High Courts21 Nov 2007
Smt. Mariam George Vs Smt. S. Jeswina Murty
Karnataka High Court · (2009) 2 CivCC 492 : (2008) ILR (Kar) 672 : (2008) 1 KarLJ 383 : (2008) 2 KCCR 121 SN
Evidence Act, 1872 — Section 101
COURT ARCHIVE
Karnataka High Court judgments, 2007
784 judgments · page 5 of 40
High Courts20 Nov 2007Dismissed
Commissioner of Income Tax and Another Vs S.K. Srigiri and Bros.
Karnataka High Court · (2008) 298 ITR 13 : (2008) 171 TAXMAN 264
Income Tax Act, 1961 — Section 263, 40 (b) (iii)
High Courts20 Nov 2007Dismissed
The Godavari Sugar Mills Ltd. Vs The Karnataka Power Transmission Corporation Ltd. (formerly known as Karnataka Electricity Board), State of Karnataka, Karnataka Electricity Regulatory Commission (KERC) and Hubli Electricity Supply Company
Karnataka High Court · (2008) 1 KarLJ 656
Karnataka Electricity Reforms Act, 1999 — Section 17, 25
High Courts19 Nov 2007Dismissed
Smt. Ragini Narayan Vs Smt. Minnie Narayan
Karnataka High Court · (2008) ILR (Kar) 1955 : (2008) 1 KCCR 194
Transfer of Property Act, 1882 — Section 106
High Courts19 Nov 2007Dismissed
National Insurance Co. Ltd. Vs Smt. Gurumallamma and Amithabh Nahata
Karnataka High Court · (2008) ACJ 1116 : (2008) ILR (Kar) 996 : (2008) 6 KarLJ 160
Motor Vehicles Act, 1988 — Section 163 A
High Courts19 Nov 2007Allowed
Deputy Commissioner of Income Tax (Assessment) Vs Mysore Paper Mills Ltd.
Karnataka High Court · (2008) 298 ITR 20
Income Tax Act, 1961 — Section 143 (1A), 143 (2)
High Courts19 Nov 2007Dismissed
Mrs. Anuradha Shenoy Vs N. Nanjappa
Karnataka High Court · (2008) ILR (Kar) 390 : (2008) 3 KarLJ 541 : (2008) 1 KCCR 232
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11D, 115
High Courts16 Nov 2007
Nityananda Auto Stores Vs Birla Tyres
Karnataka High Court · (2008) ILR (Kar) 658 : (2008) 2 KarLJ 558 : (2008) 1 KCCR 211
Karnataka Civil Courts (Amendment) Act, 2007 — Section 4, 5
High Courts16 Nov 2007Dismissed
Commr. of Service Tax Vs Shiva Analyticals (I) Ltd.
Karnataka High Court · (2009) 14 STR 301 : (2009) 21 STT 328
High Courts16 Nov 2007
Smt. Nagamma (since deceased by LRs. S. Narayana Reddy and Ramaswamy Reddy) Vs The Special Land Acquisition Officer and Defense Research Development Organization The Special Land Acquisition Officer Vs N. Narayana Reddy Bin Dodda Muniswamy Reddy and The Defence Research and Development Organization
Karnataka High Court · (2007) 11 KAR CK 0024
Karnataka Town and Country Planning Act, 1961 — Section 72, 75Mysore Land Acquisition (Extension and Amendment) Act, 1894 — Section 18 (3) (a), 4 (1), 6 (1)
High Courts16 Nov 2007Dismissed
M. Prithviraj and Others Vs Smt. Leelamma N. Shetty and Others
Karnataka High Court · (2009) ILR (Kar) 3612 : (2010) 1 KCCR 401 : (2008) 4 KCCR 2333
Hindu Succession Act, 1956 — Section 6, 6 (1)
High Courts16 Nov 2007Dismissed
V.G.K. Design and Development Engg. (Pvt.) Ltd. Vs Sri H.N. Narayana Reddy
Karnataka High Court · (2007) ILR (Kar) 5150 : (2008) 1 KarLJ 305 : (2008) 1 KCCR 322
Karnataka Rent Act, 1999 — Section 2, 2 (3) (e)Transfer of Property Act, 1882 — Section 106
High Courts16 Nov 2007Dismissed
Shivayya Vs Praveena and Another
Karnataka High Court · AIR 2008 Kar 157 : (2008) ILR (Kar) 2747 : (2008) 3 KCCR 1342
Transfer of Property Act, 1882 — Section 52, 53 A
High Courts15 Nov 2007Dismissed
The Commissioner of Income Tax and The Income Tax Officer Vs Mahakuteshwar Oil Industries
Karnataka High Court · (2008) 215 CTR 262 : (2008) ILR (Kar) 1832 : (2008) 298 ITR 390 : (2008) 1 KCCR 329 : (2008) 169 TAXMAN 277
Income Tax Act, 1961 — Section 143 (1) (a), 255 (3)
High Courts15 Nov 2007Allowed
Sri. P. Padmanabh Vs Syndicate Bank Limited
Karnataka High Court · AIR 2008 Kar 42 : (2008) 3 BC 125 : (2008) 1 KarLJ 153 : (2008) 1 KCCR 466
Bankers Books Evidence Act, 1891 — Section 4, 65 B (2)Information Technology Act, 2000 — Section 92
High Courts15 Nov 2007
I. Rudrayya and Others Vs State of Karnataka
Karnataka High Court · (2008) 116 FLR 971 : (2008) 1 KarLJ 541
High Courts15 Nov 2007Allowed
Mrs. June Perrett represented by her Power of Attorney Holder Robin Alexander Barnard Vs The Income Tax Officer
Karnataka High Court · (2008) 215 CTR 267 : (2008) 298 ITR 268 : (2008) 1 KCCR 5 SN
Income Tax Act, 1961 — Section 48 (1)
High Courts14 Nov 2007
The State of Karnataka and Another Vs K.S. Ramadas and Others
Karnataka High Court · (2008) ILR (Kar) 55 : (2008) 1 KarLJ 318
Mysore Land Revenue (Amendment) Rules, 1960 — Rule 43G, 43H
High Courts14 Nov 2007Allowed
Raghottamachar Galagali and Others Vs Station House Officer, Smt. A. Pavithra and Sri Ananthapadmanabha Rao
Karnataka High Court · (2008) CriLJ 1538 : (2008) 5 KarLJ 605 : (2008) 5 KCCR 3584
Criminal Procedure Code, 1973 (CrPC) — Section 200, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 498A
High Courts14 Nov 2007Dismissed
Dr. Narayana K. Swamy Vs A. Nazir Ahamed Khan, Smt. Shabla Ameerunissa, Smt. Shamayil Fathima and Shri Masab Ahmed Khan Director, National Institute of Mental Health and Neuro Sciences Vs A. Nazir Ahamed Khan and Others
Karnataka High Court · (2009) ACJ 338 : (2008) 1 KarLJ 397