High Courts14 Nov 2007
Sri. R. Srinivas and Others Vs The State of Karnataka The State of Karnataka Vs Sri. R. Srinivas and Others
Karnataka High Court · (2007) 11 KAR CK 0004
Penal Code, 1860 (IPC) — Section 120 B, 143, 147, 148, 324
COURT ARCHIVE
Karnataka High Court judgments, 2007
784 judgments · page 6 of 40
High Courts14 Nov 2007Dismissed
V.N. Jartarghar and Bros. and Others Vs Puradappa Saunshi and Maltesh Saunshi
Karnataka High Court · AIR 2008 Kar 159 : (2008) 3 KCCR 1809
Evidence Act, 1872 — Section 116
High Courts13 Nov 2007Dismissed
Laxmansa Raibagi and Geedappa Gotur Vs Devendrappa Kudari and Gadag Betageri City Municipal Council
Karnataka High Court · AIR 2008 Kar 90 : (2008) ILR (Kar) 2572 : (2008) 3 KarLJ 706 : (2008) 2 KCCR 679
High Courts13 Nov 2007
Namtech Consultants Private Limited and Mr. K.P.P. Nambiar Vs GE Thermometrics India Private Limited and Others
Karnataka High Court · (2008) ILR (Kar) 1187
Companies Act, 1956 — Section 10 F, 397, 402
High Courts13 Nov 2007Dismissed
Rajashekar H.S. Vs State Bank of Mysore and Another
Karnataka High Court · (2008) 1 LLJ 948
High Courts13 Nov 2007Dismissed
Oriental Insurance Co. Ltd. Vs Smt. Salma and Others
Karnataka High Court · (2008) ACJ 1197 : AIR 2008 Kar 106 : (2008) ILR (Kar) 1249 : (2008) 6 KarLJ 97
Motor Vehicles Act, 1988 — Section 163 A
High Courts13 Nov 2007Dismissed
Marikalamma Vs The Assistant Commissioner, Hunsur Revenue Sub Division and Others
Karnataka High Court · (2008) 4 KarLJ 568
Karnataka Village Offices Abolition Act, 1961 — Section 3 (2)
High Courts13 Nov 2007Dismissed
Oriental Insurance Co. Limited Vs Smt. Salma and Others
Karnataka High Court · (2008) 2 KCCR 675
Motor Vehicles Act, 1988 — Section 163 A, 166, 167
High Courts13 Nov 2007Dismissed
B. Usha and Others Vs State of Karnataka Dr. B.R. Ambedkar Mission Public Trust (R) Vs State of Karnataka and Others
Karnataka High Court · (2008) 2 KarLJ 565
Constitution of India, 1950 — Article 226Karnataka Education Act, 1983 — Section 46, 7 (1) (g)
High Courts12 Nov 2007Dismissed
Commissioner of Income Tax and Another Vs Chinna Nachimuthu Constructions
Karnataka High Court · (2008) 297 ITR 70
High Courts12 Nov 2007Dismissed
Sri Vinayaka Residents Welfare Association Vs M. Ramachandra and Others
Karnataka High Court · (2007) ILR (Kar) 5282 : (2008) 5 KarLJ 190 : (2008) 1 KCCR 308
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 5, Order 7 Rule 11A
High Courts12 Nov 2007Allowed
Smt. Padma and Master Munigonda Minor rep. by Next Friend and Natural Guardian Smt. Padma Vs Karnataka Electricity Board
Karnataka High Court · (2008) 2 KarLJ 583 : (2008) 2 KCCR 804
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 4, 115
High Courts12 Nov 2007Allowed
Smt. Geetha V. Vs Smt. Lakshmi Bai
Karnataka High Court · (2008) ILR (Kar) 1261 : (2008) 4 KarLJ 496
Karnataka Rent Act, 1999 — Section 27 (2) (f), 30, 31, 42 (6) (b) (c)
High Courts07 Nov 2007Allowed
Harsha Wheel Movers Pvt. Ltd. Vs The Deputy Commissioner of Commercial Taxes, Asst-3
Karnataka High Court · (2007) ILR (Kar) 5227 : (2009) 20 VST 27
Karnataka Tax on Entry of Goods Act, 1979 — Section 15 A, 3 (2)
High Courts07 Nov 2007Allowed
Sri Pape Gowda Died by LR''s. H.P. Jagadis Gowda Vs The Division Controller, KSRTC Hassan Division
Karnataka High Court · (2008) ILR (Kar) 46 : (2008) 1 KarLJ 646
Industrial Disputes Act, 1947 — Section 10 (4A)
High Courts07 Nov 2007
Smt. Saraswati Koujalgi Vs Sri Vasant Ramachandra Dulloli Smt. Tarabai Dand Vs Eureka Builders and Others Ammanamma Vs K.S. Naga Nanjunda Raje Urs and Others B.L. Ananthakrishna Vs C.S. Basavaraju
Karnataka High Court · (2008) 1 KarLJ 417 : (2008) 2 KCCR 633
Constitution of India, 1950 — Article 226, 227Karnataka High Court Act, 1961 — Section 10 (iv-a), 4, 9 (xii) (b)
High Courts06 Nov 2007Allowed
Shivappa Vs Basavaraj
Karnataka High Court · (2008) ILR (Kar) 601 : (2008) 2 KCCR 990
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 41 Rule 1, 96
High Courts06 Nov 2007Dismissed
R. Venkatadas Sharma Vs Master Varun A Minor rep. by his Next Friend Mother Natural Guardian Smt. Vaijayanthi
Karnataka High Court · (2008) 1 KarLJ 170 : (2008) 2 KCCR 815 : (2009) 5 RCR(Civil) 273
Civil Procedure Code, 1908 (CPC) — Section 115, 20
High Courts06 Nov 2007
Munivenkatappa Vs Doddamuniyappa and Others
Karnataka High Court · (2008) 1 KCCR 488
High Courts06 Nov 2007
Sri P.G. Ramesh Reddy Vs The State of Karnataka, Urban Development Department, The Deputy Commissioner and Sri K.B. Veerapura
Karnataka High Court · (2008) ILR (Kar) 8 : (2008) 1 KarLJ 13 : (2007) 4 KCCR 2846
Karnataka Municipalities Act, 1964 — Section 365 (1)