High Courts11 Jan 1983
Joshi S.R. Vs State of Karnataka and Others
Karnataka High Court · (1983) 1 KarLJ 373
Karnataka General Recruitment Rules, 1957 — Rule 12a, 18
COURT ARCHIVE
Karnataka High Court judgments, 1983
325 judgments · page 17 of 17
High Courts11 Jan 1983Dismissed
Jayappa Vs Shamegowda
Karnataka High Court · (1985) ILR (Kar) 680
Penal Code, 1860 (IPC) — Section 499, 500
High Courts10 Jan 1983
M.F. Ansari Vs Union of India and Others
Karnataka High Court · (1983) 2 LLJ 330
Constitution of India, 1950 — Article 310, 311, 311 (2)Railway Servants (Discipline and Appeal) Rules, 1968 — Rule 14, 14 (2)
High Courts10 Jan 1983
Laxmamma and etc., etc. Vs State of Karnataka and Others
Karnataka High Court · AIR 1983 Kar 237 : (1983) 1 KarLJ 417
Karnataka Scheduled Castes and Scheduled Tribes (Prohibition of Transfer of Certain Lands) Act, 1978 — Section 3, 4 (1), 5, 5 (1)States Reorganisation Act, 1956 — Section 7
High Courts04 Jan 1983
B.P. Anandraj Vs K.S.R.T.C. and Another
Karnataka High Court · (1983) 2 KarLJ 78