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Karnataka High Court judgments, 2011

2,843 judgments · page 43 of 143

High Courts24 Oct 2011

The Commissioner of Income Tax Central Circle C. R. Building Queens Road Bangalore and The Assistant Commissioner of Income Tax Circle-12(1) Bangalore Vs M/s. Namdhari Seeds Pvt. Ltd The Commissioner of Income Tax C. R. Building Queens Road Bangalore and The Deputy Commissioner of Income Tax Circle-4(1) Bangalore Vs M/s. Indo American Exports 7th Block, Jayanagar Bangalore M/s. Namdhari Seeds Pvt. Ltd. Vs The Asst. Commissioner of Income Tax, Circle 12(1)

Karnataka High Court · (2011) 10 KAR CK 0119

Income Tax Act, 1961 — Section 10 (1), 10 (2), 2 (1A), 28, 37
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High Courts24 Oct 2011

Regional Manager New India Assurance Co. Ltd., No. 2-B, Unity Building Annex Mission Road, Bangalore - 560027 New India Assurance Co. Ltd. Unit 11170, Asian Building 3rd Floor 17 R Kamani Marg, Balland Estate, Mumbai Vs Vijay Balshiram Walunj and C. Dinesh Since Deceased His LRs. (Smt Mangala and Others) C. Dinesh since dead by LRs. (Smt. Mangala Vs Sri Vijay Balshiram Walunj and New India Assurance Co. Ltd.

Karnataka High Court · (2011) 10 KAR CK 0044

Employees State Insurance Act, 1948 — Section 53Motor Vehicles Act, 1988 — Section 163 A
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