Sept 2011Allowed
Smt. Rabiya Vs B. Narayana Bhat, The Oriental Insurance Co. Ltd. and The New India Assurance Co. Ltd.
Karnataka High Court · (2011) 09 KAR CK 0186
High Courts19 Sept 2011Dismissed
Govindaraju Vs The Oriental Insurance Company Ltd.
Karnataka High Court · (2011) 09 KAR CK 0185
High Courts19 Sept 2011Dismissed
R. Pooval Poovannan, Formerly Technical Officer (Proceeding/Testing), Testing Department, Central Institute of Plastics Engineering and Technology (CIPET) Vs State
Karnataka High Court · (2011) 09 KAR CK 0184
Penal Code, 1860 (IPC) — Section 120 B, 409, 420, 466, 471Prevention of Corruption Act, 1988 — Section 13 (1) (c) (d), 13 (2)
High Courts19 Sept 2011Dismissed
Dr. H.N. Krishna Vs State of Karnataka
Karnataka High Court · (2011) 09 KAR CK 0183
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 417, 418, 465, 466, 471
High Courts19 Sept 2011Dismissed
State Vs Kariyappa and Others
Karnataka High Court · (2011) 09 KAR CK 0181
Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 304
High Courts19 Sept 2011Dismissed
Sri. N. Shankar Vs The Controller of Printing, KSRTC Printing Press
Karnataka High Court · (2011) 09 KAR CK 0177
Industrial Disputes Act, 1947 — Section 10 (4) (A), 11 A
High Courts19 Sept 2011
Sri B.E. Manjunath Vs The Deputy Commissioner (Food), The Tahsildar and The Deputy Director for Food and Civil Supplies
Karnataka High Court · (2011) 09 KAR CK 0176
High Courts19 Sept 2011
Gayathri Kharade Vs Milind V. Desai
Karnataka High Court · (2011) 09 KAR CK 0175
Civil Procedure Code, 1908 (CPC) — Section 151Penal Code, 1860 (IPC) — Section 498A
High Courts19 Sept 2011Dismissed
New Mangalore Port Trust Vs New Mangalore Port Staff Association
Karnataka High Court · (2011) 09 KAR CK 0173
Industrial Disputes Act, 1947 — Section 10 (2-A)
High Courts19 Sept 2011Dismissed
Smt. Dhanalakshmi Vs Union of India (UOI)
Karnataka High Court · (2011) 09 KAR CK 0161
Railways Act, 1989 — Section 123 (c) (2), 124 A
High Courts19 Sept 2011Allowed
Mrs. Laka Jain, Miss Palak Jain and Master Aryan Jain, Appellant Nos. 2 and 3 and are represented by their Mother and Natural Guardian, 1st Appellant Vs National Insurance Co. Ltd. and Niraj Cargo Movers
Karnataka High Court · (2011) 09 KAR CK 0160
High Courts19 Sept 2011Allowed
Sri V. Lakshminarayana Vs The Special Deputy Commissioner and Others
Karnataka High Court · (2011) 09 KAR CK 0143