High Courts14 Nov 1983
Commissioner of Income Tax, Karnataka Vs Kinema Reinforced Plastics
Karnataka High Court · (1984) 39 CTR 7 : (1985) 152 ITR 216
Income Tax Act, 1961 — Section 256 (1)
COURT ARCHIVE
Karnataka High Court judgments, 1983
325 judgments · page 3 of 17
High Courts11 Nov 1983
Commissioner of Income Tax Vs P.V.S. Beedies (P.) Ltd.
Karnataka High Court · (1987) 163 ITR 846
Income Tax Act, 1961 — Section 139 (8), 214, 256 (1)
High Courts10 Nov 1983
Commissioner of Income Tax Vs K.G. Yediyurappa and Co.
Karnataka High Court · (1984) 43 CTR 90 : (1985) 152 ITR 152 : (1984) 17 TAXMAN 191
Income Tax Act, 1961 — Section 256 (1), 80 HH, 80 HH (2) (iv)
High Courts10 Nov 1983
All Saints Church Vs Commissioner of Income Tax, Karnataka
Karnataka High Court · (1984) 41 CTR 306 : (1984) 145 ITR 786 : (1984) 18 TAXMAN 388
Income Tax Act, 1961 — Section 14, 2 (36), 256 (1)
High Courts10 Nov 1983
Baldev Ramnarayan Vs Commissioner of Income Tax
Karnataka High Court · (1988) 174 ITR 680
Income Tax Act, 1961 — Section 256 (1), 37
High Courts10 Nov 1983
K.S. Badrinarayana Rao Vs Commissioner of Income Tax
Karnataka High Court · (1984) 42 CTR 264 : (1985) 152 ITR 159 : (1984) 17 TAXMAN 32
Income Tax Act, 1961 — Section 184, 256 (1)
High Courts10 Nov 1983
Express Road Transport Pvt. Ltd. Vs M/s. Mallar Trading Company.
Karnataka High Court · (1985) 1 KarLJ 34
Contract Act, 1872 — Section 28
High Courts08 Nov 1983
Pilla Byrappa and Others Vs The Primary Land Development Bank and Another
Karnataka High Court · (1984) 28 KarLJ 41
Karnataka Co-operative Societies Act, 1959 — Section 86A
High Courts07 Nov 1983
Ramesh H. Vs The Dy. Registrar of Co-op. Societies, Chitradurga and Others
Karnataka High Court · (1986) 2 KarLJ 479
Karnataka Co-operative Societies Rules, 1960 — Rule 38(4)(5)(6)
High Courts07 Nov 1983
Deshpande Sholapurkar and Co. Vs State of Karnataka
Karnataka High Court · (1984) 1 KarLJ 139 : (1984) 57 STC 93
Karnataka Sales Tax Act, 1957 — Section 20, 5 (1), 6 B
High Courts07 Nov 1983
V. Jagadeesh Vs J.C. Rajamma and Others
Karnataka High Court · (1984) 1 KarLJ 155
High Courts07 Nov 1983
Sudarshan Trading Company Limited Vs L. D''Sauza
Karnataka High Court · AIR 1984 Kar 214 : (1984) 2 KarLJ 132
Constitution of India, 1950 — Article 133, 134ATransfer of Property Act, 1882 — Section 106, 110, 111 (a)
High Courts02 Nov 1983
Commissioner of Income Tax, Karnataka Vs K.N. Guruswamy
Karnataka High Court · (1984) 41 CTR 303 : (1984) 146 ITR 34 : (1984) 17 TAXMAN 87
Income Tax Act, 1961 — Section 22, 24, 256 (1), 26, 27
High Courts28 Oct 1983Allowed
M.I. Thimmappa Gowda Vs Devanna Gowda
Karnataka High Court · AIR 1984 Kar 102
Transfer of Property Act, 1882 — Section 106, 110
High Courts27 Oct 1983
K. Venkataramanasetty and Sons Vs Malali Venkataramanaiya Setty and Others
Karnataka High Court · (1983) 10 KAR CK 0003
Provincial Insolvency Act, 1920 — Section 6 (1) (a), 6 (b)
High Courts25 Oct 1983
M.R. Gadha Vs State of Karnataka and Others
Karnataka High Court · (1984) 1 KarLJ 262
Karnataka Co-operative Societies Act, 1959 — Section 30
High Courts25 Oct 1983
T.T. Pvt. Ltd. Vs Commissioner of Income Tax
Karnataka High Court · (1989) 177 ITR 536
Income Tax Act, 1961 — Section 256 (1), 80 J
High Courts25 Oct 1983
Venkateswara Real Estate and Enterprises Pvt. Ltd. Vs Commissioner of Income Tax, Karnataka Commissioner of Income Tax, Karnataka Vs Venkateswara Real Estate and Enterprises Pvt. Ltd.
Karnataka High Court · (1984) 39 CTR 167 : (1985) 151 ITR 729 : (1984) 16 TAXMAN 365
Income Tax Act, 1961 — Section 10, 256 (1), 57 (iii)
High Courts24 Oct 1983
Hanumakka and Another Vs Land Acquisition Officer, Bangalore Sub-division and Others
Karnataka High Court · (1984) 1 KarLJ 479