High Courts03 Jan 2007
Hanumanthappa Vs Ganapathi R. Kini and Another
Karnataka High Court · (2007) ACJ 2089
COURT ARCHIVE
Karnataka High Court judgments, 2007
784 judgments · page 40 of 40
High Courts03 Jan 2007
Union of India (UOI) and Others Vs Shri. SXJ Vasan
Karnataka High Court · (2007) 4 KCCR 2159
High Courts02 Jan 2007Dismissed
Suryanarayana Swamy Vs The State of Karnataka and Others
Karnataka High Court · (2007) 1 KCCR 786
Mysore Religious and Charitable Institutions Act, 1927 — Section 28, 6, 7
High Courts02 Jan 2007Dismissed
Dr. K. Mahadev Gowda, Consultant Orthopedic Surgeon and Ex-Syndicate Member, University of Mysore Vs Chancellor and His Excellency Governor of Karnataka, The Vice Chancellor and Chairman of Syndicate, University of Mysore, University of Mysore, Registrar and Government of Karnataka
Karnataka High Court · (2007) 2 KCCR 1257
Constitution of India, 1950 — Article 226